Premkumar Johnson vs State Of Kerala
2024 Latest Caselaw 13560 Ker

Kerala High Court

Premkumar Johnson vs State Of Kerala on 24 May, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE EASWARAN S.
     FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                      WP(C) NO. 4464 OF 2018
PETITIONER/S:

            PREMKUMAR JOHNSON
            AGED 53 YEARS, S/O. PAISLEY REGINOLD THAYYIL,
            PULLATTUPARAMBA P.O., EDAKKUNNU,
            KUNDUPARAMBA CALICUT, PRESENTLY WORKING AS LAB
            ASSISTANT, MALABAR CHRISTIAN COLLEGE, CALICUT.
            BY ADV SRI.GEORGE SEBASTIAN


RESPONDENT/S:

    1       THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF
            HIGHER EDUCATION,SECRETARIAT,
            THIRUVANANTHAPURAM, PIN-695001.
    2       THE DIRECTOR OF COLLEGIATE EDUCATION
            THIRUVANANTHAPURAM, PIN-695001.
    3       THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
            NORTH ZONE, KOZHIKODE, PIN-673001
    4       THE MANAGER
            MALABAR CHRISTIAN COLLEGE,CALICUT, PIN-673 001.
            BY ADVS.
            SRI.P.V.ANOOP


            SRI. K. M. FAISAL, G. P.



     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   24.05.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.C. No.4464 of 2018            2




                         EASWARAN S. , J.
                      -------------------------
                    W.P.C. No.4464 of 2018
                 -----------------------------------
              Dated this the 24th day of May 2024

                            JUDGMENT

When the matter was taken up for consideration, the learned

counsel appearing for the petitioner submitted that this writ petition

has become infructuous.

Recording the aforesaid submission, this writ petition is

dismissed as infructuous.

Sd/-

EASWARAN S., JUDGE NS