Citation : 2024 Latest Caselaw 13819 Ker
Judgement Date : 28 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
WP(C) NO. 1437 OF 2021
PETITIONER:
C.B.M.WARRIER
WARRIER & WARRIER CHARTERED ACCOUNTANTS,
KUTHIRAVATTOM, CALICUT - 673 016.
BY ADVS.
SRI. ANIL D. NAIR
SRI. SREEJITH R.NAIR
SMT. TELMA RAJU
SRI. SANGEETH JOSEPH JACOB
SMT. CHRISTINA ANNA PAUL
RESPONDENTS:
1 UNION OF INDIA, NEW DELHI
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
INDIA, FINANCE DEPARTMENT - 110 001.
2 CENTRAL BOARD OF DIRECT TAXES,
DEPARTMENT OF REVENUE,
MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
NEW DELHI - 110 001.
3 PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
(NFAC),
NEW DELHI - 110 001.
4 CHIEF COMMISSIONER OF INCOME TAX (RFAC),
CHENNAI - 600 001.
5 COMMISSIONER OF INCOME TAX (APPEAL UNIT),
KOCHI - 682 018.
SRI. P.R.AJITH KUMAR - SC
SRI. T.C KRISHNA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.05.2024, ALONG WITH W.P(C) NOS.6074,
6085, 6088 AND 6116 OF 2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
WP(C) NO. 6074 OF 2021
PETITIONER:
ANITHA ZACHARIAH
2554H KARUKAYIL HOUSE,
GOLDEN WATERS,
CHILAVANOOR ROAD,
ELAMKULAM,
KOCHI - 682 020.
BY ADVS.
SRI. M.GOPIKRISHNAN NAMBIAR
SRI. K.JOHN MATHAI
SRI. JOSON MANAVALAN
SRI. KURYAN THOMAS
SRI. PAULOSE C. ABRAHAM
SRI. RAJA KANNAN
SMT. S.PARVATHI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS REVENUE SECRETARY,
MINISTRY OF FINANCE,
NEW DELHI - 110 004.
2 THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX,
(NATIONAL FACELESS APPEAL CENTRE),
NEW DELHI - 110 001.
3 THE COMMISSIONER OF INCOME TAX (APPEALS)
NATIONAL FACELESS APPEAL CENTRE,
KOCHI, ERNAKULAM - 682 018.
4 THE COMMISSIONER OF INCOME TAX (APPEALS),
POORNIMA BUILDINGS,
PANAMPILLY NAGAR,
KOCHI - 682 036.
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
3
5 THE INCOME TAX OFFICER,
NON-CORPORATE WARD -1(1),
RANGE 1, C.R.BUILDINGS,
I.S PRESS ROAD,
KOCHI - 682 018.
SRI. P.R.AJITH KUMAR - SC
SRI. T.C KRISHNA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.05.2024, ALONG WITH W.P(C) NOS.1437,
6085, 6088 AND 6116 OF 2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
WP(C) NO. 6085 OF 2021
PETITIONER:
ANITHA ZACHARIAH
2554H KARUKAYIL HOUSE,
GOLDEN WATERS,
CHILAVANOOR ROAD,
ELAMKULAM,
KOCHI - 682 020.
BY ADVS.
SRI. M.GOPIKRISHNAN NAMBIAR
SRI. K.JOHN MATHAI
SRI. JOSON MANAVALAN
SRI. KURYAN THOMAS
SRI. PAULOSE C. ABRAHAM
SRI. RAJA KANNAN
SMT. S.PARVATHI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS REVENUE SECRETARY,
MINISTRY OF FINANCE,
NEW DELHI - 110 004.
2 THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX,
(NATIONAL FACELESS APPEAL CENTRE),
NEW DELHI - 110 001.
3 THE COMMISSIONER OF INCOME TAX (APPEALS)
NATIONAL FACELESS APPEAL CENTRE,
KOCHI,
ERNAKULAM - 682 018.
