P.M.Assis vs Pariyaram Grama Panchayath
2024 Latest Caselaw 14286 Ker

Kerala High Court

P.M.Assis vs Pariyaram Grama Panchayath on 29 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                       WP(C) NO. 34277 OF 2016


PETITIONER:

          P.M.ASSIS
          S/O MOIDEEN,AGED 56 YEARS, PALAYAMKODE
          HOUSE,PARIYARAM P.O. PARIYARAM VILLAGE, CHALAKUDY
          TALUK, THRISSUR DIST- 680 721
          BY ADV. SRI.P.M.ZIRAJ


RESPONDENTS:

    1     PARIYARAM GRAMA PANCHAYATH
          PARIYAAM P.O. THRISSUR DIST. PIN- 680 721, REP. BY ITS
          SECRETARY
    2     THE SECRETARY
          PARIYARAM GRAMA PANCHAYATH PARIYAAM P.O. THRISSUR
          DIST. PIN- 680 721,
    3     THE DISTRICT GEOLOGIST
          DEPARTMENT OF MINING AND GEOLOGY,
          THRISSUR- 680 721
    4     THE VILLAGE OFFICER
          PARIYARAM VILLAGE, CHALAKUDY TALUK, THRISSUR DIST.
          PIN- 680 721
          BY ADV.
          SRI.RIYAL DEVASSY, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.34277 of 2016

                              2




             P.V.KUNHIKRISHNAN, J.
        ----------------------------------------------
             W.P.(C)No. 34277 of 2016
        ----------------------------------------------
      Dated this the 29th day of May, 2024



                       JUDGMENT

When this Writ petition came up for

consideration, the learned counsel appearing for

the petitioner submitted that the matter has

become infructuous. If there is any fresh cause of

action to the petitioner, the same is left open.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj