Citation : 2024 Latest Caselaw 33098 Ker
Judgement Date : 14 November, 2024
2024:KER:87262
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA,
1946
RSA NO. 704 OF 2003
AGAINST THE JUDGMENT AND DECREE DATED 05.02.2003 IN
AS NO.27 OF 1995 OF SUB COURT, MANJERI ARISING OUT OF THE
JUDGMENT AND DECREE DATED 10.04.1995 IN OS NO.137 OF 1980
OF MUNSIFF COURT, MANJERI
APPELLANT/APPELLANT 1,2,3,4 & 7 IN A.S. No.27 OF
1995/PLAINTIFFS 3,2,5,7 & 11 IN O.S. No.137 OF 1980:
1 K.BIRIYAKUTTY,
D/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
2 PATHUMMA,
D/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
3 UNNIPATHUMMA,
D/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
4 KADIYAKUTTY,
D/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
2024:KER:87262
RSA NO. 704 OF 2003
2
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
5 VEERANKUTTY,
S/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
BY ADVS.
DINESH MATHEW J.MURICKEN
P.V.BALAKRISHNAN
RESPONDENTS/APPELLANTS 5 & 6, RESPONDENTS IN A.S. No.27 OF
1995/PLAINTIFFS 9, 10, 6 & 8, DEFENDANTS 2,3,4,5,6,7 & 8 IN
O.S. No.137 OF 1980:
1 MOTHIKUTTY
S/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT,
NOW RESIDING AT DR.BAKSHA HOSPITAL CATERING UNIT,
P.B.NO.6940,
JEDDAH-21452.
2 KUTTIAMU,
S/O.MUHAMMED,KONDOTTY AMSOM,
KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
3 KONDOTTY THUKKIYAKKAL ABDUL KADER,
S/O.ABDUL LATHEEF MIYYA,
MANGATTU HOUSE,
KANJEERAPARAMBU,
P.O.CALICUT AIRPORT,
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RSA NO. 704 OF 2003
3
MALAPPURAM DISTRICT.
4 MAMMU SAHIB,
S/O.ABDUL LATHEEF MIYYA,
KONDOTTY AMSOM,KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
5 NAZIR ALIAS NASARUDHIN,
S/O.ABDUL LATHEEF MIYYA,
C/O.P.CHEKU,P.B.NO.5732,
MECCA,KINGDOM OF SAUDI ARABIA (KSA).
6 KADEEJA,
D/O.ABDUL LATHEEF MIYYA,
INTERMEDIATE SCHOOL,
KINGDOM OF SAUDI ARABIA (KSA).
7 HAJIRA BEEVI,
D/O.ABDUL LATHEEF MIYYA,
KOZAKKOTURE P.O.,AREECODE,
MALAPPURAM DISTRICT.
8 IBRAHIM SAHIB,
S/O.ABDUL LATHEEF MIYYA,
KONDOTTY AMSOM,KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
9 JAMEELA BEEVI,
W/O.ABDUL LATHEEF MIYYA,
KONDOTTY AMSOM,KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
10 K.MOIDEEN,
S/O.MUHAMMED, KATHINGAL HOUSE,
KONDOTTY AMSOM,KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
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RSA NO. 704 OF 2003
4
11 K.SAIDALAVI,
S/O.MUHAMMED, KATHINGAL HOUSE,
KONDOTTY AMSOM,KULATHUR DESOM,
CALICUT AIRPORT P.O.,
MALAPPURAM DISTRICT.
BY ADV MOHAMMED THAYIB N.M.
THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD
ON 14.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:87262
RSA NO. 704 OF 2003
5
JUDGMENT
1. The appellant has filed I.A. No.1/2024 seeking to withdraw
the Regular Second Appeal on the ground that the subject
matter has been settled between the parties as per
annexure A1.
2. In view of the said application the appeal is allowed to be
withdrawn.
3. Accordingly, this Regular Second Appeal is dismissed as
withdrawn.
Sd/-
M.A.ABDUL HAKHIM JUDGE sms 2024:KER:87262 RSA NO. 704 OF 2003
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE COMPROMISE ENTERED BETWEEN ME AND THE RESPONDENTS DATED 11.02.2024
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