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Leena Kappakadavath vs Snehil Kumar Singh Ias
2024 Latest Caselaw 33672 Ker

Citation : 2024 Latest Caselaw 33672 Ker
Judgement Date : 21 November, 2024

Kerala High Court

Leena Kappakadavath vs Snehil Kumar Singh Ias on 21 November, 2024

Con.Case(C) No.2544 of 2024       :1:



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
 THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
                        CON.CASE(C) NO. 2544 OF 2024
         IN WP(C) NO.42170 OF 2023 OF HIGH COURT OF KERALA
PETITIONER:

              LEENA KAPPAKADAVATH
              AGED 66 YEARS
              W/O VALAVIL SIVADAS, SHIVAS, POOZHITHALA, AZHIYUR,
              KOZHIKODE, PIN - 673309


              BY ADVS.
              SHERRY J. THOMAS
              JOEMON ANTONY
              E.K.AVINASH
              ANTONY NILTON REMELO
              RENISH RAVEENDRAN
              ANJANA P.V.


RESPONDENT:

              SNEHIL KUMAR SINGH IAS
              (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER)
              ,THE DISTRICT COLLECTOR KOZHIKODE DISTRICT, WAYANAD
              ROAD, CIVIL STATION, ERANHIPALAM, KOZHIKODE, PIN,
              PIN - 673020



OTHER PRESENT:

              GP S UNNIKRISHNAN


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.11.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C) No.2544 of 2024    :2:



                           VIJU ABRAHAM, J.
         --    -- -- -- -- -- -- -- -- -- -- -- --
                    Con.Case(C) No.2544 of 2024
         --    -- -- -- -- -- -- -- -- -- -- -- --
               Dated this the 21st day of November, 2024

                              JUDGMENT

The learned Government Pleader upon instructions submitted

that the directions in Annexure A1 judgment have been complied

with.

Recording the above said submission, the Contempt of Court

Case is closed.

Sd/-

VIJU ABRAHAM JUDGE sm/

APPENDIX OF CON.CASE(C) 2544/2024

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO. 42170/2023 DATED 15-12-2023

 
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