Ajayan T vs Kerala Minerals And Metals
2024 Latest Caselaw 32964 Ker

Kerala High Court

Ajayan T vs Kerala Minerals And Metals on 14 November, 2024

                                                      2024:KER:86154

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

   THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                       WP(C) NO. 11459 OF 2018

PETITIONERS:

    1     AMAL ABRAHAM,
          AGED 26 YEARS, S/O. ABRAHAM RESIDING AT POOVATHOTTATHIL
          HOUSE, KADUMENI P.O., CHRUPUZHA VIA,
          KASARGOD - 670 511.

    2     RIJIN KUMAR M.R.,
          AGED 25 YEARS, SO. REMESHAN,
          MUTHUKKATTUPARAMBIL HOUSE,
          MUPPATHADAM P.O., ALUVA - 683 110.

    3     RENU VARGHESE,
          AGED 25 YEARS, SO. VARGHESE, THENGAYYATHU ,
          PUTHENVEEDU MUKKODU P.O.,
          MULAVANA, KOLLAM - 691 503

    4     MIDHUN C.R.,
          AGED 24 YEARS, SO. REMESHAN,
          RESIDING AT CHIRAPPURATH,
          KUMBALANGHI P.O., COCHI - 682 007


          BY ADVS.
          SRI.JOHNSON GOMEZ
          SRI.S.BIJU (KIZHAKKANELA)
          SRI.K.JAJU BABU (SR.)




RESPONDENTS:

    1     KERALA MINERALS AND METALS LTD.,
          SANKARAMANGALAM, CHAVARA P.O., KOLLAM - 691 583.
          REPRESENTED BY ITS MANAGING DIRECTOR.
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020              2             2024:KER:86154

     2      THE CHAIRMAN,
            KERALA MINERALS AND METALS LTD.,SANKARAMANGALAM,
            CHAVARA P.O., KOLLAM - 691 583.

     3      THE MANAGING DIRECTOR,
            KERALA MINERALS AND METALS LTD.,SANKARAMANGALAM,
            CHAVARA P.O., KOLLAM - 691 583.

     4      STATE OF KERALA REPRESENTED BY ITS SECRETARY,
            DEPARTMENT OF INDUSTRIES, SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.

     5      THE DIRECTOR, CENTRE FOR MANAGEMENT DEVELOPMENT,
            THYKKAD THIRUVANANTHAPURAM - 695 001.


     6      ADDL.R6.ANEESHKUMAR THAMPI,
            ANIL BHYAVAN, THURUTHIKARA.P.O., KUNNATHOOR, KOLLAM-
            690540.

     7      ADDL.R7.BIDHUN.S.,
            SASIMANDIRAM, VADAKKUMTHALA.P.O., KARUNAGAPPALLY,
            PIN-690536.

     8      ADDL.R8.ANEESH.A,
            ANEESH BHAVAN, VADAKKUMKARA EAST, UMAYANALLOOR.P.O.,
            KOLLAM-691589.

     9      ADDL.R9.MUHAMMED ANZAR.Y.,
            THEKKEPANACKATTU VEEDU, MIDAPPALLY,
            EDAPPALLYCOTTA.P.O., CHAVARA, KOLLAM-691583.

     10     ADDL.R10.SREEKANTH.S.,
            LAKSHMI SADHANAM, KOTTAPPURAM ROAD, AROOR.P.O.,
            ALAPPUZHA - 688534.

     11     ADDL.R11.VAISAKH.K.V.,
            KUZHIUMUNDAYIL(H), KUMMANODE, PATTIMATTOM.P.O.,
            ERNAKULAM-683562.

     12     ADDL.R12.DHANESH.Y.S.,
            DHANESH BHAVANAM, CHITTOOR, PANMANA.P.O., CHAVARA,
            KOLLAM-691583.
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020              3             2024:KER:86154

     13     ADDL.R13.NIKHIL.M.P.,
            NEELAMBARAM(H), KADALUNDI.P.O., KOZHIKODE-673302.

     14     ADDL.R14.SOORAJ DINESH,
            CHENNANGATTU HOUSE, KAVILKADAVU.P.O., KODUNGALLUR,
            THRISSUR-680664.

