Sajitha Ansar vs Maradu Service Co-Operative Bank Ltd. ...
2024 Latest Caselaw 13567 Ker

Kerala High Court

Sajitha Ansar vs Maradu Service Co-Operative Bank Ltd. ... on 24 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE EASWARAN S.

     FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946

                      WP(C) NO. 15392 OF 2018

PETITIONER/S:


             SAJITHA ANSAR
             (MEMBER NO.24676), FIRDOUS, NETTOOR P.O.,
             ERNAKULAM DISTRICT.
             BY ADV SRI.P.N.MOHANAN




RESPONDENT/S:


    1        MARADU SERVICE CO-OPERATIVE BANK LTD. NO. 43
             REPRESENTED BY SECRETARY, MARAUD P.O., ERNAKULAM-
             682303.
    2        SPECIAL SALE OFFICER TO MARADU SERVICE CO-OPERATIVE
             BANK LTD.NO.43
             OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
             SOCIETIES (GENERAL), KAKKANADU, ERNAKULAM-682030.
             BY ADVS.
             SMT.CHITHRA R.SHENOY
             SRI.T.R.HARI KRISHNAN
             SRI.T.K.RADHAKRISHNAN
             SMT.K.L.SREEDEVI
             SMT.S.SREEDEVIALP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.15392 of 2018
                                  2




                         EASWARAN S. , J.
                       -------------------------
                    W.P.(C) No.15392 of 2018
                  -----------------------------------
               Dated this the 24th day of May 2024

                            JUDGMENT

When the matter is taken up for consideration, the learned

counsel appearing for the petitioner submitted that the loan taken by

the petitioner has been subsequently closed.

The above submission is recorded, and this Writ Petition is

closed as infructuous.

Sd/-

EASWARAN S., JUDGE NS