Kerala High Court
Cletus vs Stancy Edward on 24 May, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
OP(C) No.1091/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
Friday, the 24th day of May 2024 / 3rd Jyaishta, 1946
OP(C) NO. 1091 OF 2024
EP 150/2011 IN OS 191/2007 OF MUNSIFF COURT, KARUNAGAPPALLY
PETITIONERS/ADDL. JUDGMENT DEBTORS 4 TO 19:
1. CLETUS, AGED 54 YEARS, S/O FRANCIS, KANICHERIL, ARINALLOOR SOUTH,
THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM DISTRICT - , PIN -
690518
2. SEBASTIAN, AGED 62 YEARS, S/O FRANCIS, KANICHERIL, ARINALLOOR
SOUTH, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM DISTRICT, PIN -
690518
3. JOLLY, AGED 56 YEARS, W/O SEBASTIAN, KANICHERIL, ARINALLOOR SOUTH,
THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM DISTRICT-, PIN - 690518
4. JOSEPH CARLOS, AGED 48 YEARS, S/O CARLOS , LIJO BHAVAN, ARINALLOOR
MURI, ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM
DISTRICT, PIN - 690518
5. LEELA, AGED 43 YEARS, W/O JOSEPH CARLOS, LIJO BHAVAN, ARINALLOOR
MURI, ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM
DISTRICT, PIN - 690518
6. SNEHAMMA FRANKLIN, AGED 63 YEARS, W/O FRANKLIN, AIKKARAVILA-
THEKKATHIL, ARINALLOOR SOUTH, ARINALLOOR P.O, THEVALAKKARA VILLAGE,
KARUNAGAPPALLY, KOLLAM, PIN - 690518
7. RAJAN, AGED 53 YEARS, S/O BELTHAZEE, OTTAPLAVIL, ARINALLOOR SOUTH,
ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN -
690518
8. LUCY, AGED 48 YEARS, W/O RAJAN, OTTAPLAVIL, ARINALLOOR SOUTH,
ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN -
690518
9. SEEJA, AGED 41 YEARS, W/O YESUDASAN (NIKHIL), AIKKARAVILA-
THEKKATHIL, ARINALLOOR SOUTH, ARINALLOOR P.O, THEVALAKKARA VILLAGE,
KARUNAGAPPALLY, KOLLAM, PIN - 690518
10. EARNEST, AGED 49 YEARS, S/O ANTONY, JIJO BHAVAN, ARINALLOOR SOUTH,
ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN -
690518
11. SOOSAMMA, AGED 47 YEARS, W/O EARNEST ANTONY, JIJO BHAVAN,
ARINALLOOR SOUTH, ARINALLOOR P.O, THEVALAKKARA VILLAGE,
KARUNAGAPPALLY, KOLLAM, PIN - 690518
12. JIJO, AGED 24 YEARS, S/O EARNEST, JIJO BHAVAN, ARINALLOOR SOUTH,
ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN -
690518
13. LATHA@PUSHPALATHA, AGED 43 YEARS, W/O JAMES ANTONY,
VELUTHEDATHUVILAYIL, ARINALLOOR MURI, ARINALLOOR P.O, THEVALAKKARA
VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN - 690518
14. ALOYSIUS, AGED 47 YEARS, S/O LUKE, KUTTIYIL PADINJATTATHIL,
ARINALLOOR MURI, ARINALLOOR P.O, THEVALAKKARA VILLAGE,
KARUNAGAPPALLY, KOLLAM, PIN - 690518
15. JIJIMOL, AGED 41 YEARS, S/O LAURANCE, ANIKKUZHIYIL, ARINALLOOR
OP(C) No.1091/2024 2/3
MURI, ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM,
PIN - 690518
16. JASSY, AGED 39 YEARS, W/O MILQUARE THOMAS, OTTAPLAVILA, ARINALLOOR
MURI, ARINALLOOR P.O, THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM,
PIN - 690518
RESPONDENTS/DECREE HOLDERS/JUDGMENT DEBTORS 2 & 3:
1. STANCY EDWARD, W/O PATHROSE EDWARD, EDWARD BHAVAN, ARINALLOOR SOUTH,
THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN:, PIN - 690518
2. FR. AJAYAKUMAR, EDWARD BHAVAN, ARINALLOOR SOUTH, THEVALAKKARA
VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN - 690518
3. ANILKUMAR ,EDWARD BHAVAN, ARINALLOOR SOUTH, THEVALAKKARA VILLAGE,
KARUNAGAPPALLY, KOLLAM, PIN - 690518
4. ANNIE MARY, EDWARD BHAVAN, ARINALLOOR SOUTH, THEVALAKKARA VILLAGE,
KARUNAGAPPALLY, KOLLAM, PIN - 690518
5. SANTHOSH, S/O GABRIEL, THUNDAYYATHU VEEDU, ARINALLOOR SOUTH,
THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN - 690518
6. DAISY RAJAN, W/O SANTHOSH, THUNDAYYATHU VEEDU, ARINALLOOR SOUTH,
THEVALAKKARA VILLAGE, KARUNAGAPPALLY, KOLLAM, PIN - 690518
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
the operation and execution of Ext.P6 order passed against the petitioners
in EP No.150/2011 in OS No.191/2007 dated 12.4.2024 on the file of Munsiff
Court, Karunagappally pending disposal of this Original Petition (civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S.PRATHEESH.P, ANJANA KANNATH & MARIYA JOSE, Advocates for the
petitioners, the court passed the following:
ORDER
Admit.
Issue notice to the respondents as well as the counsel appearing for
respondents at the Trial Court.
Post on 18.6.2024. The direction in the order sending the
petitioners/Addl. Judgment debtors to civil prison shall stand stayed.
Sd/- DR. KAUSER EDAPPAGATH JUDGE
24-05-2024 /True Copy/ Assistant Registrar
APPENDIX OF OP(C) 1091/2024
Exhibit P6 THE COPY OF THE ORDER PASSED BY THE EXECUTION DATED
12.04.2024