     15     ADDL.R15.SREELAL.K.,
            CHAIKKARA VEEDU, NEDUMPANA, NEDUMPANA.P.O.,
            KOLLAM-691576.

     16     ADDL.R16.PRAJITH.R.,
            PRAJITH BHAVANAM, CHITTOR, PONMANA.P.O., CHAVARA,
            KOLLAM-691583.

     17     ADDL.R17.MANU.M.,
            MANGALA NIVAS, PATHIYOORKALA, KEERKKAD.P.O.,
            ALAPPUZHA-690502.

     18     ADDL.R18.DILSHAD.S.,
            PANDARAVILA, PUTHYSSERIKONAM, EZHUKONE.P.O.,
            KOLLAM-691505.

     19     ADDL.R19.ATHUL KRISHNAN.R.,
            SREE NILAYAM, THOTTINUVADAKKU, CHAVARA.P.O.,
            KOLLAM-691583.

     20     ADDL.R20.SHON.J.,
            SNEHA BHAVAN, NRA-115, NEELAMTHOTTAM, LEKSHMINADA,
            CACHERIWARD, KOLLAM-691013.

     21     ADDL.R21.ANANTHU.T.R.,
            DEVI VILASAM, IRUMPANANGADU.P.O., KOLLAM-691505.

     22     ADDL.R22.REJIN RAJ.R.U.,
            R U BHAVAN, VATTAVILLA, PREIGNAMMALA, KALLIYOOR.P.O.,
            TVM-695042.

     23     ADDL.R23.NITHIN.K.,
            NEETHILAYAM, KARINKALIPARAMBU KARUVAMBRAM WEST (PO),
            MANJERI, MALAPPURAM-676123.
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020              4             2024:KER:86154

     24     ADDL.R24.BIBIN ASHOK,
            ASHOK BHAVANAM, PADINJATTAKKARA.P.O., THEVALAKKARA,
            KOLLAM-690524.

     25     ADDL.R25.VISHNU.S.S.,
            GREESHMA BHAVAN, KANNANKARAKONAM, THONNAKKAL(PO),
            TRIVANDRUM-695317.

     26     ADDL.R26.MUHAMMED RAFI.Y.,
            KHADIRIYYA MANZIL (KOTTUVILLA PDEETTATHIL),
            PALLIASSERICKAL(PO), SASTHAMKOTTA-690521.

     27     ADDL.R27.MANISH KUMAR.R.,
            MANISH NILAYAM, MUTHANA.P.O., PALAYAMKUNNU VIA.,
            VARKALA, TVM-695146.

     28     ADDL.R28.DEEPU.Y.,
            EDAPALAVILA PADINJATTATHIL (H), ASHTAMUDY (PO),
            KOLLAM-691602.

     29     ADDL.R29.AJITH.S.,
            POTHUNKAL, PALLIPPURAM.P.O., CHERTHALA, ALAPPUZHA-
            688541.

     0      ADDL.R.30.FAZIL.F.,
            KALPAS NO.2, MENAMPALLY, MUKUNDAPURAM.P.O., CHAVARA,
            KOLLAM-691585.

     31     ADDL.R31.JITHIN RAJ,
            KAKKADY, NEELESHWARAM.P.O., ERNAKULAM-683584.

     32     ADDL.R32.SINTO.P.F.,
            PALAPARAMBIL HOUSE, KOTTAPPURAM.P.O., KODUNGALLUR,
            THRISSUR-680667.

     33     ADDL.R33.ARUN.V.K.,
            ARUN NIVAS, CHERUPOIKA, KOLLAM-691507. (ADDL.R6 TO
            R33 ARE IMPLEADED AS PER ORDER DATED 11.04.2018 IN
            IA.7225/2018.)


            BY ADVS.
            SRI.V.KRISHNA MENON
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                     5                      2024:KER:86154

             GOVERNMENT PLEADER
             SRI.E.K.MADHAVAN
             SMT.P.VIJAYAMMA



OTHER PRESENT:

             SRI JUSTIN JACOB,SR.GP


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.11.2024,     ALONG     WITH      WP(C).13597/2020,         14280/2018       AND
CONNECTED    CASES,   THE   COURT     ON       THE   SAME   DAY    DELIVERED   THE
FOLLOWING:
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                   6           2024:KER:86154


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

          THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

  THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                        WP(C) NO. 13597 OF 2020

PETITIONERS:

     1      RIJIN KUMAR M.R,
            AGED 27 YEARS,
            S/O.RAMESAN, MUTHUKADUPARAMBIL HOUSE,
            MUPATHADAM P.O., ALUVA-683110.

