K.P.Somakumar vs Jose Johnson
2024 Latest Caselaw 33379 Ker

Kerala High Court

K.P.Somakumar vs Jose Johnson on 15 November, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946
                CON.CASE(C) NO. 755 OF 2018

     JUDGMENT DATED 26.09.2016 IN WPC NO.21345 OF 2016 OF

HIGH COURT OF KERALA

PETITIONER/1ST PETITIONER IN WP(C):

          K.P.SOMAKUMAR
          AGED 60 YEARS
          S/O. PARAMESWARAN, KORAMPARAMBIL HOUSE, KODUNGALLUR,
          THRISSUR DISTRICT.


          BY ADV SRI.V.M.KRISHNAKUMAR

RESPONDENT/4TH RESPONDENT IN WP(C):

          JOSE JOHNSON
          SUPERINTENDENT OF POLICE, ECONOMIC OFFENCES WING II,
          CBCID, KOTTAYAM, PIN 686 001.



          SMT NIMA JACOB, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                           2024:KER:86201
Cont.Case(C)No.755/2018              2




                              JUDGMENT

It is submitted by the learned Public Prosecutor that in terms of the

directions issued by this Court, the respondent, Superintendent of Police,

Economic Offences Wing II, CBCID, Kottayam, has taken up the

investigation.

In that view of the matter, this Contempt Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

IAP 2024:KER:86201

APPENDIX OF CON.CASE(C) 755/2018

PETITIONER'S ANNEXURES:

Annexure 1 TRUE COPY OF THE JUDGMENT DATED 26.09.2016 IN