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Anu K.S vs Commissionr Of Entrance Examination
2024 Latest Caselaw 13468 Ker

Citation : 2024 Latest Caselaw 13468 Ker
Judgement Date : 24 May, 2024

Kerala High Court

Anu K.S vs Commissionr Of Entrance Examination on 24 May, 2024

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE EASWARAN S.
            FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                             WP(C) NO. 32214 OF 2018
PETITIONER:

              ANU K.S.,
              AGED 33 YEARS
              W/O. RATHEESH KUMAR N.M., QC-10, NGO QUARTERS,
              MARYKUNNU P.O., KOZHIKKODE - 673 012.
              BY ADVS.
              P.A.MOHAMMED SHAH
              K.ARJUN VENUGOPAL
              V.A.HARITHA
              SIDHARTH B PRASAD
              R.NANDAGOPAL
              GAYATHRI MURALEEDHARAN


RESPONDENT:

              COMMISSIONER OF ENTRANCE EXAMINATION
              OFFICE OF THE COMMISSIONER OF ENTRANCE EXAMINATION, HOUSING
              BOARD BUILDING, SANTHI NAGAR, THIRUVANANTHAPURAM - 695 001.

              BY ADV. K.M. FAISAL, GOVERNMENT PLEADER


     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.32214 of 2018

                                      2




                              JUDGMENT

Dated this the 24th day of May, 2024

When the matter is taken up for consideration

today, learned Government Pleader submitted that

the petitioner has already been given opportunity

for registration before the publication of rank list in

respect of PG admission for Nursing courses.

Therefore, nothing survives for consideration in the

writ petition.

Accordingly, the writ petition is closed as

infructuous.

Sd/-

EASWARAN S.

JUDGE NB/24-5

APPENDIX OF WP(C) 32214/2018

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE DEGREE CERTIFICATE ISSUED BY THE VICE CHANCELLOR, CALICUT UNIVERSITY DATED 26.09.2009.

EXHIBIT P2 THE TRUE COPY OF THE INTERNSHIP CERTIFICATE DATED 16.12.2009.

EXHIBIT P3 THE TRUE COPY OF THE NOTIFICATION ISSUED BY THE RESPONDENT DATED 17.07.2018. EXHIBIT P4 THE TRUE COPY OF THE ORDER ISSUED BY THE GOVERNMENT OF KERALA APPROVING THE PROSPECTUS DATED 21.05.2018.

EXHIBIT P5 THE TRUE COPY OF THE RELEVANT PORTION OF THE PROSPECTUS WITH RESPECT TO REGISTRATION OF OPTION DATED NIL.

EXHIBIT P6 THE TRUE COPY OF THE PRESS RELEASE ISSUED BY THE RESPONDENT DATED 11.09.2018. EXHIBIT P7 THE TRUE COPY OF THE RANK LIST DATED 17.09.2018.

EXHIBIT P8 THE TRUE COPY OF THE CANDIDATE DATA SHEET SHOWING THE RANK OF THE PETITIONER DOWNLOADED ON 24.09.2018.

EXHIBIT P9 THE TRUE COPY OF THE NOTIFICATION DATED 29.09.2018.

RESPONDENT EXHIBITS:        NIL


                                    TRUE COPY
                                  P.A. TO JUDGE
 

 
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