Kerala High Court
Manager Snm Up School, Kundachira vs State Of Kerala on 24 May, 2024
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 30832 OF 2014
PETITIONER:
VIDHU V.P
AGED 40 YEARS
S/O. PRABHAKARAN, OFFICE ASSISTANT, SNM UP SCHOOL,
KANDACHIRA, PERINAD P.O., KOLLAM. RESIDING AT
VRINDAVANAM, THANNIKKAL MUKKU, PERINAD, KOLLAM.
BY ADVS.
SRI.M.V.THAMBAN
SRI.ARUN BOSE
SRI.B.BIPIN
SRI.R.REJI
SMT.THARA THAMBAN
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETATRY TO THE GOVERNMENT,
DEPARTMENT OF GENERAL EDUCAITON, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION
DIRECTORATE OF PUBLIC INSTRUCTIONS,
THIRUVANANTHAPURAM - 695 001.
3 THE DEPUTY DIRECTOR EDUCATION
KOLLAM, KOLLAM DISTRICT - 691 001.
4 THE DISTRICT EDUCAITONAL OFFICER
KOLLAM, KOLLAM DISTRICT - 691 001.
5 THE MANAGER
SNM UP SCHOOL, KANDACHIRA, PERINAD P.O., KOLLAM -
691 001.
BY ADVS.
SRI.A.N.RAJAN BABU
SRI.BIJOY CHANDRAN-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, ALONG WITH WP(C).651/2015, 30834/2014, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WPC Nos.30832, 30834/18 & 651/15
-: 2 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 651 OF 2015
PETITIONER:
MANAGER SNM UP SCHOOL, KANDACHIRA
S.N.M UP SCHOOL, KANDACHIRA,
PERINADU.P.O.,KOLLAM.
BY ADVS.
SRI.A.N.RAJAN BABU
SRI.P.GOPALAKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, TRIVANDRUM, PIN-695001.
2 DISTRICT EDUCATIONAL OFFICER
KOLLAM-691001.
3 ASSISTANT EDUCATIONAL OFFICER
KOLLAM-691001.
4 MINI.C.K.
UPSA, SNM UP SCHOOL, KANDACHIRA,
PERINADU.P.O., KOLLAM, PIN-691601.
5 VIDHU.V.P.
OFFICE ASSISTANT, SNM UP SCHOOL, KANDACHIRA,
PERINADU.P.O., KOLLAM, PIN-691601.
BY ADVS.
SRI.ARUN BOSE
SRI.B.BIPIN
SRI.R.REJI
SRI.M.V.THAMBAN
SMT.THARA THAMBAN
SRI.BIJOY CHANDRAN-SR.GP
WPC Nos.30832, 30834/18 & 651/15
-: 3 :-
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH WP(C).30832/2014
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.30832, 30834/18 & 651/15
-: 4 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 30834 OF 2014
PETITIONER:
MINI.C.K
AGED 43 YEARS
W/O.SAJEEV,UPPER PRIMARY SCHOOL ASSISTANT,SNM
UP SCHOOL,KANDACHIRA,PERINAD (PO),KOLLAM
RESIDING AT VRINDAVANAM,THANNIKKAL
MUKKU,PERINAD,KOLLAM)
BY ADVS.
SRI.M.V.THAMBAN
SRI.ARUN BOSE
SRI.B.BIPIN
SRI.R.REJI
SMT.THARA THAMBAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE
GOVERNMENT,DEPARTMENT OF GENERAL
EDUCATION,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM PIN 695 001
2 THE DIRECTOR OF PUBLIC INSTRUCTION
DIRECTORATE OF PUBLIC
INSTRUCTIONS,THIRUVANANTHAPURAM
3 THE DEPUTY DIRECTOR (EDUCATION) KOLLAM
KOLLAM DISTRICT PIN 691 001
4 THE DISTRICT EDUCATIONAL OFFICER
KOLLAM,KOLLAM DISTRICT PIN 691 001
5 THE MANAGER
SNM UP SCHOOL, KANDACHIRA PERINAD(PO),KOLLAM
WPC Nos.30832, 30834/18 & 651/15
-: 5 :-
BY ADVS.
SRI.A.N.RAJAN BABU
SR.BIJOY CHANDRAN-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH WP(C).30832/2014
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Sathish Ninan, J.
====================================
W.P(C) Nos.30832, 30834 of 2014
and
WP(C) No.651 of 2015
====================================
Dated this the 24th day of May, 2024
JUDGMENT
The learned counsel for the petitioners
submits that these writ petitions have become
infructuous.
The said submission is recorded.
Writ petitions are dismissed as infructuous.
Sd/-
Sathish Ninan, Judge
SVP