4 THE COMMISSIONER OF INCOME TAX
(APPELAS),
POORNIMA BUILDINGS,
PANAMPILLY NAGAR,
KOCHI - 682 036.
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
5
5 THE INCOME TAX OFFICER
NON-CORPORATE WARD-1 (1),
RANGE 1, C.R. BUILDINGS,
I.S. PRESS ROAD,
KOCHI - 682 018.
SRI. P.R.AJITH KUMAR - SC
SRI. T.C KRISHNA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.05.2024, ALONG WITH W.P(C) NOS.1437,
6074, 6085 AND 6116 OF 2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
WP(C) NO. 6088 OF 2021
PETITIONER:
ANITHA ZACHARIAH
2554H KARUKAYIL HOUSE,
GOLDEN WATERS,
CHILAVANOOR ROAD,
ELAMKULAM,
KOCHI - 682 020.
BY ADVS.
SRI. M.GOPIKRISHNAN NAMBIAR
SRI. K.JOHN MATHAI
SRI. JOSON MANAVALAN
SRI. KURYAN THOMAS
SRI. PAULOSE C. ABRAHAM
SRI. RAJAKANNAN
SMT. S.PARVATHI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS REVENUE SECRETARY,
MINISTRY OF FINANCE,
NEW DELHI - 110 004.
2 THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX,
(NATIONAL FACELESS APPEAL CENTRE),
NOW DELHI - 110 001.
3 THE COMMISSIONER OF INCOME TAX (APPEALS),
NATIONAL FACELESS APPEAL CENTRE,
KOCHI,
ERNAKULAM - 682 018.
4 THE COMMISSIONER OF INCOME TAX (APPEALS),
POORNIMA BUILDINGS,
PANAMPILLY NAGAR, KOCHI - 682 036.
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
7
5 THE INCOME TAX OFFICER,
NON-CORPORATE WARD-1 (1),
RANGE1, C.R. BUILDINGS,
I.S PRESS ROAD,
KOCHI - 682 018.
SRI. P.R.AJITH KUMAR - SC
SRI. T.C KRISHNA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.05.2024, ALONG WITH W.P(C) NOS.1437,
6074, 6085 AND 6116 OF 2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
WP(C) NO. 6116 OF 2021
PETITIONER:
ANITHA ZACHARIAH
2554H KARUKAYIL HOUSE,
GOLDEN WATERS,
CHILAVANOOR ROAD,
ELAMKULAM,
KOCHI - 682 020.
BY ADVS.
SRI. M.GOPIKRISHNAN NAMBIAR
SRI. K.JOHN MATHAI
SRI. JOSON MANAVALAN
SRI. KURYAN THOMAS
SRI. PAULOSE C. ABRAHAM
SRI. RAJA KANNAN
SMT. S.PARVATHI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS REVENUE SECRETARY,
MINISTRY OF FINANCE,
NEW DELHI - 110 004.
2 THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX,
(NATIONAL FACELESS APPEAL CENTRE),
NEW DELHI - 110 001.
3 THE COMMISSIONER OF INCOME TAX (APPEALS),
NATIONAL FACELESS APPEAL CENTRE,
KOCHI,
ERNAKULAM - 682 018.
4 THE COMMISSIONER OF INCOME TAX (APPEALS),
POORNIMA BUILDINGS,
PANAMPILLY NAGAR, KOCHI - 682 036.
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
9
5 THE INCOME TAX OFFICER,
NON-CORPORATE WARD-1 (1),
RANGE 1, C.R.BUILDINGS,
I.S PRESS ROAD,
KOCHI - 682 018.
SRI. P.R.AJITH KUMAR - SC
SRI. T.C KRISHNA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.05.2024, ALONG WITH W.P(C) NOS.1437,
6074, 6085 AND 6088 OF 2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
10
JUDGMENT
These writ petitions are filed to declare that
Ext.P3 amendment to Section 250 of the Income Tax
Act, 1961 (for short, 'the Act') and resultant Ext.P4
scheme as unconstitutional. It is contended that the
Scheme does not contain a provision to give an
opportunity of personal hearing to the appellants and
is therefore against the principles of natural justice
and ultra vires Section 250(2) of the Act.
