P.D. Ramesan vs Joint Registrar Of Co-Operative ...
2024 Latest Caselaw 13704 Ker

Kerala High Court

P.D. Ramesan vs Joint Registrar Of Co-Operative ... on 27 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
        MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                        WP(C) NO. 4045 OF 2013
PETITIONER:

            P.D. RAMESAN
            AGED 50 YEARS
            ELECTED MEMBER OF THE MANAGING COMMITTEE OF
            KUTHIATHODE URBAN CO-OPERATIVE SOCIETY LIMITED,
            ALAPPUZHA.
            BY ADVS.
            SRI.P.C.SASIDHARAN
            SRI.E.S.ASHRAF
            SRI.ARAVINDA KUMAR BABU T.K.


RESPONDENTS:

    1       JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), OFFICE OF THE JOINT REGISTRAR OF CO-
            OPERATIVE SOCIETIES,
            ALAPPUZHA.
    2       THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), OFFICE OF THE JOINT REGISTRAR OF CO-
            OPERATIVE SOCIETIES,
            ALAPPUZHA.
    3       THE PARAYAKKAD SERVICE CO-OPERATIVE BANK
            LIMITED NO.2869, PARAYAKAD P.O.,
            THURAVOOR, ALAPPUZHA,
            REP. BY ITS SECRETARY.

            SRI.BIMAL K NATH-SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4045 OF 2013

                                  2


                            JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous .

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms