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Abdul Vahid vs P.H.Kurian
2024 Latest Caselaw 31971 Ker

Citation : 2024 Latest Caselaw 31971 Ker
Judgement Date : 7 November, 2024

Kerala High Court

Abdul Vahid vs P.H.Kurian on 7 November, 2024

Author: P Gopinath

Bench: P Gopinath

                                                         2024:KER:82955



               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

   THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA, 1946

                     CON.CASE(C) NO. 1475 OF 2023

        AGAINST THE JUDGMENT DATED 20.12.2022 IN WP(C) NO.26289 OF

2022 OF HIGH COURT OF KERALA

PETITIONERS/PETITIONERS:

    1       ABDUL VAHID, AGED 72 YEARS
            SHAHIDA MANZIL (KARIVILAKOM VEEDU), THOTTAKAD POST,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695611

    2       RAMLA BEEVI, AGED 62 YEARS
            W/O.ABDUL VAHID, SHAHIDA MANZIL (KARIVILAKOM VEEDU),
            THOTTAKAD POST,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695611

    3       ANWAR, AGED 30 YEARS
            S/O. ABDUL VAHID, SHAHIDA MANZIL (KARIVILAKOM VEEDU),
            THOTTAKAD POST,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695611

    4       JABIR S., AGED 40 YEARS
            S/O. SHAMSUDEEN, POOVATTU VEEDU, PALACHIRA P.O.,
            VARKALA, THIRUVANANTHAPURAM, PIN - 695142


            BY ADV M.SREEKUMAR


RESPONDENTS/RESPONDENTS 2 TO 4:



    1       P.H.KURIAN
            (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS)
            ADDITIONAL CHIEF SECRETARY (REVENUE)
            GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM, PIN - 695001
                                                                2024:KER:82955
CON.CASE(C) NO. 1475 OF 2023                2


    2        GEROMIC GEORGE IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS)
             DISTRICT COLLECTOR, THIRUVANANTHAPURAM, COLLECTORATE,
             CIVIL STATION, KUDAPPANAKUNNU P.O., THIRUVANANTHAPURAM,
             PIN - 695043

    3        JACOB SANJAY JOHN
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS)
             DEPUTY COLLECTOR (LA), THIRUVANANTHAPURAM,
             COLLECTORATE, CIVIL STATION, KUDAPPANAKUNNU P.O.,
             THIRUVANANTHAPURAM, PIN - 695043

             SRI. S. KANNAN, SR. GP


     THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 07.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                           2024:KER:82955
CON.CASE(C) NO. 1475 OF 2023              3



                               JUDGMENT

When this matter is taken up for consideration to day,

learned counsel appearing for the petitioners seeks permission

to withdraw the Contempt of Court Case. Accordingly, the

Contempt of Court Case is dismissed as withdrawn.

Sd/-

GOPINATH P. JUDGE ajt 2024:KER:82955

APPENDIX OF CON.CASE(C) 1475/2023

PETITIONER ANNEXURES

Annexure-A CERTIFIED COPY OF THE ORDER DATED

20..12..2022 IN WP©NO.26289/2022 OF THIS HON'BLE COURT

 
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