Olam Workers Union (Intuc) vs Regional Joint Labour Commissioner
2024 Latest Caselaw 13564 Ker

Kerala High Court

Olam Workers Union (Intuc) vs Regional Joint Labour Commissioner on 24 May, 2024

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE EASWARAN S.
     FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                   WP(C) NO. 23725 OF 2018


PETITIONER/S:

          OLAM WORKERS' UNION (INTUC)
          REGISTRATION NO.TU19131,
          CONGRESS MANDALAM COMMITTEE OFFICE,
          THIRUVANIYOOR, VANDIPETTA, KOKKAPILLY P.O.,
          PIN-682 305. REPRESENTED BY ITS GENERAL SECRETARY
          RATHEESH V.M.


          BY ADV SRI.T.K.RAJESHKUMAR

RESPONDENT/S:


    1     REGIONAL JOINT LABOUR COMMISSIONER
          ERNAKULAM-682 030
    2     DISTRICT LABOUR OFFICER
          PERUMBAVOOR-683542
    3     OLAM AGRO INDIA PVT. LTD.
          CHEMMANAD, VARIKOLI P.O., PIN-682 308.
          REPRESENTED BY ITS MANAGING DIRECTOR.
    4     V.K.L. EMPLOYEES UNION (CITU)
          OLAM AGRO INDIA PVT.LTD. CHEMMANAD,
          VARIKOLI P.O., PIN-682 308.
          REPRESENTED BY ITS GENERAL SECRETARY.
    5     ERNAKULAM DISTRICT INDUSTRIAL ESTATE MASDOOR SANGH
          (B.M.S), OLAM AGRO INDIA PVT.LTD.,CHEMMANAD,
          VARIKOLI P.O., PIN-682 308.
          REPRESENTED BY ITS GENERAL SECRETARY.
          BY ADVS.
          SRI.P.BENNY THOMAS
 W.P.C. No.23725 of 2018          2


            SMT.MAHESWARY G.
            SRI.P.V.KURIACHAN
            SRI.K.C.PAULOSE
            SRI.D.PREM KAMATH
            SRI.S.S.VISWAJITH ANAND


            SRI. K. M. FAISAL, G. P.



     THIS    WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION    ON   24.05.2024,   THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.C. No.23725 of 2018            3




                         EASWARAN S. , J.
                      -------------------------
                   W.P.C. No.23725 of 2018
                 -----------------------------------
              Dated this the 24th day of May 2024

                            JUDGMENT

When the matter was taken up for consideration, the learned

counsel appearing for the petitioner submitted that his client is not

pressing the matter any further.

Recording the aforesaid submission, this writ petition is

dismissed as not pressed.

Sd/-

EASWARAN S. JUDGE NS