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Eduayil Sassindra vs Union Of India
2024 Latest Caselaw 13457 Ker

Citation : 2024 Latest Caselaw 13457 Ker
Judgement Date : 24 May, 2024

Kerala High Court

Eduayil Sassindra vs Union Of India on 24 May, 2024

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE EASWARAN S.
     FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                   WP(C) NO. 31025 OF 2018


PETITIONER/S:

    1     EDUAYIL SASSINDRA
          AGED 60 YEARS
          S/O SANKUNNY EDUAYIL ENGANDIYUR P.O
          THRISSUR DISTRICT PIN-680616
    2     SIVADAS E.S,
          AGED 53 YEARS
          S/O. SUBRAMANIAN, EDUAYIL, ENGANDIYUR P.O,
          THRISSUR DISTRICT,PIN-680616.
    3     ASHRAF V.I,
          AGED 41 YEARS
          S/O. IBRAHIM, VALIAKATH HOUSE, KUNDALIYUR P.O,
          THRISSUR DISTRICT,PIN-680616.
    4     K.S.RAJENDRAN,
          AGED 46 YEARS
          S/O. SANGURU, KORAPPA HOUSE, KUNDALIYUR P.O,
          THRISSUR DISTRICT,PIN-680616.
    5     ABDUL RASAK R.M,
          AGED 72 YEARS,S/O. MOHAMMED,
          RAYAN MARAKKAR HOUSE, CHETTUVA, KUNDALIYUR P.O,
          THRISSUR DISTRICT, PIN-680616.
    6     SHEELA AJITHAN,
          AGED 51 YEARS
          W/O. AJITHAN, URIDAY HOUSE, CHETTUVA,
          KUNDALIYUR P.O, THRISSUR DISTRICT, PIN-680616.
    7     YATHEENDRAN U.K,
          AGED 73 YEARS
          S/O.KARAPPAN, URIDAY HOUSE CHETTUVA,
          KUNADALIYUR P.O, THRISSUR DISTRICT,
          PIN-680616.
 W.P.C. No.31025 of 2018         2




    8      MOITHEEN KUTTY,
           AGED 74 YEARS
           S/O. KUNJABDU, KULANGARA HOUSE, CHETTUVA,
           KUNDALIYUR P.O, THRISSUR DISTRICT,PIN-680616,.
    9      JAYATHILAKAN P.S,
           AGED 68 YEARS, S/O.SANKARAN, PANIKKASSERY HOUSE,
           ENGANDIYUR P.O, THRISSUR DISTRICT,PIN-680615.
    10     SANGEETHA KRISHNAJI,
           AGED 52 YEARS,W/O.LATE KRISHNAJI, AISWARYA
           PUSHPAGIRI AGRAHARAM, POONKUNNAM P.O,
           THRISSUR DISTRICT, PIN-680002


           BY ADVS.
           C.A.JOJO
           JACOB CHACKO
           MATHEWS JOSEPH


RESPONDENT/S:

    1      UNION OF INDIA
           REPRESENTED BY THE SECRETARY TO MINISTRY OF ROAD
           TRANSPORT AND HIGHWAYS NEW DELHI
    2      THE DISTRICT COLLECTOR,
           THRISSUR DISTRICT, AYYANTHOLE,PIN-680001
    3      THE SPECIAL DEPUTY COLLECTOR(LA),
           NH.17,KODUNGALLUR P.O, THRISSUR DISTRICT,PIN
    4      PROJECT DIRECTOR,
           NATIONAL HIGH WAY AUTHORITY, NEW DELHI.
    5      THE ENGANDIYUR GRAMA PANCHAYATH
           ENGHANDIYUR, REPRESENTED BY ITS SECRETARY.
           BY ADVS.
           A.G.ADITYA SHENOY
           GOVERNMENT PLEADER
 W.P.C. No.31025 of 2018            3


            SRI.C.JOSEPH JOHNY
            SMT.SMINI JOSE


            DSGI
            SRI. K. M. FAISAL., G. P.

     THIS    WRIT     PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON     24.05.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.C. No.31025 of 2018            4




                        EASWARAN S. , J.
                     -------------------------
                  W.P.C. No.31025 of 2018
                -----------------------------------
             Dated this the 24th day of May 2024

                            JUDGMENT

When the matter was taken up for consideration, the learned

counsel appearing for the petitioners submitted that this writ

petition has become infructuous.

Recording the aforesaid submission, this writ petition is

dismissed as infructuous.

Sd/-

EASWARAN S., JUDGE NS

 
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