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T.T.Baiju vs State Of Kerala
2024 Latest Caselaw 14079 Ker

Citation : 2024 Latest Caselaw 14079 Ker
Judgement Date : 28 May, 2024

Kerala High Court

T.T.Baiju vs State Of Kerala on 28 May, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                       WP(C) NO. 14382 OF 2024
PETITIONER:

            T.T.BAIJU
            AGED 56 YEARS
            S/O THANKAPPAN, THALACHIRAYIL HOUSE, RAJAKKAD P.O.,
            IDUKKI DISTRICT, PIN - 685566
            BY ADV LATHEESH SEBASTIAN


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY SECRETARY, HOME AFFAIRS, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
    2       THE DIRECTOR
            REGIONAL FORENSIC SCIENCE LAB, KAKKANAD, ERNAKULAM
            DISTICT, PIN - 682024
    3       STATION HOUSE OFFICER
            RAJAKKAD POLICE STATION, IDUKKI DISTRICT, PIN - 685566
OTHER PRESENT:

            ASHI M.C (GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14382 OF 2024
                                  2

                 BECHU KURIAN THOMAS, J.
                 -----------------------------------------
                   W.P.(C).No. 14382 of 2024
                  ----------------------------------------
              Dated this the 28th day of May, 2024

                            JUDGMENT

Learned counsel for the petitioners submitted that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 14382 OF 2024

APPENDIX OF WP(C) 14382/2024

PETITIONER EXHIBITS Exhibit P1 TRUE CITIZEN COPY OF THE FIR IN CRIME NO 683/2020 OF RAJAKKAD POLICE STATION Exhibit P2 TRUE COPY OF THE FORGED RENT DEED DATED 20.03.2020 Exhibit P3 TRUE COPY OF THE ORDER OF THE MUNSIFF COURT, DEVIKULAM IN I.A NO.1/2020 IN O.S NO.187/2020 DATED 22.10.2020 Exhibit P4 TRUE COPY OF CMP NO.348/2022 OF JFMC, ADIMALY Exhibit P5 TRUE COPY OF THE ORDER DATED 19.03.2022 IN CMP NO.348/2022 OF JFMC, ADIMALY Exhibit P6 TRUE COPY OF THE NOTICE OF THE SUPERINTENDENT OF JFMC, ADIMALY DATED 16.02.2021 DIRECTING THE PETITIONER TO GIVE SAMPLES FOR EXPERT OPINION

 
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