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Thiruvananthapuram Service Co ... vs The Commissioner Of Income Tax ...
2024 Latest Caselaw 13572 Ker

Citation : 2024 Latest Caselaw 13572 Ker
Judgement Date : 24 May, 2024

Kerala High Court

Thiruvananthapuram Service Co ... vs The Commissioner Of Income Tax ... on 24 May, 2024

Author: P Gopinath

Bench: P Gopinath

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
       FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                       WP(C) NO. 8824 OF 2020
PETITIONER:

          THIRUVANANTHAPURAM SERVICE CO OPERATIVE BANK LIMITED,
          GOVERNMENT PRESS ROAD, PUTHENCHANTHA,
          THIRUVANANTHAPURAM-695 001,
          REPRESENTED BY ITS SECRETARY, V.S. RAMESH.

          BY ADVS.
               SRI.ANIL D. NAIR
               SRI.SREEJITH R.NAIR
               SRI.GOKULRAJ L.
               SMT. ARYA ANIL
               SMT.SRI HARINI S.P.



RESPONDENT:

          THE COMMISSIONER OF INCOME TAX (APPEALS)
          TRIVANDRUM-695 003.

          BY ADV, CHRISTOPHER ABRAHAM (SC)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.8824/2020              2




                       JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner seeks permission to

withdraw the writ petition.

Accordingly, the writ petition will stand dismissed as

withdrawn.

Sd/-

GOPINATH P. JUDGE

ats

 
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