Kerala High Court
Goutham V Pavithran vs The District Geologist on 14 November, 2024
Author: P Gopinath
Bench: P Gopinath
2024:KER:85268
1
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 16129 OF 2017
PETITIONER:
SOORYASOBHA ENGINEERS AND CONTRACTOR (P) LTD.
SOORYA TOWER, KUNNATHURMEDU PO, PALAKKAD VILLAGE,
PALAKKAD TALUK, PALAKKAD DISTRICT, REPRESENTED BY
MANAGING DIRECTOR, NITHIN, S/O.V.M.RADHAKRISHNAN,
AGED 31 YEARS.
BY ADV SRI.P.M.ZIRAJ
RESPONDENT:
1 THE KERALA STATE POLLUTION CONTROL BOARD
PATTOM P.O, THIRUVANANTHAPURAM-695004, REPRESENTED
BY ITS CHAIRMAN.
2 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
OFFICE, MALAPPURAM-676505
3 DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, MALAPPURAM
DISTRICT, PIN - 673637 IS IMPLEADED AS ADDL R3 AS
PER ORDER DATED 6.6.17 IN I.A 8312/17 IN WP(C)
16129/2017
BY ADV SRI. T.NAVEEN SC, KERALA STATE POLLUTION
CONTROL BOARD,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).7120/2018, 25711/2017
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
2
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 7120 OF 2018
PETITIONER:
UNITED GRANITES
MAZHUVANNUR VILLAGEREPRESENTED BY ITS PROPRIETOR
SRI M.I MUHAMMED, AGED 59 YEARS,MANATHU HOUSE,
THRIKKAKARA, KAKKAND, ERNAKULAM 21
BY ADVS.
SRI.ALEX.M.SCARIA
SRI.A.J.RIYAS
SMT.SARITHA THOMAS
RESPONDENT:
THE DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT
AUTHORITY
REPRESENTED BY ITS CHAIRMAN-DISTRICT
COLLECTOR,COLLECTORATE P.O, KAKKANAD,
ERNAKULAM 682 030
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
3
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 25711 OF 2017
PETITIONER:
RENJU M K
AGED 33 YEARS
S/O.KUTTAPPAN, MALAYAMPURATHUPADY, VENGOLA P O,
PERUMANI, ERNAKULAM DISTRICT.
BY ADVS.
SRI.S.SHANAVAS KHAN
SMT.S.INDU
RESPONDENT:
1 THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
DIRECTORATE OF ENVIRONMENT CLIMATE CHANGE,
PALLIMUKKU, PETTAH P O, THIRUVANANTHAPURAM-695024,
REPRESENTED BY ITS CHAIRMAN.
2 THE DIRECTOR OF MINING AND GEOLOGYIC
DIRECTORATE OF MINING AND GEOLOGY, KESAVADASAPURAM,
PATTOM PALACE P O, THIRUVANANTHAPURAM-4
3 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
4 THE LAND REVENUE COMMISSIONER
NEW BUILDING, PALAYAM, THIRUVANANTHAPURAM-695001.
5 THE DISTRICT COLLECTOR
COLLECTORATE, ERNAKULAM 682030.
2024:KER:85268
4
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
6 THE DISTRICT LEVEL ENVIRONMENTAL IMPACT ASSESSMENT
AUTHORITYDEIAA
CIVIL STATION, KAKKANAD-30
7 THE REVENUE DIVISIONAL OFFICER
REVENUE DIVISIONAL OFFICE, MUVATTUPUZHA- 686661
8 THE GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, CIVIL STATION,
KAKKANAD-30
9 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD, GANDHI NAGAR,
ERNAKULAM- 682030
0 THE SUPERINTENDENT OF POLICERURAL
ALUVA, ERNAKULAM, PIN-683101.
11 THE TAHSILDAR
TALUK OFFICE, KUNNATHUNADU-683105.
