Sujatha vs Santhamma John
2024 Latest Caselaw 31453 Ker

Kerala High Court

Sujatha vs Santhamma John on 2 November, 2024

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                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
          Saturday, the 2nd day of November 2024 / 11th Karthika, 1946
              CM.APPL.NO.1/2024 IN RSA NO. 567 OF 2024(FILING NO.)
 JUDGMENT & DECREE DATED 28.02.2024 IN AS 42/2022 OF ADDITIONAL DISTRICT COURT-
                                  I,MAVELIKKARA
  JUDGMENT & DECREE DATED 03.06.2022 IN OS 96/2017 OF MUNSIFF COURT,KAYAMKULAM

  APPLICANT/APPELLANT:


        SUJATHA, AGED 55 YEARS, W/O. PUSHPAN, SANDEEP BHAVANAM, ERUVA EAST
        P.O, PATHIYOOR VILLAGE, ALAPPUZHA, PIN - 690502.

  RESPONDENTS/RESPONDENTS:

     1. SANTHAMMA JOHN, AGED 67 YEARS, PADIPPURACKAL PUTHEN VEEDU, ERUVA
        EAST MURI, PATHIYOOR VILLAGE, ALAPPUZHA, PIN - 690502.
     2. SHEEBA P. JOHN, AGED 37 YEARS, PADIPPURACKAL PUTHEN VEEDU, ERUVA
        EAST MURI, PATHIYOOR VILLAGE, ALAPPUZHA, PIN - 690502.
     3. SHEEJA P. JOHN, AGED 37 YEARS, PADIPPURACKAL PUTHEN VEEDU, ERUVA
        EAST MURI, PATHIYOOR VILLAGE, ALAPPUZHA, PIN - 690502.

       Application praying that in the circumstances stated in the
  affidavit filed therewith the High Court be pleased to condone the delay
  of 84 days in re-presenting the above Regular Second Appeal.
       This Application coming up for orders on 02/11/2024, upon perusing
  the application and the affidavit filed in support thereof, and upon
  hearing the arguments of SAYUJYA RADHAKRISHNAN, K.R.RAJEEV KRISHNAN,
  Advocates for the applicant, the court on the same day passed the
  following:
                                     ORDER

Representation delay is condoned.

Registry to number the appeal.

Post on 11/11/2024.

Sd/- M.A.ABDUL HAKHIM JUDGE

02-11-2024 /True Copy/ Assistant Registrar