Joy.K.O vs K.Meera
2024 Latest Caselaw 14669 Ker

Kerala High Court

Joy.K.O vs K.Meera on 31 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
   FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                 CON.CASE(C) NO. 384 OF 2024
     AGAINST THE JUDGMENT IN WP(C) NO.23158 OF 2023 OF
                    HIGH COURT OF KERALA
PETITIONER/PETITIONER:

          JOY.K.O
          AGED 59 YEARS
          S/O.OUSEPH, KALLARACKAL HOUSE, PARAKKADAVU,
          ELAVOOR.P.O, ERNAKULAM DISTRICT, PIN - 683572

          BY ADV AVANEESH KOYIKKARA


RESPONDENT/3RD RESPONDENT:

          K.MEERA
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), REVENUE DIVISIONAL OFFICER,
          REVENUE DIVISIONAL OFFICE, FORT KOCHI,
          KB JACOB RD, FORT KOCHI,
          ERNAKULAM DISTRICT., PIN - 682001

          SRI.SREEJITH V.S., GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C) No.384 of 2024
                                2


                           JUDGMENT

Dated this the 31st day of May, 2024

Counsel on either side submit that the directions contained

in the judgment dated 19.07.2023 in W.P.(C) No.23158 of 2023

stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE spk

APPENDIX OF CON.CASE(C) 384/2024

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.23158/2023 DATED 19.07.2023.