12 THE VILLAGE OFFICER
ARACKAPADY, PERUMBAVOOR, ERNAKULAM DISTRICT, PIN-
683542.
13 THE VILLAGE OFFICER
VILLAGE OFFICE, MAZHUVANNUR, PERUMBAVOOR, ERNAKULAM
DISTRICT, PIN-683542.
14 THE VENGOLA GRAMA PANCHAYATH
REPRESENTED BY ITS SECRETARY, VENGOLA, PERUMBAVOOR,
ERNAKULAM DISTRICT, PIN-683542.
15 THE MAZHUVANNUR GRAMA PANCHAYATH
REPRESENTED BY ITS SECRETARY, MAZHUVANNUR,
ERNAKULAM DISTRICT, PIN-683542.
16 MEGHA GRANITES
NORTH MAZHUVANNUR P O, CHEENIKUZHI, MAZHUVANNUR,
PERUMBAVOOR, ERNAKULAM DISTRICT, PIN-683542,
REPRESENTED BY ITS MANAGING PARTNER GOUTHAM
PAVITHRAN.
17 COCHIN GRANITES
PULICKAL ASSOCIATES, THOMBRAYIL BUILDING, CHELLADU
2024:KER:85268
5
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
P O, KOTHAMANGALAM, ERNAKULAM DISTRICT, REPRESENTED
BY ITS MANAGING PARTNER ELDHO KURUVILA. PIN-686691.
18 UNITED GRANITES
MAZHUVANNUR VILLAGE, REPRESENTED BY ITS MANAGING
PARTNER MUHAMMED, MANATHU HOUSE, THRIKKAKARA,
KAKKANAD, ERNAKULAM 682030.
BY ADVS.
SRI.ANOOP.V.NAIR
SRI.ALEX.M.SCARIA
SRI.V.MANOJKUMAR
SRI.P.MARTIN JOSE
KUM.MINU THANKAPPAN
SRI.C.A.NAVAS
SRI.P.PRIJITH
SRI.T.K.SASIKUMAR
SRI.S.SREEKUMAR SR.
SRI.R.SREEHARI
SMT.SARITHA THOMAS
SRI.M.V.SURESH KANNUR
SRI.V.K.SREEJITH
SMT.M.SRUTHI DAS
SRI.THOMAS P.KURUVILLA
SRI.P.M.ZIRAJ
SHRI.P.THOMAS GEEVERGHESE, SC, VENGOLA GRAMA
PANCHAYAT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
6
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 29474 OF 2017
PETITIONER:
M/S.CONCRETE AGGREGATES INDUSTRIES,
KUMMANODU, PATTIMATTOM P.O, ERNAKULAM DISTRICT,
REPRESENTED BY ITS PARTNER, REJI M. KURIAKOSE.
BY ADVS.
S.SREEKUMAR (SR.)
PHILIP J.VETTICKATTU
VINEETH KURIAKOSE
RESPONDENTS:
1 THE DISTRICT GEOLOGIST, ERNAKULAM,
OFFICE OF THE DISTRICT GEOLOGIST, CIVIL STATION,
KAKKANAD-682030.
2 THE DIRECTOR,
MINING & GEOLOGY DEPARTMENT, KESAVADASAPURAM,
PATTOM P.O., TRIVANDRUM, PIN-695004.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
7
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 29594 OF 2017
PETITIONER:
SAJI SEBASTIAN,
AGED 42 YEARS
S/O.M.P.DEVASSY, AGED 42 YEARS, MADECKAL HOUSE,
KIZHAKKAMBALAM, ERNAKULAM
BY ADV ENOCH DAVID SIMON JOEL
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY, DEPARTMENT OF
INDUSTRIES, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF MINING AND GEOLOGY,
DIRECTORATE OF MINING AND GEOLOGY,
THIRUVANANTHIAPURAM-695004.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, CIVIL STATION,
SEAPORT AIRPORT ROAD, KAKKANADU, ERNAKULAM-682030.
