Ambika P.V vs State Of Kerala
2024 Latest Caselaw 14654 Ker

Kerala High Court

Ambika P.V vs State Of Kerala on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                      WP(C) NO. 30343 OF 2016
PETITIONER:

           AMBIKA P.V.
           AGED 48 YEARS
           W/O.MAHEEDHARAN, HEALTH CENTRE THADATHIL KUNDU,
           VADAKKANGARA VILLAGE MALAPPURAM.
           BY ADVS.
           SRI.P.K.NIJOY
           SMT.C.PRABITHA

RESPONDENTS:

     1     STATE OF KERALA
           REPRESENTED BY THE SECRETARY TO GOVERNMENT
           REVENUE DEPARTMENT, SECRETARIAT
           THIRUVANANTHAPURAM-695001.
     2     THE DISTRICT COLLECTOR
           MALAPPURAM-676505.
     3     THE SUB DIVISIONAL MAGISTRATE
           PERINTHALMANNA, MALAPPURAM-679322.
     4     THE VILLAGE OFFICER
           KOOTTILANGADI VILLAGE OFFICE, MALAPPURAM-676506.
     5     THE GEOLOGIST
           DISTRICT OFFICE OF DEPARTMENT OF MINING AND
           GEOLOGY, MINI CIVIL STATION MANJERI P.O.,
           MALAPPURAM, PIN-676121.
     6     VINEETH K.
           S/O.SIVASANKARAN, KAPPATT HOUSE, VALLIKKAPATTA,
           KOOTTILANGADI VILLAGE MALAPPURAM-676506.
OTHER PRESENT:

             SRI.RIYAL DEVASSY, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   31.05.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.30343/2016

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.30343 of 2016
             ----------------------------------------------
            Dated this the 31st day of May, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that he is

not pressing this writ petition.

Therefore, this writ petition is dismissed as not

pressed.

sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE