Dr.P.Rema Devi vs State Of Kerala
2024 Latest Caselaw 13925 Ker

Kerala High Court

Dr.P.Rema Devi vs State Of Kerala on 28 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                           WP(C) NO. 3070 OF 2016


PETITIONERS:

     1     DR. P.REMA DEVI
           PRINCIPAL, SHREE VIDYADHIRAJA HOMOEOPATHIC MEDICAL
           COLLEGE, NEMOM, THIRUVANANTHAPURAM -20.

     2     DR.P.V.SURESH KUMAR
           LECTURER IN 'ORGANON OF MEDICINE', STAFF REPRESENTATIVE,
           KERALA PRIVATE COLLEGE TEACHER'S ASSOCIATION (SVRHMC
           UNIT), SHREE VIDYADHIRAJA HOMOEOPATHIC MEDICAL COLLEGE
           NEMOM, THIRUVANANTHAPURAM -20.

     3     KUM. L.K.SREE GOURI
           STUDENTS' REPRESENTATIVE, SHREE VIDYADHIRAJA
           HOMOEOPATHIC MEDICAL COLLEGE, NEMOM,
           THIRUVANANTHAPURAM-20.

           BY ADVS.
           SRI.ABRAHAM SAMSON
           SMT.LOVELY SAMSON



RESPONDENTS:

     1     STATE OF KERALA
           REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-1.

     2     THE SECRETARY TO GOVERNMENT (AYUSH)
           HEALTH & FAMILY WELFARE DEPARTMENT, GOVERNMENT
           SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

     3     THE KERALA UNIVERSITY OF HEALTH SCIENCES
           REPRESENTED BY THE REGISTRAR OF THE UNIVERSITY,
           MULAKUNNATHUKAVU, THRISSUR, PIN - 680 596.

     4     THE PRINCIPAL & CONTROLLING OFFICER
           GOVERNMENT HOMOEOPATHIC MEDICAL COLLEGE, IRANIMUTTOM,
           THIRUVANANTHAPURAM - 695 009.

     5     THE COMMISSIONER OF ENTRANCE EXAMINATIONS
 WP(C) NO.3070 OF 2016


                               2


           HOUSING BOARD BUILDING COMPLEX, THAMPANOOR,
           THIRUVANANTHAPURAM - 695 001.

    6      SREE VIDYADHIRAJA HOMEOPATHIC MEDICAL
           COLLEGE, NEMOM PO., TRIVANDRUM. (IS SUO MOTU
           IMPLEADED AS ADDL.6TH RESPONDENT AS PER
           ORDER DATED 27.01.2016.)



        BY ADV. SRI. B.S. SYAMANTAK, GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.3070 OF 2016


                               3




               P.V.KUNHIKRISHNAN, J.
         ------------------------------------------------
                W.P.(C) No.3070 of 2016
        --------------------------------------------------
       Dated this the 28th day of May, 2024


                        JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing for the

petitioners submitted that, the prayers in this writ

petition have become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                    P.V.KUNHIKRISHNAN
nvj                                        JUDGE