     2      MUHAMMED SAJID S.,
            AGED 24 YEARS,
            S/O.SIDDIQUE, TIRUVALIL SAJID MANZIL, PADANOTH,
            KARUNAGAPALLY, PIN-690518, KOLLAM.

     3      R.S.RAHUL RAJ,
            AGED 23 YEARS,
            S/O.K.RAJAN, VASANTHA MANDIRAM, KULANGARA BHAGAM,
            CHAVARA P.O., KOLLAM, PIN-691583.


            BY ADVS.
            SRI.JOHNSON GOMEZ
            SRI.C.UNNIKRISHNAN (KOLLAM)
            SRI.SANJAY JOHNSON
            SMT.LIYA ELZA ALEX




RESPONDENTS:

     1      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            DEPARTMENT OF INDUSTRIES, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN-695001.
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                7           2024:KER:86154

     2      THE KERALA MINERALS AND METALS LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            SANKARAMANGALAM, CHAVARA P.O., KOLLAM-691583.

     3      THE CHAIRMAN,
            KERALA MINERALS AND METALS LTD., SANKARAMANGALAM,
            CHAVARA P.O., KOLLAM, PIN-691583.

     4      THE MANAGING DIRECTOR,
            KERALA MINERALS AND METALS LTD., SANKARAMANGALAM,
            CHAVARA P.O., KOLLAM, PIN-691583.

     5      THE GENERAL MANAGER (P&A/EDP),
            KERALA MINERALS AND METALS LTD., SANKARAMANGALAM,
            CHAVARA P.O., KOLLAM, PIN-691583.

     6      KITCO LTD.,
            REPRESENTED BY ITS PRINCIPAL CONSULTANT,
            P.B.NO.4407, PUTHIYA ROAD, NH BYPASS,
            VENNALA, KOCHI, KERALA, PIN-682028.


            BY ADVS.
            SRI.VIZZY GEORGE KOKKAT
            SRI.B.DEEPAK
            SRI.JUSTIN JACOB, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.11.2024, ALONG WITH WP(C).11459/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                   8          2024:KER:86154


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

          THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

  THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                        WP(C) NO. 14280 OF 2018

PETITIONERS:

     1      SUDHI S,
            AGED 28 YEARS, S/O.SAHADEVAN S.,
            RESIDING AT PALAZHI BHAVAN, KUNNIIDA,
            KOLIYAKODE P.O., VENJARAMOODU-695607.

     2      JOSHUA K.L.,
            AGED 28 YEARS, S/O.LAWRENCE K.R., KALIYATH HOUSE,
            MULAVUKAD P.O., ERNAKULAM-682504.

     3      RAJESH S.,
            AGED 33 YEARS, S/O.K.SREEDHARAN,
            THUNDUVILAKATHU VEEDU, KANNARAVILLA, NELLIMOODU P.O.,
            TRIVANDRUM-695524.


            BY ADV SRI.JOHNSON GOMEZ


RESPONDENTS:

     1      KERALA MINERALS AND METALS LTD.,
            SANKARAMANGALAM, CHAVARA P.O., KOLLAM-691583,
            REPRESENTED BY ITS MANAGING DIRECTOR.

     2      THE CHAIRMAN,
            KERALA MINERALS AND METALS LTD., SANKARAMANGALAM,
            CHAVARA P.O., KOLLAM-691583.

     3      THE MANAGING DIRECTOR,
            KERALA MINERALS AND METALS LTD., SANKARAMANGALAM,
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020              9             2024:KER:86154

            CHAVARA P.O., KOLLAM-691583.

     4      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
            INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM-695001.

     5      THE DIRECTOR,
            CENTRE FOR MANAGEMENT DEPARTMENT, THYKKAD,
            THIRUVANANTHAPURAM-695001.

     6      ANEESHKUMAR THAMPI,
            ANIL BHAVANAM, THURUTHIKARA P.O.,
            KUNNATHOOR, KOLLAM-690540.

     7      BINDHUN S.,
            SASIMANDIRAM, VADAKKUMTHALA P.O.,
            KARUNAGAPALLY-690536.

     8      ANEESH A.,
            ANEESH BHAVAN, VADAKKUMKARA EAST,
            UMAYANALLOOR P.O., KOLLAM-691589.

     9      MUHAMMED ANZAR Y.,
            THEKKEPANACKATTU VEEDU, MIDAPPALLY,
            EDAPALLYCOTTA P.O., CHAVARA, KOLLAM-691583.