2. During the pendency of these writ petitions,
the Government of India has brought out Faceless
Appeal Scheme, 2021 (for short, 'the Scheme') as per
Notification No.S.O.5429(E) dated 28.12.2021.
Clause 12(2) and (3) of the Scheme read as follows:-
"12. No personal appearance in the Centres or Units.- (1) xxxxx
(2) The appellant or his authorised representative, as the case may be, may request for personal hearing so as to make his oral submission or present his case before the WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
Commissioner (Appeals), through the National Faceless Appeal Centre, under this Scheme.
(3) The concerned Commissioner (Appeals) shall allow the request for personal hearing and communicate the date and time of hearing to the appellant through the National Faceless Appeal Centre."
As per the amended Scheme, opportunity of personal
hearing through video conferencing has been made
mandatory.
In view of the above amendment, the grievance
of the petitioners raised in the writ petitions does not
survive. Accordingly, these writ petitions are
disposed of with a direction to the appellate authority
to consider and dispose of the appeals filed by the
petitioners in terms of the provisions of the Scheme
issued vide Notification No.S.O.5429(E) dated
28.12.2021.
Sd/-
MURALI PURUSHOTHAMAN JUDGE
SPR WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
APPENDIX OF WP(C) 1437/2021
PETITIONER'S EXHIBITS:-
EXHIBIT P1 TRUE COPY OF THE NOTICE ISSUED BY THE OFFICE OF THE REGULAR COMMISSION OF INCOME TAX, APPEAL, KOCHI, DATED
29.12.2020.
EXHIBIT P2 TRUE COPY OF THE NOTICE ISSUED BY THE COMMISSIONER OF INCOME TAX (APPEALS) NATIONAL FACELESS APPEALS CENTRE (NFAC), DELHI DATED 31.12.2020.
EXHIBIT P3 TRUE COPY OF THE NOTIFICATION NO.76/2020(F.NO.370142/33/2020-TPL)/SO32 96(E) DATED 25.09.2020.
EXHIBIT P4 TRUE COPY OF THE NOTIFICATION NO.77/2020(F.NO.370142/33/2020-TPL)/SO32 97(E) DATED 25.09.2020.
EXHIBIT P5 TRUE COPY OF THE NOTIFICATION NO.80/2020(F.NO.279/MISC./66/2014- SO3308(E) DATED 25.09.2020. EXHIBIT P6 TRUE COPY OF THE NOTIFICATION NO.81/2020(F.NO.279/MISC./66/2014- SO3309(E) DATED 25.09.2020.
RESPONDENTS EXHIBITS: NIL.
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
APPENDIX OF WP(C) 6074/2021
PETITIONER'S EXHIBITS:-
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 22.08.2019 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE APPEAL DATED 09.10.2019 FILED BEFORE THE 4TH RESPONDENT. EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE FINANCE ACT, 2020 (NO.12 OF 2020) DATED 27.03.2020.
EXHIBIT P4 TRUE COPY OF THE FACELESS APPEAL SCHEME, 2020 DATED 25.09.2020.
EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 05.02.2021 ISSUED UNDER SECTION 250 OF THE INCOME TAX ACT.
EXHIBIT P6 TRUE COPY OF THE RE-PROCEEDINGS RESPONSE ACKNOWLEDGEMENT DATED NIL.
EXHIBIT P7 TRUE COPY OF THE LETTER DATED 01.03.2021 REQUESTING FOR PERSONAL HEARING OF THE APPEAL FILED BEFORE THE 4TH RESPONDENT.
RESPONDENTS EXHIBITS:-
EXHIBIT R5-A NOTIFICATION DATED 28.12.2021 ISSUED BY THE CENTRAL BOARD OF DIRECT TAXES ON THE FACELESS APPEAL SCHEME.
WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
APPENDIX OF WP(C) 6085/2021
PETITIONER'S EXHIBITS:-
EXHIBIT P1 TRUE COPY OF THE ASSESSMENT ORDER DATED 19.02.2016 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE APPEAL DATED 13.04.2016 FILED BEFORE THE 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE FINANCE ACT, 2020 (NO. 12 OF 2020) DATED 27.03.2020.
EXHIBIT P4 TRUE COPY OF THE FACELESS APPEAL SCHEME 2020 DATED 25.09.2020. EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 19.01.2021 ISSUED UNDER SECTION 250 OF THE INCOME TAX ACT.
EXHIBIT P6 TRUE COPY OF THE E-PROCEEDINGS RESPONSE ACKNOWLEDGEMENT DATED NIL. EXHIBIT P7 TRUE COPY OF THE LETTER DATED 29.01.2021 REQUESTING FOR PERSONAL HEARING OF THE APPEAL FILED BEFORE THE 4TH RESPONDENT.
RESPONDENTS ANNEXURES:-
ANNEXURE-A CENTRAL BOARD OF DIRECT TAXES NOTIFICATION DATED 28TH DECEMBER 2021 ON THE FACELESS APPEAL SCHEME. WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
APPENDIX OF WP(C) 6088/2021
PETITIONER'S EXHIBITS:-
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 30.4.2020 ISSUED BY THE 5TH RESPONDENT. EXHIBIT P2 TRUE COPY OF THE APPEAL DATED 27.5.2020 FILED BEFORE THE 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE FINANCE ACT 2020 (NO 12 OF 2020) DATED 27.3.2020.
EXHIBIT P4 TRUE COPY OF THE FACELESS APPEAL SCHEME, 2020 DATED 25.9.2020. EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 5.2.2021 ISSUED UNDER SECTION 250 OF THE INCOME TAX ACT.
EXHIBIT P6 TRUE COPY OF THE E-PROCEEDINGS RESPONSE ACKNOWLEDGEMENT DATED NIL. EXHIBIT P7 TRUE COPY OF THE LETTER DATED 1.3.2021 REQUESTING FOR PERSONAL HEARING OF THE APPEAL FILED BEFORE THE 4TH RESPONDENT.
RESPONDENTS ANNEXURES:-
ANNEXURE-A NOTIFICATION DATED 28.12.2021 ISSUED BY THE CENTRAL BOARD OF DIRECT TAXES ON THE FACELESS APPEAL SCHEME WP(C).Nos.1437, 6074, 6085, 6088 & 6116 OF 2021
APPENDIX OF WP(C) 6116/2021
PETITIONER'S EXHIBITS:-
EXHIBIT P1 ASSESSMENT ORDER DATED 31.7.2017 ISSUED BY THE 5TH RESPONDENT. EXHIBIT P2 TRUE COPY OF THE APPEAL DATED 12.10.2017 FILED BEFORE THE 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE FINANCE ACT 2020 (NO 12 OF 2020) DATED 27.3.2020.
EXHIBIT P4 TRUE COPY OF THE FACELESS APPEAL SCHEME 2020 DATED 25.9.2020. EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 21.1.2021 ISSUED UNDER SECTION 250 OF THE INCOME TAX ACT.
EXHIBIT P6 TRUE COPY OF THE E-PROCEEDINGS RESPONSE ACKNOWLEDGEMENT DATED NIL. EXHIBIT P7 TRUE COPY OF THE LETTER DATED 29.1.2021 REQUESTING FOR PERSONAL HEARING OF THE APPEAL FILED BEFORE THE 4TH RESPONDENT.
RESPONDENTS ANNEXURES:-
ANNEXURE-A NOTIFICATION DATED 28.12.2021 ON THE FACELESS APPEAL SCHEME ISSUED BY THE CENTRAL BOARD OF DIRECT TAXES.
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