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Muhammed Althaf @ Shanu vs State Of Kerala
2024 Latest Caselaw 14675 Ker

Citation : 2024 Latest Caselaw 14675 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Muhammed Althaf @ Shanu vs State Of Kerala on 31 May, 2024

Author: C.S.Dias

Bench: C.S.Dias

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                      BAIL APPL. NO. 2260 OF 2024
CRIME NO.1702/2021 OF Neyyardam Police Station, Thiruvananthapuram
AGAINST   THE    ORDER/JUDGMENT   DATED     IN   SC   NO.2461    OF   2023   OF
ADDITIONAL DISTRICT COURT (ADHOC)-IV, THIRUVANANTHAPURAM
PETITIONER/S:

            MUHAMMED ALTHAF @ SHANU,
            AGED 26 YEARS
            THAKADIYIL PUTHANVEEDU,VALLIMANGALAM, KUTTICHAL
            P.O,THIRUVANANTHAPURAM, KERALA, PIN - 695572

            BY ADV N.B.FATHIMA SULFATH



RESPONDENT/S:

    1       STATE OF KERALA,
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
            PIN - 682031

    2       STATION HOUSE OFFICER,
            NEYYAR DAM POLICE STATION, THIRUVANANTHAPURAM, KERALA,
            PIN - 682031


OTHER PRESENT:

            SR PP SMT SEETHA S




     THIS   BAIL    APPLICATION   HAVING     COME     UP   FOR   ADMISSION   ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL. NO. 2260 OF 2024
                              2

                          ORDER

The learned counsel appearing for the petitioner

submits that the bail application may be dismissed as not

pressed. The said submission is recorded. Accordingly,

the bail application is dismissed as not pressed.

sd/-

C.S.DIAS, JUDGE

rkc/31.05.24 BAIL APPL. NO. 2260 OF 2024

APPENDIX OF BAIL APPL. 2260/2024

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE FIRST INFORMATION REPORT IN CRIME NO. 1702/2021 OF NEYYARDAM POLICE STATION, THIRUVANANTHAPURAM DATED 11.08.2021

Annexure A2 TRUE COPY OF SEIZURE MAHAZAR DATED 11/08/2021

Annexure A3 THE TRUE COPY OF THE ORDER IN BAIL APPLICATION. NO. 99 OF 2024 DATED ON 24/01/2024

 
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