Dr.Safia N.E vs Dr.B.Ashok
2024 Latest Caselaw 13971 Ker

Kerala High Court

Dr.Safia N.E vs Dr.B.Ashok on 28 May, 2024

CON.CASE(C) NO. 1061 OF 2024

                                 ..1..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                 CON.CASE(C) NO. 1061 OF 2024
  AGAINST THE JUDGMENT IN WP(C) NO.10689 OF 2024 OF HIGH
                        COURT OF KERALA
PETITIONER:

           DR.SAFIA N.E., AGED 54 YEARS,
           W/O. N.M.R. SIRAJ, OASIS, L-15 JAWAHAR NAGAR,
           THIRUVANANTHAPURAM, PIN - 695003.

           BY ADV. SRI. LATHEESH SEBASTIAN


RESPONDENTS:

    1      DR.B.ASHOK,
           VICE CHANCELLOR, KERALA AGRICULTURAL UNIVERSITY,
           VELLANIKKARA, THRISSUR DISTRICT, PIN - 680656.

    2      DR.A.SAKKIR HUSSAIN,
           REGISTRAR, KERALA AGRICULTURAL UNIVERSITY,
           VELLANIKKARA, THRISSUR DISTRICT, PIN - 680656.

           SRI.ROBSON PAUL, SC


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 28.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1061 OF 2024

                                   ..2..



                    MOHAMMED NIAS C. P. , J.
                 ============================
                   Cont. Case (C) No. 1061 of 2024
                 ============================
                  Dated this the 28th day of May, 2024


                           JUDGMENT

The learned counsel for the petitioner submits that the petitioner

does not want to pursue this Contempt Case.

Therefore, this Contempt of Court case is dismissed as not pressed.

Sd/-

MOHAMMED NIAS C. P.,

JUDGE

MMG CON.CASE(C) NO. 1061 OF 2024

..3..

APPENDIX OF CON.CASE(C).NO.1061/2024

PETITIONER'S ANNEXURES:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P (C) NO.10689/2024 DATED 22.03.2024

ANNEXURE 2 TRUE COPY OF THE OBJECTION RAISED BY THE AUDIT WING OF THE RESPONDENTS DATED NIL

ANNEXURE 3 TRUE COPY OF THE EXPLANATION OF THE PETITIONER DATED NIL

ANNEXURE 4 TRUE COPY OF SUCH AN OBJECTION FOR RS.8,15,905/- RAISED BY THE AUDIT WING OF THE RESPONDENTS DATED NIL

ANNEXURE 5 TRUE COPY OF THE OBJECTION RAISED BY THE AUDIT WING OF THE RESPONDENTS DATED NIL