            BY ADV SMT.LATHA ANAND, SC, KERALA MINERALS AND
            METALS LIMITED


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.11.2024, ALONG WITH WP(C).11459/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                   10         2024:KER:86154


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

          THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

  THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                        WP(C) NO. 17161 OF 2018

PETITIONERS:

            AJAYAN T.,
            AGED 38 YEARS,
            S/O.THANKAPPAN, RESIDING AT NAMBAKULAM, KALARI,
            PANMANA, CHAVARA, KOLLAM-691583.


            BY ADVS.
            SRI.JOHNSON GOMEZ
            SRI.S.BIJU KIZHAKKANELA
            SMT.SHEENAMOL VARGHESE
            SRI.K.JAJU BABU (SR.)(K/116/1981)




RESPONDENTS:

     1      KERALA MINERALS AND METALS,
            SANKARAMANGALAM, CHAVARA P.O., KOLLAM-691583,
            REPRESENTED BY ITS MANAGING DIRECTOR.

     2      THE CHAIRMAN KERALA MINERALS AND METALS LTD.,
            SANKARAMANGALAM, CHAVARA P.O., KOLLAM-691583.

     3      THE MANAGING DIRECTOR KERALA MINERALS AND METALS LTD.
            SANKARAMANGALAM, CHAVARA P.O., KOLLAM-691583.

     4      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
            INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM-695001.
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                11           2024:KER:86154

     5      THE DIRECTOR CENTRE FOR MANAGEMENT DEVELOPMENT,
            THYKKAD, THIRUVANANTHAPURAM-695014.

     6      SRIKUMAR R.,
            KATTIPUZHA VEEDU, KOYYIVILA P.O.,
            THEVALAKKARA, KOLLAM-691590.

     7      SAYUSH B.,
            MANJU BHAVANAM, ERAVICHIRA WEST, SOORANADU SOUTH,
            PATARAM P.O., KOLLAM-690522.


            BY ADVS.
            GOVERNMENT PLEADER
            SRI.E.K. MADHAVAN
            SMT.P. VIJAYAMMA
            SRI.JUSTIN JACOB, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.11.2024, ALONG WITH WP(C).11459/2018 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.11459/2018, 14280/2018,
17161/2018, 13597/2020                12                2024:KER:86154


                                JUDGMENT

[WP(C) Nos.11459/2018, 14280/2018, 17161/2018,

13597/2020]

These writ petitions are filed by unsuccessful applicants in

response to Ext.P1 notification issued by the 1 st respondent Company.

For ease of reference, the facts as seen from W.P.(C)No.11459 of

2018, is adopted.

2. By Ext.P1 notification dated 04.09.2015, the 1 st

respondent herein, invited applications for filling various vacancies in

the said Company.

3. The petitioners in these writ petitions as well as the

various others have applied for and after participating in the written

test/ skill test/interview, Ext.P10 rank list/select list have also been

published by the 1st respondent herein.

4. The petitioners in these writ petitions were not

finding a place in Ext.P10 and therefore, they have filed these writ

petitions essentially contending that Ext.P10 have been issued in

violation of various clauses contained in Ext.P2 Government Order

dated 17.06.2017.

WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 13 2024:KER:86154

5. I have heard Sri.Jaiju Babu, the learned senior

counsel instructed by Sri. Johnson Gomez, the learned counsel for the

petitioners in these writ petitions and Sri. Krishna Menon and Smt.

Latha Anand, the learned Standing Counsel for the 1 st respondent in

the respective writ petitions.

6. The challenge against Ext.P10, is with reference to

various clauses contained in Ext.P9 Government Order. Ext.P9

Government Order have been issued by the Government, with

reference to the recruitment process in various public sector

undertakings. The learned senior counsel Sri. Jaiju Babu, essentially

points out that Clause Nos.4/7 and 13 of Ext.P9 have been violated

while finalising Ext.P10.

7. Straightaway, it is to be noticed that the directive in

Clause No.7 of Ext.P9, in my opinion, is only a directory in nature.