4 KERALA STATE POLLUTION CONTROL BOARD,
DISTRICT OFFICE, MIG AND HIG COLONY, GANDHI NAGAR,
KADAVANTHARA, ERNAKULAM-682020.
5 MARADY GRAMA PANCHAYAT,
MARADY P.O., ERNAKULAM-686673, REPRESENTED BY ITS
SECRETARY.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
8
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 29606 OF 2017
PETITIONER:
JOY T.M.,
PROPRIETOR, M/S.T.M.J.QUARRY, S/O.T.P.MATHAI,
THELAPPILLY HOUSE, PULIYANAM, ERNAKULAM-683572.
BY ADVS.
PHILIP J.VETTICKATTU
VINEETH KURIAKOSE
RESPONDENTS:
1 THE DISTRICT GEOLOGIST,
ERNAKULAM, OFFICE OF THE DISTRICT GEOLOGIST,
CIVIL STATION, KAKKANAD-682030.
2 THE DIRECTOR,
MINING & GEOLOGY DEPARTMENT, KESAVADASAPURAM,
PATTOM P.O., TRIVANDRUM, PIN-695004.
BY ADVS.
A.R.DILEEP
GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
P.J.JOE PAUL
MANU SEBASTIAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
9
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 30543 OF 2017
PETITIONER:
SAJI SEBASTIAN
AGED 42 YEARS
S/O. M.P DEVASSY, MADECKAL HOUSE, KIZHAKKAMBALAM,
ERNAKULAM.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.PAUL JACOB P
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF
INDUSTRIES,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF MINING AND GEOLOGY
DIRECTORATE OF MINING AND GEOLOGY,
THIRUVANANTHAPURAM - 695 004.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, CIVIL
STATION,SEAPORT AIRPORT ROAD, KAKKANADU, ERNAKULAM
- 682 030.
4 KERALA STATE POLLUTION CONTROL BOARD
DISTRICT OFFICE, MIG AND HIG COLONY, GANDHI
NAGAR,KADAVANTHARA, ERNAKULAM - 682 020.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
10
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 32568 OF 2017
PETITIONER:
M/S. MATTATHIL GRANITE METALS
CHETTIKULAM P.O, KODASSERY VILLAGE, CHALAKKUDY
TALUK,THRISSUR DISTRICT REPRESENTED BY ITS MANAGING
PARTNER,SEBASTIAN MATTOM, S/O. AVIRACHAN, AGED 56
YEARS.
BY ADV SRI.P.M.ZIRAJ
RESPONDENTS:
1 THE KERALA STATE POLLUTION CONTROL BOARD
PATTOM P.O, THIRUVANANTHAPURAM - 695 004.
REPRESENTED BY ITS CHAIRMAN.
2 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,DISTRICT
OFFICE, THRISSUR - 680 001.
BY ADV SRI. T.NAVEEN SC, KERALA STATE POLLUTION
CONTROL BOARD,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
11
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 33785 OF 2017
PETITIONER:
UNITED GRANITE
MAZHUVANNOOR VILLAGE,REPRESENTED BY ITS PROPRIETOR
MUHAMMED M.I,AGED 59 YEARS, S/O IBRAHIM,MANNATH
HOUSE, M.I. IBRAHIM LANE,THRIKKAKKARA P.O.,
KOCHI-21.
BY ADVS.
SRI.ALEX.M.SCARIA
SRI.A.J.RIYAS
SMT.SARITHA THOMAS
RESPONDENTS:
THE DISTRICT GEOLOGIST, ERNAKULAM
ERNAKULAM, OFFICE OF THE GEOLOGIST,CIVIL STATION,
KAKKANAD-682 030.
