Kerala High Court
Union Of India vs R. I. Resmi on 31 May, 2024
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
OP (CAT) NO. 52 OF 2024
ORDER DATED 18.8.2023 OA NO.873/2016 CENTRAL ADMINISTRATIVE
TRIBUNAL, ERNAKULAM
PETITIONER(S)/RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY SECRETARY, DEPARTMENT OF AGRICULTURE &
CO-OPERATION, MINISTRY OF AGRICULTURE & FARMERS
WELFARE, NEW DELHI., PIN - 110001
2 THE DIRECTOR, DIRECTORATE OF CASHEWNUT AND COCOA
DEVELOPMENT,
DIRECTORATE OF CASHEWNUT AND COCOA DEVELOPMENT, KERA
BHAVAN, COCHIN, PIN - 682011
BY ADV S.BIJU, SCGC
RESPONDENT(S)/APPLICANT:
R. I. RESMI,
AGED 48 YEARS
W/O K. ANIL KUMAR, JUNIOR HINDI TRANSLATOR, DIRECTORATE
OF CASHEWNUT & COCOA DEVELOPMENT, KERA BHAVAN, KOCHI ,
RESIDING AT 4B, CENTRE COURT CHITTOOR ROAD, ERNAKULAM
SOUTH, ERNAKULAM, PIN - 682011
BY ADVS.
SHAFIK M.A
GIRIJA P.(K/52/2006)
MARIYAM SUHANA LUQMAN(K/000511/2024)
AL HENA SAFEER(K/001130/2024)
THIS OP (CAT) HAVING COME UP FOR HEARING ON 31.05.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (CAT) NO. 52 OF 2024
2
JUDGMENT
Amit Rawal, J.
The issue involved in this case has already been decided by
this Court vide judgment dated 19.1.2024 in OP(CAT) No.123 of
2023.
Accordingly, this petition is also disposed of in the same
terms.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
sab EASWARAN S.
JUDGE
OP (CAT) NO. 52 OF 2024
APPENDIX OF OP (CAT) 52/2024
PETITIONER ANNEXURES
Annexure A 12 TRUE COPY OF THE ORDER NO. ES-
239/AO4/0102 DATED 28.01.2013 ISSUED BY
THE AO OF 2ND RESPONDENT.
Annexure A19 TRUE COPY OF THE ORDER F.NO.ES-
38/A04/0102 DATED 13.06.2016 OF THE 2ND
RESPONDENT
Annexure A20 TRUE COPY OF THE TRUE COPY OF THE ORDER
F.NO.ES-239/A04/0304 DATED 15.06.2016 OF
THE 2ND RESPONDENT.
Annexure A1 TRUE COPY OF THE OM NO. F.NO.70/11/2000-
IC DATED 14.07.2003 ISSUED BY THE
MINISTRY OF FINANCE.
Annexure A2 TRUE COPY OF THE OFFICE ORDER NO.
106/2003 DATED 11.04.2003 ISSUED BY ASST.
DIRECTOR, SIB, TRIVANDRUM.
Annexure A3 TRUE COPY OF THE ORDER NO. ES-
239/AO4/0102 DATED 09.0`1.2006 ISSUED BY
THE 2ND RESPONDENT.
Annexure A4 TRUE COPY OF THEORDER NO. ES-239/AO4/0102
DATED 17.01.2006 ISSUED BY THE 2ND
RESPONDENT.
Annexure A5 TRUE COPY OF THE REPRESENTATION DATED
7.03.2007 SUBMITTED BEFORE THE DIRECTOR
SERVICES, CSOLS, MINISTRY OF HOME
AFFAIRS.
Annexure A6 TRUE COPY OF THE ORDER NO. ES-
239/AO4/0102 DATED 23.07.2007 ISSUED BY
THE 2ND RESPONDENT
Annexure A7 TRUE COPY OF THE REPRESENTATION DATED
20.02.2009 SUBMITTED BY THE APPLICANT.
Annexure A8 TRUE COPY OF THE REPRESENTATION DATED
OP (CAT) NO. 52 OF 2024
10.01.2013 SUBMITTED BEFORE THE 2ND
RESPONDENT.
Annexure A9 TRUE COPY OF THE JUDGMENT DATED 25.7.2013
IN SLP(CIVIL) NO. 17419/2009 WITH CA NO.
1119/2013 AND SLP (CIVIL) NO. 37255/2012
OF THE HON'BLE SUPREME COURT.
Annexure A10 TRUE COPY OF THE ORDER NO. ES-
239/AO4/0102(I) DATED 08.04.2008 ISSUED
BY THE 2ND RESPONDENT.
Annexure A11 TRUE COPY OF THE ORDER NO. ES-
239/AO4/0102 DATED 08.04.2008 ISSUED BY
THE 2ND RESPONDENT.
Annexure A13 TRUE COPY OF THE CORRIGENDUM F.NO.
1/1/2008-IC DATED 24.11.2008 ISSUED BY
THE DEPARTMENT OF EXPENDITURE, MINISTRY
OF FINANCE.
Annexure A14 TRUE COPY OF THE CORRIGENDUM F.NO.
1/1/2008-IC DATED 13.11.2009 ISSUED BY
THE DEPARTMENT OF EXPENDITURE, MINISTRY
OF FINANCE.
Annexure A15 TRUE COPY OF THE OM F NO. 1/1/2008 DATED
13.11.2009 ISSUED BY THE DEPARTMENT OF
EXPENDITURE, MINISTRY OF FINANCE.