This is so because, Clause No.7 visualizes the publication of the result

in the website of the 1st respondent on the very same date of

conclusion of the interview. It is to be noticed that the rank list is to

be arrived at, after taking into account, the results of the written

test/skill test/interview. Admittedly, there were large number of

applicants even, as seen from the final list. Therefore, to insist that WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 14 2024:KER:86154

the select list has to be published on the very same date, in my

opinion, is something which is not practical. Therefore, Clause No.7

can only be considered to be directory in nature.

9. As regards, Clause No. 13, the learned senior

counsel, with reference to paragraph 7 of the writ petition would

contend that those appearing in Ext.P10 have not attained the

minimum cut of mark - aggregate 40% fixed by Ext.P9.

10. However, in the reply affidavit filed by the petitioner

to the counter affidavit filed by the 1 st respondent herein, the

petitioners have produced Ext.P12 tabulated statement of the marks

awarded to the applicants who appeared for the selection process. A

perusal of Ext.P12 would show that the marks have been arrived at,

by taking into account, the marks obtained in the written test/skill

test/interview and ultimately, only those attained more than 40%

aggregate is included in Ext.P10. Therefore, the challenge against

Ext.P10, on the basis of Clause No.13 may not be justified.

11. The last ground of challenge is with reference to

Clause No. 4 of Ext.P9. The learned counsel for the 1st respondent in

these writ petitions, with reference to the averments in the counter

affidavit filed, points out that Clause No.4 only points out that the WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 15 2024:KER:86154

maximum number of candidates to be called for interview after the

skill test shall be 1:15 and ultimately, when that is reduced and fixed

at 1:10, the petitioners herein/ the applicants have benefited. In my

opinion, the afore stand taken by the 1st respondent in the counter

affidavit, appears to be in correct position. The petitioners cannot be

aggrieved with reference to the non-adherence to Clause No. 4 of

Ext.P9.

Resultantly, I find that the petitioners are not entitled for the

reliefs prayed for in these writ petitions. Accordingly, these writ

petitions would stand dismissed.

Sd/-

HARISANKAR V. MENON JUDGE ANA WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 16 2024:KER:86154

APPENDIX OF WP(C) 11459/2018

PETITIONER EXHIBITS

EXHIBIT P1: A TRUE COPY OF THE NOTIFICATION NO.

TP/PD/R-48/15 DATED 12/08/2015 ISSUED B Y THE FIRST RESPONDENT.

EXHIBIT P2: A TRUE COPY OF THE ADMIT CARD OF THE FIRST PETITIONER FOR THE SKILLED TEST ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P3: A TRUE COPY OF THE ADMIT CARD OF THE SECOND PETITIONER FOR THE SKILLED TEST ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P4: A TRUE COPY OF THE ADMIT CARD OF THE THIRD PETITIONER FOR THE WRITTEN TEST ISSUED BY THE FIRST RESPONDENT

EXHIBIT P5: A TRUE COPY OF THE ADMIT CARD OF THE THIRD PETITIONER FOR THE SKILLED TEST ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P6: A TRUE COPY OF THE ADMIT CARD OF THE FORTH PETITIONER FOR THE WRITTEN TEST ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P7: A TRUE COPY OF THE ADMIT CARD OF THE FORTH PETITIONER FOR THE SKILLED TEST ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P8: A TRUE COPY OF THE ADMIT CARD FOR INTERVIEW ISSUED TO THE FORTH PETITIONER ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P9: A TRUE COPY OF THE GO(RT) NO. 773/2013/ID DATED 17/06/2013 ISSED BY THE FOURTH RESPONDENT.

EXHIBIT P10: A TRUE COPY OF THE SELECT LIST AND WAITING LIST OF SKILLED WORK MAN IN THE OFFICIAL WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 17 2024:KER:86154

WEBSITE OF THE FIRST RESPONDENT.

EXHIBIT P11: A TRUE COPY OF THE MALAYALA MANORAMA DAILY DATED 23.03.2018

EXHIBIT P12 A TRUE COPY OF THE TABULATED STATEMENT OF THE MARKS AWARDED TO THE CANDIDATES FOR VARIOUS CATEGORIES IN THE SELECTION PROCESS.