BY ADV SRI.S.SHANAVAS KHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
12
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
WP(C) NO. 34152 OF 2017
PETITIONER:
GOUTHAM V PAVITHRAN
S/O.V.N PAVITHRAN(LATE) AGED 21 YEARS,RESIDING AT
VATTAPPARA HOUSE, KARATTUPALLIKKARA,PERUMBAVOOR
P.O, PERUMBAVOOR VILLAGE,KUNNATHUNADU TALUK,
ERNAKULAM DISTRICT
BY ADV SRI.P.M.ZIRAJ
RESPONDENTS:
1 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,CIVIL STATION,
KAKKANAD, EERNAKULAM DISTRICT 682 030
2 THE DIRECTOR
MINING AND GEOLOGY, OFFICE OF THE MINING AND
GEOLOGYKESAVADASAPURAM, PATTAM,
THIRUVANANTHAPURAM 695 001
3 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM 695 001
4 RENJU M.K
AGED 33 YEARS
S/O KUTTAPPAN, MALAYAMPURATHUPADI, VENGOLA PO,
PERUMANI, ERNAKULAM DISTRICT.
BY ADV SRI.S.SHANAVAS KHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 14.11.2024, ALONG WITH WP(C).16129/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:85268
13
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
34152/2017 and 7120/2018
GOPINATH P, J.
-------------------------------------------------------
W.P.(C).Nos. 16129, 25711, 29474, 29594, 29606,
32568, 30543, 33785 and 34152/2017 and 7120/2018
--------------------------------------------------------
Dated this the 14th day of November, 2024
JUDGMENT
The issue raised in these writ petitions is covered by
the judgment of this court in Petra Crushers v. State
Environment Impact, Assessment Authority; 2024 (3)
KLT 70. Following the law laid down by this court, in Petra
Crushers (Supra) and for the same reasons, I direct that the
parties in these writ petitions will also be govered by the
findings and the directions contained in that judgment.
These writ petitions are ordered accordingly.
Sd/-
GOPINATH P,
JUDGE
NM
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 7120/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER OF GRANTING LEASE
MADE MENTION ABOVE WITH THE REGISTERED
LEASE DEED
WITHOUT EXHIBITS
EXHIBIT P3 TRUE COPY OF THE STAY ORDER PASSED BY
THIS HONOURABLE COURT IN WPC 33785/2017
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE
DECISION AS ITEM NO 16-07 IN THE 16TH
MEETING OF THE RESPONDENT HELD ON
27/01/2018
EXHIBIT P8 TRUE COPY OF THE REVIEW PETITION FILED
BEFORE THE RESPONDENT
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 25711/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPLICATION DTD
19/4/2017 PREFERRED BY ONE K A SHINAJ
UNDER RIGHT TO INFORMATION ACT.
EXHIBIT P2 TRUE COPY OF REPLY DTD 8/5/2017 GIVEN BY
THE FIRST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DTD
23/5/2017 SUBMITTED BY A LOCAL INHABITANT
BEFORE RESPONDENT NO.1 AGAINST 16TH
RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.3 AGAINST
16TH RESPONDENT
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.5 AGAINST
16TH RESPONDENT
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.6 AGAINST
16TH RESPONDENT
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.7 AGAINST
16TH RESPONDENT
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.9 AGAINST
16TH RESPONDENT
EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.3 AGAINST
17TH RESPONDENT
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
EXHIBIT P10 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.5 AGAINST
17TH RESPONDENT
EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.6 AGAINST
17TH RESPONDENT
EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.7 AGAINST
17TH RESPONDENT
EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.9 AGAINST
17TH RESPONDENT
EXHIBIT P14 TRUE COPY OF THE REPRESENTATION DTD
23/6/2017 SUBMITTED BY PETITIONER AND
OTHERS BEFORE RESPONDENT NO.8 AGAINST
17TH RESPONDENT
EXHIBIT P15 TRUE COPY OF THE COMMUNICATION NO L5-
59411/16/GEN DTD 9/12/2016 OF THE 5TH
RESPONDENT.
RESPONDENT EXHIBITS
EXHIBIT R17(a) TRUE COPY OF DEATH CERTIFICATE OF
MRS.LEELA.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 29474/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF RELEVANT PAGES OF QUARRYING
LEASE DEED DATED 17.5.2006.
