Sajeevan vs Komalavally
2024 Latest Caselaw 13555 Ker

Kerala High Court

Sajeevan vs Komalavally on 24 May, 2024

Author: V.G.Arun

Bench: V.G.Arun

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
     FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                           CRP NO. 826 OF 2019
AGAINST THE ORDER/JUDGMENT DATED 20.09.2019 IN OS NO.359
            OF 2003 OF PRINCIPAL SUB COURT,IRINJALAKUDA
REVISION PETITIONER/S:

              SAJEEVAN
              AGED 58 YEARS
              S/O.CHEERAMBATH MANIKUTTY, MULUNGU DESOM,
              THOTTIPPAL VILLAGE AND MUKUNDAPURAM TALUK.
              BY ADV T.N.MANOJ

RESPONDENT/S:

      1       KOMALAVALLY
              AGED 59 YEARS
              W/O.LATE KATTUPARAMBIL BALAKRISHNAN, CHELOOR
              DESOM, MANAVALASSERY VILLAGE, MUKUNDAPURAM
              TALUK, CHELOOR P.O., -680602.
      2       ANUSHA,
              AGED 29 YEARS
              D/O.LATE KATTUPARAMBIL BALAKRISHNAN, CHELOOR
              DESOM, MANAVALASSERY VILLAGE, MUKUNDAPURAM
              TALUK, CHELOOR P.O., -680602.
              BY ADV SRI.N.L.BITTO


          THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION
ON    24.05.2024,    THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 CRP No.826 of 2019

                               -2-



                              ORDER

Dated this the 24th day of May, 2024

It is submitted that the civil revision

petition is not pressed. Accordingly, the civil

revision petition is dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE Scl/