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Vaiga Rajesh vs State Of Kerala Represented By The ...
2024 Latest Caselaw 32864 Ker

Citation : 2024 Latest Caselaw 32864 Ker
Judgement Date : 13 November, 2024

Kerala High Court

Vaiga Rajesh vs State Of Kerala Represented By The ... on 13 November, 2024

                                                          2024:KER:85712
W.A.No.1798 of 2024
                                      1

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

           THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR

                                      &

                      THE HONOURABLE MR. JUSTICE S.MANU

   WEDNESDAY, THE 13TH DAY OF NOVEMBER 2024 / 22ND KARTHIKA, 1946

                             WA NO. 1798 OF 2024

          AGAINST THE JUDGMENT DATED 5.11.2024 IN WP(C) NO.38962 OF

                        2024 OF HIGH COURT OF KERALA

APPELLANT/PETITIONER:

             VAIGA RAJESH
             AGED 12 YEARS, D/O RAJESH, 7TH STANDARD STUDENT,
             GOVT. H.S.S PALAYAMKUNNU, REPRESENTED BY HER MOTHER,
             RENJITHA R, W/O RAJESH, GOVINDA SADANAM, POOTHAKKULAM,
             KOLLAM, PIN - 691302


             BY ADV M.R.SASITH


RESPONDENTS/RESPONDENTS:

      1      STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY
             TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      2      THE GENERAL CONVENER, KERALA SCHOOL KALOLSAVAM 2024-
             2025
             THE DIRECTOR OF GENERAL EDUCATION, JAGATHY P.O.,
             THIRUVANANTHAPURAM, PIN - 695014

      3      THE CHAIRMAN APPEAL COMMITTEE
             KERALA SCHOOL KALOLSAVAM 2024-2025 THE DEPUTY DIRECTOR
             OF EDUCATION, THEVALLY P.O., KOLLAM, PIN - 691009
                                                        2024:KER:85712
W.A.No.1798 of 2024
                                      2

      4      THE GENERAL CONVENER, KOLLAM DISTRICT SCHOOL KALOLSAVAM
             2024-2025
             THE DISTRICT EDUCATIONAL OFFICER, COLLECTORATE,
             CUTCHERY P.O., KOLLAM, PIN - 691013

      5      THE PRINCIPAL, GOVT. H.S.S SCHOOL, PALAYAMKUNNU
             QPJV+6G4, VARKALA PARIPALLY-MADATHARA ROAD,
             PALAYAMKUNNU, THIRUVANANTHAPURAM, KERALA, PIN - 695146



OTHER PRESENT:

              SMT RIYA KOCHUMMAN
              SRI K P HARSIH, SR.GP


      THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.11.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                   2024:KER:85712
W.A.No.1798 of 2024
                                         3

                                   JUDGMENT

Dated this the 13th day of November, 2024

Nitin Jamdar, C.J.

Adv. Ms. Riya Kochumman representing Mr. M.R. Sasith, learned counsel for the Appellant states that the appeal has become infructuous.

2. The appeal is accordingly disposed of as infructuous.

Sd/-

Nitin Jamdar Chief Justice

Sd/-

S. Manu Judge vpv

 
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