Citation : 2024 Latest Caselaw 33621 Ker
Judgement Date : 21 November, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Thursday, the 21st day of November 2024 / 30th Karthika, 1946
IA.NO.1/2024 IN WA NO. 1827 OF 2024(FILING NO.)
AGAINST JUDGMENET DATED 31/07/2024 IN WP(C) 17041/2024 OF THIS COURT
APPLICANT/APPELLANT:
P.K. GOPI, AGED 59 YEARS, S/O. K. KUMARAN, RESIDING AT PUTHISSERIL
HOUSE NJANDUPARA P.O., KOTTAYAM DISTRICT- 686577
RESPONDENTS/RESPONDENTS:
1. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), OFFICE OF
THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, COLLECTERATE POST,
KOTTAYAM., PIN - 686001
2. JOSSY BASTIAN, AGED 53 YEARS, SON OF SEBASTAIN P.J, PUTHUVAYALIL
HOUSE, CHENGALAM EAST P.O., KOTTAYAM DISTRICT PIN - 686585
3. K.K.RAJU, AGED 63 YEARS, PRESIDENT, CHENGALAM SERVICE CO-OPERATIVE
BANK LTD., CHENGALAM P.O, KOTTAYAM . RESIDING AT MAVELI VETTATH
HOUSE, CHENGALAM P.O, KOTTAYAM., PIN - 686585
4. DINTO.M.JOY ,AGED 41 YEARS, MANAGING COMMITTEE MEMBER OF CHENGALAM
SERVICE CO-OPERATIVE BANK LTD., CHENGALAM P.O, KOTTAYAM.RESIDING AT
NJANDUPARA P.O, KOTTAYAM., PIN - 686585
5. SHAJI JOSEPH, AGED 54 YEARS, MANAGING COMMITTEE MEMBER OF CHENGALAM
SERVICE CO-OPERATIVE BANK LTD., CHENGALAM P.O, KOTTAYAM . RESIDING
AT KANIKKATHODU, CHENGALAM P.O, KOTTAYAM., PIN - 686585
6. JAYAMOL PRADEEP, AGED 51 YEARS, MANAGING COMMITTEE MEMBER OF
CHENGALAM SERVICE CO-OPERATIVE BANK LTD., CHENGALAM P.O,KOTTAYAM,
RESIDING AT KUZHIMATTATHIL , CHENGALAM P.O, KOTTAYAM, PIN - 686585
7. BABITHA JOSE, AGED 50 YEARS, MANAGING COMMITTEE MEMBER OF CHENGALAM
SERVICE CO-OPERATIVE BANK LTD., CHENGALAM P.O, KOTTAYAM, RESIDING AT
KALLORATHU, CHENGALAM P.O, KOTTAYAM., PIN - 686585
8. RENY JOSEPH, AGED 50 YEARS, S/O JOSEPH,CHAKKALAYIL HOUSE, CHENGALAM
P.O, KOTTAYAM, PIN - 686585
9. ARUN ANTONY, AGED 42 YEARS, THANNIKKAL HOUSE, CHENGALAM P.O,
KOTTAYAM, PIN - 686585
10. SIJO MATHEW, AGED 42 YEARS, CHAMPANATTU, CHENGALAM P.O, KOTTAYAM.,
PIN - 686585
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to grant the applicant
leave to prefer the above Writ appeal in the interest of justice and for
proper and effective adjudication of the case.
This Application coming on for orders on 21/11/2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of ADV.SRI.GEORGE POONTHOTTAM (SR.) AND ADVS.M/S.
NISHA GEORGE & A.L.NAVANEETH KRISHNAN for the applicant and of GOVERNMENT
PLEADER for R1, the court on the same day passed the following:
-1-
ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
---------------------------------------
I.A.No.1 of 2024 in Un-numbered W.A.No... of 2024
(Filing No.1827 of 2024)
-------------------------------------
Dated this the 21st day of November, 2024
ORDER
Anil K. Narendran, J.
This is an application filed by the applicant/appellant seeking
leave to file a writ appeal challenging the judgment dated
31.07.2024 of the learned Single Judge in W.P.(C) No.17041 of
2024.
2. Today, when this matter is taken up for consideration,
the learned counsel for the applicant/appellant would submit that
this interlocutory application may be dismissed as infructuous,
since the election to the Managing Committee of Chengalam
Service Co-operative Bank Ltd has already been conducted and a
newly elected Managing Committee has taken charge.
Recording the aforesaid submission made by the learned
counsel for the applicant/appellant, this interlocutory application
is dismissed as infructuous.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
MURALEE KRISHNA S., JUDGE Scl/
21-11-2024 /True Copy/ Assistant Registrar
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