Shafeera P P vs Bijimol O K
2024 Latest Caselaw 13570 Ker

Kerala High Court

Shafeera P P vs Bijimol O K on 24 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.493/2024                              1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                   Friday, the 24th day of May 2024 / 3rd Jyaishta, 1946
                   CONTEMPT CASE(C) NO. 493 OF 2024(S) IN WP(C) 29696/2023

      PETITIONERS/PETITIONERS:


          1. SHAFEERA P P, AGED 36 YEARS, D/O PUTHIYAPURAYIL SATHULI, PP MANZIL
             CHALLIL, P O AROLI, PAPPINISSERY, KANNUR, PIN - 670 561.
          2. SHAHEERA P P, AGED 33 YEARS, D/O PUTHIYAPURAYIL SATHULI, PP MANZIL
             CHALLIL, P O AROLI, PAPPINISSERY, KANNUR, PIN - 670 561.

            BY ADVOCATE SRI.M.PROMODH KUMAR

      RESPONDENTS/RESPONDENTS:


          1. BIJIMOL O K, W/O JAIMON, ASSISTANT EDUCATION OFFICER (AEO),
             PAPPINISSERI, PAPPINISSERI PO, KANNUR, PIN - 670 561.
          2. AMBIKA A P, DEPUTY DIRECTOR OF EDUCATION, KANNUR PO, PIN - 670
             002.
          3. SHANAVAS IAS, AGED 52 YEARS, DIRECTOR OF PUBLIC INSTRUCTIONS,
             JAGATHI PO, TRIVANDRUM, PIN - 695 014.
          4. K R JYOTHILAL IAS, AGED 55 YEARS, SECRETARY TO GOVERNMENT, GENERAL
             EDUCATION, GOVERNMENT SECRETARIAT, TRIVANDRUM, PIN - 695 001.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   24.05.2024, the court on the same day passed the following:

                                              ORDER

The learned Senior Government Pleader seeks two weeks time to report compliance with the directions in the judgment.

List on 07.06.2024; within which time, if the directions are not complied with, the respondents shall remain present in person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

24-05-2024 /True Copy/ Deputy Registrar