Citation : 2024 Latest Caselaw 13525 Ker
Judgement Date : 24 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
OT.REV NO. 73 OF 2023
REVISION PETITIONER:
J. MUBARAK ALI,
AGED 42 YEARS
PROPRIETOR,
M/S. BISMILLAH POULTRY FARM,
M.PUDUR,PALAKKAD, PIN - 678581
BY ADVS.
HARISANKAR V. MENON
MEERA V.MENON
R.SREEJITH
K.KRISHNA
PARVATHY MENON
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT,
GOVT.SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
OTHER PRESENT:
SR GP VK SHAMSUDHEEN
THIS OTHER TAX REVISION (VAT) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH OT.Rev.74/2023,
76/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
O.T.Rev. Nos.73, 74, 76, 77 & 78 /2023
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
OT.REV NO. 74 OF 2023
REVISION PETITIONER/S:
J. MUBARAK ALI,
AGED 42 YEARS
PROPRIETOR,
M/S. BISMILLAH POULTRY FARM,
M. PUDUR, PALAKKAD,
PIN - 678581
BY ADVS.
HARISANKAR V. MENON
MEERA V.MENON
R.SREEJITH
K.KRISHNA
PARVATHY MENON
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT,
GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
THIS OTHER TAX REVISION (VAT) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH OT.Rev.73/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.T.Rev. Nos.73, 74, 76, 77 & 78 /2023
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
OT.REV NO. 76 OF 2023
REVISION PETITIONER/S:
JOJO FRANCIS,
AGED 55 YEARS,
PROPRIETOR,
M/S. ANITTA POULTRY FARM,
MUTHALAMADA,
GOVINDAPURAM,
PALAKKAD DISTRICT, PIN - 678507
BY ADVS.
HARISANKAR V. MENON
MEERA V.MENON
R.SREEJITH
K.KRISHNA
PARVATHY MENON
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT,GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
THIS OTHER TAX REVISION (VAT) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH OT.Rev.73/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.T.Rev. Nos.73, 74, 76, 77 & 78 /2023
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
OT.REV NO. 77 OF 2023
REVISION PETITIONER:
VIJAYAKUMARAN.V.,
AGED 60 YEARS,
M/S. VISMAYA POULTRY FARM,
CHITTICHIRAKALAM,NENMENI,
KOLLENGODE,PALAKKAD, PIN - 678506
BY ADVS.
HARISANKAR V. MENON
MEERA V.MENON
R.SREEJITH
K.KRISHNA
PARVATHY MENON
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT,
GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
THIS OTHER TAX REVISION (VAT) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH OT.Rev.73/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.T.Rev. Nos.73, 74, 76, 77 & 78 /2023
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
OT.REV NO. 78 OF 2023
REVISION PETITIONER:
JOJO FRANCIS,
AGED 55 YEARS
PROPRIETOR,
M/S. ANITTA POULTRY FARM,
MUTHALAMADA,
GOVINDAPURAM,
PALAKKAD, PIN - 678507
BY ADVS.
HARISANKAR V. MENON
MEERA V.MENON
R.SREEJITH
K.KRISHNA
PARVATHY MENON
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
TAXES DEPARTMENT,
GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
THIS OTHER TAX REVISION (VAT) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH OT.Rev.73/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.T.Rev. Nos.73, 74, 76, 77 & 78 /2023
6
DR. A.K.JAYASANKARAN NAMBIAR
&
SYAM KUMAR V.M, JJ.
---------------------------------------------------------
O.T.Rev. Nos.73, 74, 76, 77 & 78 of 2023
---------------------------------------------------------
Dated this the 24th day of May, 2024
JUDGMENT
Dr. A.K.Jayasankaran Nambiar, J.
Taking note of the averments in the withdrawal memo filed on
behalf of the revision petitioners, the O.T. Revisions are dismissed
as withdrawn.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR JUDGE
Sd/-
SYAM KUMAR V.M. JUDGE
SSS
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