EXHIBIT P13 A TRUE COPY OF THE NOTIFICATION NO.TP/PD/R-

3/13 DATED 3.8.2013 ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P14 A TRUE COY OF THE SHORTLIST DATED 16.2.2015 PUBLISHED BY THE FIRST RESPONDENT. WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 18 2024:KER:86154

APPENDIX OF WP(C) 13597/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NO.TP/PD/R-

48/18 DATED 12.9.2018 ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE ADMIT CARD OF THE FIRST PETITIONER FOR THE WRITTEN TEST.

EXHIBIT P3 TRUE COPY OF THE ADMIT CARD OF THE FIRST PETITIONER FOR THE SKILL TEST.

EXHIBIT P4 TRUE COPY OF THE ADMIT CARD OF THE SECOND PETITIONER FOR THE SKILL TEST.

EXHIBIT P5 TRUE COPY OF THE ADMIT CARD OF THE THIRD PETITIONER FOR THE WRITTEN TEST.

EXHIBIT P6 TRUE COPY OF INTERVIEW SCHEDULE AS DISPLAYED IN THE WEBSITE OF THE COMPANY.

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION FILED BY THE FIRST PETITIONER DATED 26.06.2020.

EXHIBIT P8 TRUE COPY OF THE REPRESENTATION FILED BY THE SECOND PETITIONER DATED 26.6.2020.

EXHIBIT P9 TRUE COPY OF THE REPRESENTATION FILED BY THE THIRD PETITIONER DATED 26.06.2020.

EXHIBIT P10 TRUE COPY OF THE GO(RT) NO.773/2013/ID DATED 17.06.2013.

EXHIBIT P11 TRUE COPY OF THE SELECT LIST DATED 10.10.2020.

WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 19 2024:KER:86154

APPENDIX OF WP(C) 14280/2018

PETITIONER EXHIBITS

EXHIBIT P1- A TRUE COPY OF THE NOTIFICATION NO.TP/PD/R-

48/15 DATED 12/08/2015 ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P2- A TRUE COPY OF THE INTERVIEW LETTER OF THE FIRST PETITIONER ISSUED BY THE FIRST RESPONDENT AS ON 02/01/2018.

EXHIBIT P3- A TRUE COPY OF THE INTERVIEW LETTER OF THE SECOND PETITIONER ISSUED BY THE FIRST RESPONDENT AS ON 02/01/2018.

EXHIBIT P4- A TRUE COPY OF THE INTERVIEW LETTER OF THE THIRD PETITIONER ISSUED BY THE FIRST RESPONDENT AS ON 02/01/2018.

EXHIBIT P5- A TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT)NO.773/2013/1D DATED 17/06/2013.

EXHIBIT P6- A TRUE COPY OF THE SELECT LIST AND WAITING LIST OF SKILLED WORKMEN.

EXHIBIT P7- A TRUE COPY OF THE MINUTES OF THE MEETING OF THE SELECTION COMMITTEE FOR SELECTION TO THE POST OF JUNIOR BOILER CUM UTILITY OPERATOR TRAINEE IN TP UNIT HELD ON 20/01/2018.

WP(C) Nos.11459/2018, 14280/2018, 17161/2018, 13597/2020 20 2024:KER:86154

APPENDIX OF WP(C) 17161/2018

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE NOTIFICATION NO.TP/PD/R-

48/15 DATED 12-8-2015 ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE INTERVIEW LETTER DATED 30-12-2017 OF THE PETITIONER ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P3 A TRUE COPY OF THE GO(RT)NO.773/2013/ID DATED 17-6-2013 ISSUED BY THE FOURTH RESPONDENT.

EXHIBIT P4 A TRUE COPY OF THE SELECT LIST AND WAITING LIST OF JUNIOR KHALASI IN THE OFFICIAL WEBSITE OF THE FIRST RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE BIO DATA OF THE PETITIONER.

EXHIBIT P6 A TRUE COPY OF THE PRIORITY CATEGORY NOTIFICATION NO.TP/PD/R-1/10 DATED 21-6- 2010 ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P7 A TRUE COPY OF THE MINUTES OF THE MEETING OF THE SELECTION COMMITTEE FOR SELECTION TO THE POST OF JUNIOR KHALASI IN TP UNIT HELD ON 06-02-2018.

EXHIBIT P8 A TRUE COPY OF THE MALAYALA MANORAMA DAILY DATED 20-04-2018.