Annexure A16 TRUE COPY OF THE OFFICE ORDER NO. FB
-72/2006 DATED 11.05.2009 ISSUED BY THE
ZONAL DIRECTOR, COCHIN BASE OF FSI.
Annexure A17 TRUE COPY OF THE ORDER DATED 14.10.2013
OF FULL BENCH OF THE HON'BLE TRIBUNAL IN
O.A. NO. 656/2012 & 953/2012.
Annexure A18 TRUE COPY OF THE JUDGMENT DATED
01.04.2015 OF THE HON'BLE HIGH COURT IN
O.P. (C A T) NO. 142/2014.
Annexure A21 TRUE COPY OF THE REPRESENTATION DATED
18.05.2016 SUBMITTED BY THE APPLICANT.
Annexure R1(a) TRUE COPY OF THE OM NO, 106/2003 DATED
OP (CAT) NO. 52 OF 2024
11.04.2003.
Annexure R1(b) TRUE COPY OF THE FORM OF OPTION DATED
11.04.2003.
Annexure R1(c) TRUE COPY OF THE OFFICE ORDER DATED
16.03.2005.
Annexure R1(d) TRUE COPY OF THEOM NO. 16.6.2001- ESTT.
PAY I, NEW DELHI, DATED 14.02.2006 .
Annexure R1(e) TRUE COPY OF THE OFFICE ORDER DATED
08.04.2008.
Annexure R1(f) TRUE COPY OF THE OM NO. 1/1/2008-IC DATED
24.11.2008.
Annexure R1 (g) TRUE COPY OF THE OM NO 15/3/2005 -OL(S)
DATED 20.01.2012
Annexure R(h) TRUE COPY OF THE GAZETTE NOTIFICATION
DATED 18.12.2015
Annexure R1(i) TRUE COPY OF THE OM NO. 35034/1/97- ESTT
(D) (VOL.IV) DATED 10.02.2000.
Annexure R1(j) TRUE COPY OF THE OM NO. 1/1/2008-IC DATED
13.11.2009.
Annexure R1(k) TRUE COPY OF THE OM NO. 1/1/2008-IC DATED
16.11.2009.
Annexure R1(l) TRUE COPY OF THE OM NO. 1/1/2008-IC DATED
13.09.2008.
Annexure R1(m) TRUE COPY OF THE OM NO. 35034/3/2008 -
ESTT. (D) DATED 19.05.2009.
Annexure R1(n) TRUE COPY OF THE OM NO. 22034/04/2013 -
ESTT. (D) DATED 17.05.2016.
Annexure R1(o) TRUE COPY OF THE SSC ADVT. DATED
22.03.2014.
Annexure R1(P) TRUE COPY OF THE OA NO. 1256/2005 DATED
OP (CAT) NO. 52 OF 2024
03.11.2006.
Annexure R1(Q) A TRUE COPY OF THE RELEVANT
RECOMMENDATIONS OF THE 6TH CPC.
Annexure R1(R) A TRUE COPY OF THE VACANCY CIRCULAR
ISSUED BY THE STAFF SELECTION COMMISSION
FOR THE ALL INDIA RECRUITMENT OF JTH.
Annexure R1(S) A TRUE COPY OF THE VACANCY CIRCULAR
ISSUED BY THE PRINCIPAL BENCH OF CAT FOR
THE ALL INDIA RECRUITMENT OF JTH.
Annexure R1(t) TRUE COPY OF THE ORDER DATED 02.04.2004.
Annexure R1(u) TRUE COPY OF THE RECOMMENDATIONS OF THE
6TH CPC- PARA 7.9.68.
Annexure R1(v) TRUE COPY OF THE DOPT OM
NO.220334/4/2020-ESTT.(D), DATED
23.03.2020.
Annexure R1(w) TRUE COPY OF RELEVANT PORTIONS OF CCS
(RP) RULES, 2008 PART - A,B AND C.
Annexure R1(x) TRUE COPY OF THE MOF OM NO.1/1/2008-
IC,DATED 13.10.2008.
Annexure R1(y) TRUE COPY OF THE PAY FIXATION STATEMENT
AS PREPARED UNDER THE PROVISIONS OF PART-
A OF NOTIFICATION DATED 20.08.2008 IN
RESPECT OF THE APPLICANT.
Exhibit P1 A TRUE COPY OF THE OA NO. 873/2016 ALONG
WITH ANNEXURES IN THE FILES OF CAT,
ERNAKULAM BENCH.
Exhibit P1(A) A TRUE COPY OF THE REJOINDER FILED BY THE
APPLICANT BEFORE CAT, ERNAKULAM BENCH IN
OA NO. 873/2016.
Exhibit P2 A TRUE COPY OF THE ADDITIONAL REPLY
STATEMENT FILED BY THE PETITIONERS HEREIN
BEFORE CAT, ERNAKULAM BENCH IN OA NO.
873/2016.
OP (CAT) NO. 52 OF 2024
Exhibit P3 A TRUE COPY OF THE ADDITIONAL REPLY
STATEMENT FILED BY THE PETITIONERS HEREIN
BEFORE CAT, ERNAKULAM BENCH IN OA NO.
873/2016.
Exhibit P4 A TRUE COPY OF THE 2ND ADDITIONAL REPLY
STATEMENT FILED BY THE PETITIONERS HEREIN
BEFORE CAT,ERNAKULAM BENCH IN OA NO.
873/2016.
Exhibit P5 A TRUE COPY OF THE ORDER DATED 18/08/2023
PASSED BY CAT,ERNAKULAM BENCH IN OA NO.
873/2016 .