EXHIBIT P2 TRUE COPY OF LICENSE DATED 4.4.2017
ISSUED BY THE KIZHAKKAMBALAM GRAMA
PANCHAYAT FOR THE PERIOD 2017-2018.
EXHIBIT P3 TRUE COPY OF EXPLOSIVE LICENSE ISSUED BY
THE EXPLOSIVE DEPARTMENT TO THE
PETITIONER.
EXHIBIT P4 TRUE COPY OF CERTIFICATE OF COMPETENCY OF
THE MINES MANAGER OF THE PETITIONER'S
QUARRY.
EXHIBIT P5 TRUE COPY OF CONSENT TO OPERATE ISSUED BY
THE POLLUTION CONTROL BOARD, VALID UPTO
16.5.2018.
EXHIBIT P6 TRUE COPY OF CERTIFICATE OF REGISTRATION
ISSUED IN RESPECT OF THE METAL CRUSHER
UNIT FOR THE PERIOD 2017-2018.
EXHIBIT P7 TRUE COPY OF ORDER DT. 2.12.2016, PASSED
BY THE HON'BLE SUPREME COURT OF INDIA IN
A BATCH OF SLPS.
EXHIBIT P8 TRUE COPY OF NOTICE DT.2.9.2017 ISSUED BY
THE DIRECTOR OF MINING & GEOLOGY.
EXHIBIT P9 TRUE COPY OF CIRCULAR DATED 19.12.2016
ISSUED BY THE DIRECTOR OF MINING &
GEOLOGY.
EXHIBIT P10 TRUE COPY OF JUDGMENT PASSED BY THIS
HON'BLE COURT DT. 16.3.2017 IN W.P.(C)
NO.8898/2017.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 29594/2017
PETITIONER EXHIBITS
EXHIBIT P1- A TRUE COPY OF THE PROCEEDINGS DATED
19/09/20O7 ISSUED BY THE 2ND RESPONDENT
GRANTING A QUARRYING LEASE TO THE
PETITIONER FOR A PERIOD OF 10 YEARS.
EXHIBIT P2- TRUE COPY OF THE LETTER DTD.19/12/2016
ISSUED BY THE 2ND RESPONDENT TO ALL THE
DISTRICT GEOLOGISTS.
EXHIBIT P3- TRUE COPY OF THE INTERIM ORDER
DTD.17/08/2017 IN O.A.465/2017 ON THE
FILES OF THE PRINCIPAL BENCH OF THE
NATIONAL GREEN TRIBUNAL.
EXHIBIT P4- TRUE COPY OF THE JUDGMENT DTD.31/03/2016
IN WP(C)NO.14265/2015 ON THE FILES OF
THIS HON'BLE COURT.
EXHIBIT P5- TRUE COPY OF THE LETTER DTD.30/08/2017
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6- TRUE COPY OF THE LETTER DTD.02/09/2017
ISSUED BY THE 3RD RESPONDENT.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 29606/2017
PETITIONER EXHIBITS
EXHIBIT P1- TRUE COPY OF RELEVANT PAGES OF QUARRYING
LEASE DEED EXECUTED ON 15/02/2012.
EXHIBIT P2- TRUE COPY OF LICENSE DATED 28/03/2017
ISSUED BY THE LOCAL GRAMA PANCHAYAT FOR
THE PERIOD 2017-2018.
EXHIBIT P3- TRUE COPY OF EXPLOSIVE LICENSE ISSUED BY
THE EXPLOSIVE DEPARTMENT TO THE
PETITIONER DT.03/03/2016.
EXHIBIT P4- TRUE COPY OF AUTHORIZATION ISSUED BY THE
DIRECTORATE GENERAL OF MINES SAFETY TO
THE MINES MANAGER OF THE PETITIONER'S
QUARRY DT.01/08/2016.
