Citation : 2024 Latest Caselaw 31002 Ker
Judgement Date : 1 November, 2024
2024:KER:81189
Tr.P(C) Nos.477, 481 & 509 of 2024
:1:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946
TR.P(C) NO. 477 OF 2024
IN OP NO.993 OF 2021 OF FAMILY COURT,THRISSUR
PETITIONER:
VIPIN
AGED 44 YEARS
S/O. GOPI, NADUVILAPURAKKAL HOUSE, PADUKKAD ,
VIYYUR VILLAGE THRISSUR TALUK, THRISSUR DISTRICT -
680010, REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
GOPI, AGED 77 YEARS, S/O. KRISHNAN,
NADUVILAPURAKKAL HOUSE, PADUKKAD, VIYYUR VILLAGE
THRISSUR TALUK, THRISSUR DISTRICT - PIN - 680010
BY ADVS.
MAHESH V.MENON
RAJITHA V.K
RESPONDENT:
INDU K.S
AGED 39 YEARS
D/O. SURENDRAN, KIZHAKOODAN HOUSE, ASHTAMICHIRA P.O
THRISSUR DISTRICT, PIN - 680771
BY ADV N.L.BITTO
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 01.11.2024, ALONG WITH Tr.P(C).481/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:81189
Tr.P(C) Nos.477, 481 & 509 of 2024
:2:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946
TR.P(C) NO. 481 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.1479 OF 2021
OF FAMILY COURT,THRISSUR
PETITIONER/S:
VIPIN
AGED 44 YEARS
S/O. GOPI, NADUVILAPURAKKAL HOUSE,PADUKKAD , VIYYUR
VILLAGE THRISSUR TALUK, THRISSUR DISTRICT - 680010
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER GOPI,
AGED 77 YEARS, S/O. KRISHNAN , NADUVILAPURAKKAL
HOUSE, PADUKKAD , VIYYUR VILLAGE THRISSUR TALUK,
THRISSUR DISTRICT -, PIN - 680010
BY ADVS.
MAHESH V.MENON
RAJITHA V.K
RESPONDENT/S:
INDU K S
AGED 39 YEARS
D/O. SURENDRAN, KIZHAKOODAN HOUSE, ASHTAMICHIRA
P.O, THRISSUR DISTRICT, PIN - 680771
BY ADV N.L.BITTO
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 01.11.2024, ALONG WITH Tr.P(C).477/2024, 509/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:81189
Tr.P(C) Nos.477, 481 & 509 of 2024
:3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946
TR.P(C) NO. 509 OF 2024
IN OP NO.992 OF 2021 OF FAMILY COURT,THRISSUR
PETITIONER:
VIPIN
AGED 44 YEARS
S/O. GOPI, NADUVILAPURAKKAL HOUSE, PADUKKAD , VIYYUR VILLAGE
THRISSUR TALUK, THRISSUR DISTRICT - 680010 REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER GOPI, AGED 77 YEARS, S/O. KRISHNAN ,
NADUVILAPURAKKAL HOUSE, PADUKKAD , VIYYUR VILLAGE THRISSUR
TALUK, THRISSUR DISTRICT, PIN - 680010
BY ADVS.
MAHESH V.MENON
RAJITHA V.K
RESPONDENTS:
1 INDU K.S
AGED 39 YEARS
D/O. SURENDRAN, KIZHAKOODAN HOUSE, ASHTAMICHIRA P.O,
THRISSUR DISTRICT, PIN - 680771
2
VAIGA VIPIN
AGED 13 YEARS
D/O. VIPIN, KIZHAKOODAN HOUSE, ASHTAMICHIRA P.OTHRISSUR
DISTRICT REPRESENTED BY MOTHER INDU.K.S, PIN - 680771
3 VEDIKA VIPIN
AGED 3 YEARS
D/O. VIPIN ,KIZHAKOODAN HOUSE, ASHTAMICHIRA P.O, THRISSUR
DISTRICT REPRESENTED BY MOTHER INDU .K.S, PIN - 680771
BY ADV N.L.BITTO
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01.11.2024, ALONG WITH Tr.P(C).481/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:81189
Tr.P(C) Nos.477, 481 & 509 of 2024
:4:
VIJU ABRAHAM, J.
-- -- -- -- -- -- -- -- -- -- -- -- --
Tr.P(C) Nos.477, 481 & 509 of 2024
-- -- -- -- -- -- -- -- -- -- -- -- --
Dated this the 1st day of November, 2024
ORDER
Tr.P(C)No.477 of 2024 is filed seeking transfer of OP
No.993/2021, filed by the respondent wife seeking divorce,
whereas Tr.P(C)No.481 of 2024 is filed seeking transfer of OP
No.1479/2021, filed by the petitioner husband seeking restitution
of conjugal rights and Tr.P(C)No.509 of 2024 is filed seeking
transfer of OP No.992/2021, filed by the respondent wife seeking
return of gold ornaments, pending before the Family Court,
Thrissur to Family Court, Irinjalakkuda.
2. The learned counsel for the petitioner submits that two
other proceedings, filed as GOP No.699/2024 and OP
No.574/2024, are pending consideration before the Family Court,
Irinjalakkuda.
3. The learned counsel for the respondents submits that the
parties have agreed for a settlement and they have no objection in
transferring the cases as sought for in these petitions.
4. Taking into consideration the above facts and 2024:KER:81189 Tr.P(C) Nos.477, 481 & 509 of 2024
circumstances, I am inclined to pass an order directing to transfer
OP No.993/2021, OP No.1479/2021 and OP No.992/2021 pending
before the Family Court, Thrissur to Family Court, Irinjalakkuda
for trial and disposal.
The above transfer petitions are allowed as above.
Sd/-
VIJU ABRAHAM JUDGE sm/ 2024:KER:81189 Tr.P(C) Nos.477, 481 & 509 of 2024
APPENDIX OF TR.P(C) 477/2024
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF OP NO. 993/2021 ON THE FILES OF THE FAMILY COURT, THRISSUR
Annexure A2 A TRUE COPY OF OP NO. 574/2024 BEFORE THE FAMILY COURT, IRINJALAKUDA
Annexure A3 A TRUE COPY OF GOP NO. 699/2024 BEFORE THE FAMILY COURT, IRINJALAKUDA 2024:KER:81189 Tr.P(C) Nos.477, 481 & 509 of 2024
APPENDIX OF TR.P(C) 481/2024
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF OP NO. 1479/2021 ON THE FILES OF THE FAMILY COURT, THRISSUR
Annexure A2 A TRUE COPY OF OP NO. 574/2024 BEFORE THE FAMILY COURT, IRINJALAKUDA
Annexure A3 A TRUE COPY OF GOP NO. 699/2024 BEFORE THE FAMILY COURT, IRINJALAKUDA 2024:KER:81189 Tr.P(C) Nos.477, 481 & 509 of 2024
APPENDIX OF TR.P(C) 509/2024
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF OP NO. 992/2021 ON THE FILES OF THE FAMILY COURT, THRISSUR
Annexure A2 A TRUE COPY OF OP NO. 574/2024 BEFORE THE FAMILY COURT, IRINJALAKUDA
Annexure A3 A TRUE COPY OF GOP NO. 699/2024 BEFORE THE FAMILY COURT, IRINJALAKUDA
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