The Managing Committee vs The Joint Registrar Of Co-Operative ...
2024 Latest Caselaw 14109 Ker

Kerala High Court

The Managing Committee vs The Joint Registrar Of Co-Operative ... on 28 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                    &
               THE HONOURABLE MR. JUSTICE EASWARAN S.
        TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                         WA NO. 493 OF 2021
AGAINST THE JUDGMENT DATED 25.8.2020 IN WP(C) NO.16971 OF 2020 OF
HIGH COURT OF KERALA
APPELLANT/PETITIONER:
           THE MANAGING COMMITTEE,
           THE ADIMALI SERVICE COOPERATIVE BANK LIMITED NO.3045,
           ADIMALI POST OFFICE, IDUKKI DISTRICT, PIN CODE-685 561,
           REPRESENTED BY ITS PRESIDENT JOHNSY ISSAC.

            BY ADVS.
            GEORGE POONTHOTTAM (SR.)
            SMT.NISHA GEORGE



RESPONDENTS/RESPONDENTS:
     1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
           OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
           (GENERAL), PAINAVU, IDUKKI DISTRICT, PIN CODE-685 603.

    2       THE UNIT INSPECTOR, (A UNIT)
            (THE OFFICER APPOINTED TO CONDUCT THE INSPECTION UNDER-
            SECTION 66 OF THE KERALA COOPERATIVE SOCIETIES ACT
            1969), OFFICE OF THE ASSISTANT REGISTRAR OF CO-
            OPERATIVE SOCIETIES (GENERAL), THODUPUZHA, IDUKKI
            DISTRICT, PIN CODE-685 581.

            BY ADV ADVOCATE GENERAL OFFICE KERALA


OTHER PRESENT:
           SR GP SRI BIMAL K NATH


     THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 28.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA NO. 493 OF 2021
                               2

                           JUDGMENT

Amit Rawal, J.

The issue involved in this case has already been decided by

this Court vide judgment dated 31.8.2022 in W.A No.1340 of 2021

and connected case.

Accordingly, this writ appeal is also dismissed in terms the

same terms.

Sd/-

AMIT RAWAL JUDGE

Sd/-

sab                                       EASWARAN S.
                                             JUDGE
 WA NO. 493 OF 2021

PETITIONER ANNEXURES

ANNEXURE 1 TRUE COPY OF THE PROCEEDINGS BEARING NO.C.R.P 2537/20 DATED 22.2.2021 ISSUED BY THE IST RESPONDENT.