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James vs State Of Kerala
2024 Latest Caselaw 33006 Ker

Citation : 2024 Latest Caselaw 33006 Ker
Judgement Date : 14 November, 2024

Kerala High Court

James vs State Of Kerala on 14 November, 2024

WP(C) NO. 21334 OF 2024

                                      1

                                                             2024:KER:85002

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                          WP(C) NO. 21334 OF 2024

PETITIONER:

            JAMES,
            AGED 70 YEARS
            S/O PAULOSE, KACHAPPILLY HOUSE,
            CHAMPANNOOR,ANGAMALY, ERNAKULAM, PIN - 683572


            BY ADVS.
            JOBY CYRIAC
            KURIAN K JOSE
            DEVIKA T.R.


RESPONDENTS:

    1       STATE OF KERALA,
            REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT,
            GOVERNMENT SECRETRIAT,THIRUVANANTHAPURAM, PIN - 695001

    2       THE REVENUE DIVISIONAL OFFICER,
            OFFICE OF THE REVENUE DIVISIONAL OFFICE, FIRST FLOOR,
            KB JACOB RD, FORT KOCHI, KOCHI, KERALA, PIN - 682001




OTHER PRESENT:

            SMT.AMMINIKUTTY K., SR.GP


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
14.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21334 OF 2024

                                        2

                                                          2024:KER:85002

                         MOHAMMED NIAS C.P, J.
                         ========================
                        W.P.(C) No. 21334 of 2024
                         ========================
                Dated this the 14th day of November, 2024


                               JUDGMENT

In view of the not pressed memo filed dated 05.11.2024, the writ

petition is dismissed as not pressed.

Sd/-

MOHAMMED NIAS C.P

JUDGE

LU WP(C) NO. 21334 OF 2024

2024:KER:85002

APPENDIX OF WP(C) 21334/2024

PETITIONER EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT NO.KL07041709069/2023 WITH RESPECT TO PETITIONER'S LAND, DATED 29/07/2023

EXHIBIT P2 TRUE COPY OF THE ORDER NO.6601/2023 DATED 20/09/2023 OF THE 2ND RESPONDENT

EXHIBIT P3 TRUE COPY OF ONLINE APPLICATION NO.

4/2024/1177951, DATED 14/02/2024 PREFERRED BY THE PETITIONER, TO THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF FEE RECEIPT NUMBERED KL07041701552/2024 OF EXT P3, DATED 26/02/2024

// True Copy // PA To Judge

 
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