EXHIBIT P5- TRUE COPY OF CONSENT TO OPERATE ISSUED BY
THE POLLUTION CONTROL BOARD,
DT.04/12/2015, AND VALID UPTO 01/01/2019.
EXHIBIT P6- TRUE COPY OF ORDER DT.02/12/2016, PASSED
BY THE HON'BLE SUPREME COURT OF INDIA A
BATCH OF SLPS.
EXHIBIT P7- TRUE COPY OF NOTICE DT.02/09/2017 ISSUED
BY THE DIRECTOR OF MINING & GEOLOGY.
EXHIBIT P8- TRUE COPY OF CIRCULAR DATED 19/12/2016
ISSUED BY THE DIRECTOR OF MINING &
GEOLOGY.
EXHIBIT P9- TRUE COPY OF COMMON JUDGMENT PASSED BY
THIS HON'BLE COURT IN W.P.
(C)NOS.39947/2016 & 28616/2016.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 30543/2017
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE QUARRYING LEASE DATED
22.02.2011 VALID TILL 01.12.2020.
EXHIBIT P1(A) A TRUE COPY OF THE QUARRYING LEASE DATED
09.04.2010 VALID TILL 22.11.2019.
EXHIBIT P2 TRUE COPY OF THE LETTER DTD. 19.12.2016
ISSUED BY THE 2ND RESPONDENT TO ALL THE
DISTRICT GEOLOGISTS.
EXHIBIT P3 TRUE COPY OF THE INTERIM ORDER DTD.
17.08.2017 IN O.A 465/2017 ON THE FILES
OF THE PRINCIPAL BENCH OF THE NATIONAL
GREEN TRIBUNAL.
EXHIBIT P4 TRUE COPY OF THE JUDGMENT DTD. 31.03.2016
IN WP(C) NO. 14265/2015 ON THE FILES OF
THIS HON'BLE COURT.
EXHIBIT P5 TRUE COPY OF THE LETTER DTD. 30.08.2017
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER DTD. 02.09.2017
ISSUED BY THE 3RD RESPONDENT.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 32568/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF QUARRYING LEASE DATED
07.06.2010 EXECUTED BETWEEN THE GOVERNOR
OF KERALA AND THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE PREVIOUS CONSENT TO
OPERATE DATED 22.12.2014 ISSUED BY THE
SECOND RESPONDENT HAVING VALIDITY UPTO
31.08.2017.
EXHIBIT P3 TRUE COPY OF THE APPLICATION SUBMITTED BY
THE PETITIONER DATED 15.05.2017 BEFORE
THE SECOND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE RECEIPT OF ONLINE
PAYMENT OF FEES MADE BY THE PETITIONER
DATED 15.05.2017 TO THE SECOND
RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 02.12.2016
PASSED BY THE HONOURABLE SUPREME COURT.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR DATED
19.12.2016 ISSUED BY THE DIRECTOR OF
MINING AND GEOLOGY, THIRUVANANTHAPURAM.
EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED
18.09.2017 IN W.P(C) 29606 OF 2017.
EXHIBIT P8 TRUE COPY OF JUDGMENT OF THE HONOURABLE
HIGH COURT OF KERALA DATED 30.3.2017 IN
WP(C) NO. 11097 OF 2017.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 33785/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LEASE ORDER DATED
22/05/2008 BEARING NO.
122/2008-09/4897/M3/2007 FROM AN AREA OF
3.4600HESTRES OF LAND COMPRISED IN RE-
SURVEY NO.301/2 PART BLOCK NO. 29 OF
MAZHUVANNOOR VILLAGE WITH THE DEED OF
LEASE.
EXHIBIT P2 TRUE COPY OF THE INTERIM ORDER DATED
03/08/2017 IN WPC NO. 25711/2017.
EXHIBIT P3 TRUE COPY OF THE STOP MEMO DATED
20/10/2017 BEARING NO. D.O.E/2327/E1/17
ISSUED BY THE RESPONDENT TO THE
PETITIONER.
