Mr.Nizar Muhammed vs Smt.Milsy Shaji
2024 Latest Caselaw 33250 Ker

Kerala High Court

Mr.Nizar Muhammed vs Smt.Milsy Shaji on 15 November, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                     &
                     THE HONOURABLE MR. JUSTICE S.MANU
         Friday, the 15th day of November 2024 / 24th Karthika, 1946
                             WA NO. 1456 OF 2024
    AGAINST JUDGMENT DATED 02-09-2024 IN WP(C) 24611/2024 OF THIS COURT
APPELLANT(S)/PETITIONER:

     MR.NIZAR MUHAMMED, AGED 52 YEARS, S/O.MUHAMMED, VELIYATHKUDIYIL
     HOUSE, PAINGOTTOOR P.O.,KADAVOOR VILLAGE, KOTHAMANGALAM, PIN -
     686671

SENIOR ADVOCATE SRI.RANJITH THAMPAN & ADVS.M/S.V.M.KRISHNAKUMAR &
P.R.REENA

RESPONDENTS/RESPONDENT:

  1. SMT.MILSY SHAJI, W/O.SHAJI, AABUKUZHIYIL HOUSE, PAINGOTTOOR P.O.,
     KOTHAMANGALAM, PIN - 686671
  2. THE KERALA STATE ELECTION COMMISSION, CIVIL STATION,
     KUDAPPANAKKUNNU,THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
     PIN - 695043

BY ADV.MS.SRADHAXNA MUDRIKA FOR R1

STANDING COUNSEL SRI.DEEPU LAL MOHAN FOR R2

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of Ext.P11 order in OP.No.35/2021
dated 02.07.2024 of the Kerala State Election Commission,
Thiruvananthapuram, pending disposal of this Writ Appeal.
     This Writ Appeal again coming on for orders along with connected
case on 15/11/2024, upon perusing the Appeal Memorandum and this court's
order dated 24/10/2024, the court on the same day passed the following:
                               NITIN JAMDAR, C.J.
                                         &
                                    S.MANU, J.
                        =========================
                        W.A. Nos. 1454 & 1456 of 2024
                        =========================
                    Dated this the 15th day of November, 2024

                                     ORDER

NITIN JAMDAR, C.J.

Heard Mr. Ranjith Thamban, learned Senior Advocate for the Appellant, Ms. Sradhaxna Mudrika, learned counsel for Respondent No.1 and Mr. Deepu Lal Mohan, learned Standing Counsel for Respondent No.2.

2. List the appeals at the bottom of the admission list on 21 November 2024 for disposal.

3. Learned counsel for the parties will circulate summary of their propositions, list of dates and events and compilation of decisions they seek to rely upon in advance.

Sd/-

NITIN JAMDAR CHIEF JUSTICE

Sd/-

S.MANU JUDGE

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15-11-2024 /True Copy/ Assistant Registrar