Kerala High Court
C .K Abdul Kareem vs Keloth Aboobacker on 8 November, 2024
Author: Amit Rawal
Bench: Amit Rawal
2024:KER:84171
RCREV.NO.83 OF 2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946
RCREV. NO. 83 OF 2023
AGAINST THE ORDER/JUDGMENT IN RCA NO.128 OF 2019
BEFORE THE RENT CONTROL APPELLATE AUTHORITY/ADDITIONAL
DISTRICT COURT -V, KOZHIKODE DATED 25.01.2022 IN RCP
NO.98/2017 ON THE FILE OF THE RENT CONTROLLER/MUNSIFF,
VATAKARA
REVISION PETITIONERS/APPELLANTS/RESPONDENTS:
1 C .K ABDUL KAREEM
AGED 62 YEARS, S/O KUNHAMMED
RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
2 JAMEELA
D/O KUNHAMMED RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP ,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
3 RAMLA
D/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP ,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
4 RAYHANATH
D/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
2024:KER:84171
RCREV.NO.83 OF 2023
2
ARAVINDA GHOSH ROAD BUS STOP ,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
5 KUNHIBI
D/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
6 HAJARA
D/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP ,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
BY ADVS.
K.REEHA KHADER
O.T.JABISH
HAIRUL FAIRUZA T.N.
ANJALY JIMMICHAN
RESPONDENTS/RESPONDENTS/PETITIONERS:
1 KELOTH ABOOBACKER
S/O MOOSA, AGED 69 YEARS, RESIDING AT
THATTANKANDI, MANGOOLPARA, IRINGAL P O,
IRINGAL AMSOM DESOM, KOZHIKODE DIST,
KERALA, PIN - 673521
2 KELOTH KUNHAMMED
S/O MOOSA, AGED 65 YEARS
RESIDING AT KUTTIYIL, AMARAVATHI,
VILLIAPPALI AMSOM, THIRUMANA DESOM,
VATAKARA THALUK, KOZHIKODE DIST,
KERALA, PIN - 673521
3 KELOTH BEEVI
D/O MOOSA, AGED 68 YEARS
2024:KER:84171
RCREV.NO.83 OF 2023
3
RESIDING AT KELOTH, AMARAVATHI,
VILLIAPPALI AMSOM, THIRUMANA DSOM,
VATAKARA THALUK, KOZHIKODE DIST,
KERALA, PIN - 673521
4 KELOTH SULEKHA
D/O MOOSA, AGED 66 YEARS
RESIDING AT MALOOL, AMARAVATHI,
VILLIAPPALLI AMSOM, THIRUMANA DESOM,
VATAKARA TALUK, KOZHIKODE DIST,
KERALA, PIN - 673521
5 SHADULI
S/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
6 MUHAMMED RIYAZ
S/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA,, PIN - 673105
7 KUNHALIYUMMA
W/O KUNHAMMED, RESIDING AT MANIKKOTH (H),
ARAVINDA GHOSH ROAD BUS STOP ,
PUTHUPPANAM P.O, PALOLIPALAM,VATAKARA,
KOZHIKODE,KERALA, PIN - 673105
THIS RENT CONTROL REVISION HAVING COME UP FOR
ADMISSION ON 08.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:84171
RCREV.NO.83 OF 2023
4
ORDER
Amit Rawal, J.
Learned Counsel for the petitioners submitted that the
matter has become infructuous. Accordingly, this revision
petition is dismissed as infructuous.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
EASWARAN S.
JUDGE
nak
