P.M. Sofia vs Sri. S. Shanavas, Ias
2024 Latest Caselaw 14278 Ker

Kerala High Court

P.M. Sofia vs Sri. S. Shanavas, Ias on 29 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                         CON.CASE(C) NO. 1184 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.24759 OF 2019 OF HIGH
COURT OF KERALA
PETITIONER(S)/APPLICANT/PETITIONER:

             P.M. SOFIA
             AGED 50 YEARS
             WIFE OF MANSOOR, URDU TEACHER, KEEZHPAYUR A.U.P. SCHOOL
             MEPPAYUR, KOZHIKODE DISTRICT, PIN - 673 524

             BY ADV V.A.MUHAMMED



RESPONDENT(S)/2ND RESPONDNET:

             SRI. S. SHANAVAS, IAS
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             DIRECTOR OF GENERAL EDUCATION, JAGATHY,
             THIRUVANANTHAPURAM, PIN - 695 014

BY ADV.

             SRI.V.K.SUNIL, SR.GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON. CASE (C) NO.1184 OF 2024
                                2


               P.V.KUNHIKRISHNAN, J.
           --------------------------------------------
           Con. Case (C) No.1184 of 2024
          ----------------------------------------------
        Dated this the 29th day of May, 2024


                       JUDGMENT

This Contempt Case is filed alleging violation of

the interim order passed by this Court on 13.07.2023.

Admittedly, the writ petition is pending. If that be the

case, the petitioner can file appropriate application in

the writ petition, so that the writ court can pass

appropriate orders.

Therefore, granting liberty to the petitioner to

approach the writ court, this Contempt Case (C) is

closed. Sd/-

P.V.KUNHIKRISHNAN nvj JUDGE CON. CASE (C) NO.1184 OF 2024

APPENDIX OF CON.CASE(C) 1184/2024

PETITIONER ANNEXURES

ANNEXURE I CERTIFIED COPY OF THE INTERIM ORDER IN I.A. NO. 2/2023 IN W.P. (C) NO. 24759/2019 DATED 13.07.2023 OF THIS HON'BLE COURT

RESPONDENTS EXHIBITS :NIL

//TRUE COPY//

PA TO JUDGE