Marysadan Projects Pvt Ltd vs K.Biju I A S
2024 Latest Caselaw 13574 Ker

Kerala High Court

Marysadan Projects Pvt Ltd vs K.Biju I A S on 24 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.877/2024                              1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                   Friday, the 24th day of May 2024 / 3rd Jyaishta, 1946
                  CONTEMPT CASE(C) NO. 877 OF 2024(S) IN WP(C) 42770/2023

  PETITIONER/PETITIONER IN WP(C):


           MARYSADAN PROJECTS PVT LTD, MARYSADAN BUILDING, NEELEESWARAM P.O.,

           KALADY, ERNAKULAM 683 574, REPRESENTED BY ITS MANAGING DIRECTOR

           BIBY BABY, AGED 34 YEARS, W/O. SUBIN GEORGE, EDATHALA HOUSE,
           NEELEESWARAM P.O., KALADY, ERNAKULAM, PIN - 683 574.

          BY ADVOCATE SRI. K.J. MANU RAJ

  RESPONDENTS/RESPONDENTS 1 AND 2 IN WP(C):


     1. K. BIJU I A S,   SECRETARY TO GOVERNMENT, DEPARTMENT OF PUBLIC
        WORKS, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
     2. AJITH RAMACHANDRAN, CHIEF ENGINEER PWD, PALAYAM, THIRUVANANTHAPURAM,
        PIN - 695 034.

           BY SENIOR GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   24.05.2024, the court on the same day passed the following:

                                              ORDER

Memo of the learned Senior Government Pleader dated 23.05.2024

The personal appearance of the respondents is dispensed with, because through a separate order this Court has extended the time frame for compliance of the judgment.

List on 07.06.2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

24-05-2024 /True Copy/ Deputy Registrar