K.P.Varghese vs Kunjamma
2024 Latest Caselaw 13510 Ker

Kerala High Court

K.P.Varghese vs Kunjamma on 24 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1087/2024                              1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                     Friday, the 24th day of May 2024 / 3rd Jyaishta, 1946

                                    OP(C) NO. 1087 OF 2024


      E.A 160/2023 IN EP 69/2019 IN OS 14/2012 OF MUNSIFF COURT, PERUMBAVOOR,
                                     ERNAKULAM

   PETITIONER(S)/ RESPONDENT NO. 1/ JUDGMENT DEBTOR NO. 1:

          K.P.VARGHESE, AGED 65 YEARS, S/O. PAULOSE, KANJIRATHUMKUDY HOUSE,
          PANICHAYAM KARA, ASAMANNOOR VILLAGE, PERUMBVAOOR, PIN - 683 549.

   RESPONDENT(S)/ PETITIONERS 1 & 2 AND RESPONDENTS 2, 4, 5, 6 AND 8/ DECREE
   GHOLDERS 1 & 2 & JUDGMENT DEBTORS 2,4, 5, 6 & 8:

      1. KUNJAMMA, W/O. ULAHANNAN, KANJIRATHUMKUDY HOUSE, ASAMANNOOR KARA,
         ASAMANNOOR VILLAGE, PIN - 683549
      2. ULAHANNAN, S/O. GEEVARGHESE, KANJIRATHUMKUDY HOUSE, ASAMANNOOR KARA,
         ASAMANNOOR VILLAGE, PIN - 683 549.
      3. ULAHANNAN, AGED 72 YEARS, S/O. PAULOSE, KANJIRATHUMKUDY HOUSE,
         PANICHAYAM KARA, ASAMANNOOR VILLAGE, PERUMBVAOOR, PIN - 683 549.
      4. P.A. MOHANAN, AGED 63 YEARS, S/O. AYYAPPAN, PARAKKATTU HOUSE,
         NEDUNGAPRA.P.O., PANICHAYAM KARA, ASAMANNOOR VILLAGE, PERUMBVAOOR,
         PIN - 683 545.
      5. C.K.KRISHNAN, S/O. KUNJAN, CHERUVALLIPPADY HOUSE, NEDUNGAPRA.P.O.,
         PANICHAYAM KARA, ASAMANNOOR VILLAGE, PERUMBVAOOR, PIN - 683 545.
      6. C.K.GOPALAKRISHNAN, S/O. KUTTAPPAN, AGED 49, CHEMMAYATH
         HOUSE, PANICHAYAM KARA, ASAMANNOOR VILLAGE, PERUMBVAOOR, PIN - 683
         549.
      7. C.I. THAMBAN, S/O. IKKORAN, AGED 69, CHEMMAYATH HOUSE, PANICHAYAM
         KARA, ASAMANNOOR VILLAGE, PERUMBVAOOR, PIN - 683 549.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to order dated 07-08-2023 in E.A No. 160
   of 2023 in EP No. 69 of 2019 in O.S No. 14 of 2012 on the files of
   Munsiff's Court, Perumbavoor, pending disposal of this original petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   Sri. JACOB E SIMON, Advocate for the petitioner, the court passed the
   following:

                                                                             (p.t.o)
 OP(C) No.1087/2024                                 2/2




                                            O R D E R

Admit.

Issue notice to the respondents as well as to the counsel appearing for the respondents at the trial court.

Post on 18-06-2024.

All further proceedings pursuant to Exhibit P4 shall stand stayed, till then.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

EXT P4: A true copy of the order dated 07-08-2023 in E.A No. 160 of 2023 in E.P No.69 of 2019 in OS No.14 of 2012 passed by the Munsiff's Court, Perumbavoor

24-05-2024 /True Copy/ Assistant Registrar