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 34152/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LEASE AGREEMENT DATED
06-07-2006 EXECUTED BETWEEN THE FATHER OF
PETITIONER AND THE GOVERNOR OF KERALA ON
BEHALF OF THE GOVERNMENT OF KERALA
EXHIBIT P2 TRUE COPY OF THE QUARRYING LEASE DATED
04-01-2012 BETWEEN THE GOVERNOR OF KERALA
AND FATHER OF THIS PETITIONER MR.
PAVITHRAN
EXHIBIT P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE
PETITIONER MR.PAVITHRAN DATED 11-04-2017
ISSUED BY THE SECRETARY OF REGISTRAR
BIRTH AND DEATH,GOVERNMENT OF KERALA
EXHIBIT P4 TRUE COPY OF THE CONSENT LETTER ISSUED BY
THE LEGAL HEIRS OF FATHER OF PETITIOENR
MR. PAVITHRAN DATED 25-08-2017
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 01-07-2017
ISSUED BY THE SECOND RESPONDENT
PERMITTING TO CONTINUE THE OPERATION OF
QUARRY ON THE BASIS OF EXHIBIT P2 LEASE
EXHIBIT P6 TRUE COPY OF THE ORDER OF SECOND
RESPONDENT PERMITTING PETITIONER TO
OPERATING THE QUARRY ON THE BASIS OF
EXHIBIT P1 QUARRYING LEASE
EXHIBIT P7 TRUE COPY OF THE D&O LICENSE ISSUED BY
THE SECRETARY ON 01-04-2017 TO THE
PETITIONER TO OPERATE THE QUARRY
EXHIBIT P8 TRUE COPY OF THE MOVEMENT PERMIT ISSUED
BY THE FIRST RESPONDENT DATED 12-07-2017
EXHIBIT P9 TRUE COPY OF THE CONSENT VARIATION ORDER
DATED 02-05-2017 ISSUED BY THE KERALA
STATE POLLUTION CONTROL BOARD TO THE
PETITIOENR
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
EXHIBIT P10 TRUE COPY OF THE EXPLOSIVE LICENSE DATED
05-04-2017 ISSUED BY THE JOINT CHIEF
CONTROLLER OF EXPLOSIVES, SOUTH CIRCLE,
CHENNAI
EXHIBIT P11 TRUE COPY OF THE INTERIM ORDER DATED 03-
EXHIBIT P12 TRUE COPY OF THE STOP MEMO DATED 20-10-
2017 ISSUED BY THE FIRST RESPONDENT TO
THE PETITIONER
EXHIBIT P13 TRUE COPY OF THE ORDER DATED 02-12-2016
PASSED BY THE HONOURABLE SUPREME COURT
EXHIBIT P14 TRUE COPY OF THE CIRCULAR DATED 19-12-
2016 ISSUED BY THE DIRECTOR OF MINING AND
GEOLOGY, THIRUVANANTHAPURAM
EXHIBIT P15 TRUE COPY OF THE INTERIM ORDER DATED 18-
09-2017 IN WP(C) 29606 OF 2017
2024:KER:85268
W.P.(C).Nos. 16129,25711,29474,29594,29606,32568, 30543, 33785 and
APPENDIX OF WP(C) 16129/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF QUARRYING LEASE DATED
6.12.2011 EXECUTED BETWEEN THE GOVERNOR
OF KERALA AND THE PETITIONER
EXHIBIT P2 TRUE COPY OF THE APPLICATION SUBMITTED BY
THE PETITIONER DATED 13.1.2017 BEFORE THE
SECOND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 13.1.2017
ISSUED BY THE SECOND RESPONDENT
EXHIBIT P4 TRUE COPY OF JUDGMENT OF THE HONOURABLE
HIGH COURT OF KERALA DATED 30.3.2017 IN
WPC NO.11097 OF 2017.
