Kerala High Court
Beena. P vs State Of Kerala on 24 May, 2024
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE S.MANU
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
OP(KAT) NO. 189 OF 2024
AGAINST THE INTERIM ORDER DATED 09.04.2024 IN MA(EKM)NO.627/2024
IN OA (EKM) NO.1844 OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL AT
THIRUVANANTHAPURAM (ADDITIONAL BENCH, ERNAKULAM)
PETITIONER/APPLICANT IN O.A.:
BEENA. P
CURRENTLY WORKING AS OFFICE ATTENDANT
GHSS VYTHIRI, WAYANAD-673576
RESIDING AT SRUTHILAYAM,
CHUZHALI KALPETTA, WAYANADU - 673121
BY ADVS.
A.L.NAVANEETH KRISHNAN
ASWATHY KRISHNAN
KAVYA VARMA M. M.
RESPONDENTS/RESPONDENTS IN O.A.:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF GENERAL EDUCATION SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT COLLECTOR
WAYANAD CIVIL STATION,
KALPETTA, WAYANAD, PIN - 673121
3 THE DISTRICT EDUCATION OFFICER
DEPARTMENT OF GENERAL EDUCATION
CIVIL STATION, WAYANAD, PIN - 673121
4 THE DEPUTY DIRECTOR OF EDUCATION
DEPARTMENT OF GENERAL EDUCATION
DDE OFFICE, CIVIL STATION, WAYANAD, PIN - 673121
5 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
OP(KAT)No.189 of 2024
2
6 THE DISTRICT OFFICER
KERALA PUBLIC SERVICE SERVICE
COMMISSION DISTRICT OFFICE,
KOZHIKODE CIVIL STATION, KOZHIKODE,
PIN - 673020
7 THE DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION DISTRICT OFFICE,
KASARGODE TIGER HILLS, BUILDING NO. KMC XI-38-D,
MUNCIPAL ROAD, PULIKUNNU,
KASARGOD, PIN - 671121
BY SMT.MARY BEENA JOSEPH, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 24.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)No.189 of 2024
3
JUDGMENT
A.Muhamed Mustaque, J.
The petitioner has approached this Court as she was
not included in the list of candidate for the interview
scheduled on 17.04.2024 for the selection in the post of HSA
(Malayalam). By interim order of this Court dated 16.04.2024,
the petitioner was included. The original petition is pending
before the Tribunal. Therefore, making the interim order
dated 16.04.2024 as absolute and subject to outcome of
original application pending before the Tribunal, we dispose
this original petition.
The original petition is disposed of as above.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
S.MANU, JUDGE
rkj
APPENDIX OF OP(KAT) 189/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE OA(EKM) NO. 1844/2020
ALONG WITH ITS ANNEXURES DATED 15.11.2020
Exhibit P2 TRUE COPY OF THE MA(EKM) NO. 2223/2022
DATED 02.12.2022 ALONG WITH ITS ANNEXURES
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT OF THE
4TH RESPONDENT DATED 29.08.2022
Exhibit P4 TRUE COPY OF THE MA(EKM) NO. 2237/2022
DATED 09.12.2022 ALONG WITH ITS ANNEXURES
Exhibit P5 TRUE COPY OF THE MA(EKM) NO.638/2023
DATED 27.03.2023 ALONG WITH ITS ANNEXURES
Exhibit P6 TRUE COPY OF THE MA(EKM) NO. 137/2024
DATED 20.01.2024 ALONG WITH ITS ANNEXURES
Exhibit P7 TRUE COPY OF THE MA(EKM) NO. 251/2024
DATED 01.02.2024 ALONG WITH ITS ANNEXURES
Exhibit P8 TRUE COPY OF THE MA(EKM) NO. 252/2024
DATED 01.02.2024
Exhibit P9 TRUE COPY OF THE MA(EKM) NO. 329/2024
ALONG WITH ITS ANNEXURES
Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED
29.02.2024 IN MA(EKM) NO.329/2024 IN
Exhibit P11 TRUE COPY OF THE REJOINDER DATED
06.03.2024 ALONG WITH ITS ANNEXURES
Exhibit P12 TRUE COPY OF THE MA(EKM) NO. 607/2024
DATED 04.04.2024
Exhibit P13 TRUE COPY OF THE MA(EKM) NO. 608/2024
DATED 04.04.2024 ALONG WITH ITS ANNEXURES
Exhibit P14 TRUE COPY OF THE ORDER DATED 09.04.2024
IN MA(EKM) NO. 607/2024 IN OA(EKM) NO.
ANNEXURE A1 TRUE COPY OF THE EFOWARDING LETTER DATED
18.8.2015 WITH APPLICATION
ANNEXURE A2 TRUE COPY OF THE ORDER GO(MS) NO.4/PUBLIC
DATED 2.1.1961
ANNEXURE A3 TRUE COPY OF THE REQUEST DATED 20.4.2018
SUBMITTED TO THE 2ND RESPONDENT
ANNEXURE A4 TRUE COPY OF THE COMMUNICATION DATED
25.4.2018 ISSUED BY THE 2ND RESPONDENT
ANNEXURE A5 TRUE COPY OF THE COMMUNICATION
NO.A1/6063/2018(C) DATED 7.5.2018 ISSUED
BY THE 4TH RESPONDENT
ANNEXURE A6 TRUE COPY OF THE APPLICATION DATED
29.6.2017 SUBMITTED TO THE OFFICE OF THE
4TH RESPONDENT
ANNEXURE A7 TRUE COPY OF THE REPLY NO.A/9535/2017/LDS
DATED 28.7.2017 ISSUED BY THE 2ND
RESPONDENT
ANNEXURE A8 TRUE COPY OF THE ORDER DATED 3.10.2018 IN
OA(EKM) NO.1835 OF 2018
ANNEXURE A9 TRUE COPY OF THE ORDER NO.A1/5266/2014
DATED 15.2.2019 ISSUED BY THE 4TH
RESPONDENT
ANNEXURE A10 TRUE COPY OF THE APPLICATION DATED
23.11.2018 SUBMITTED TO THE OFFICE OF THE
4TH RESPONDENT
ANNEXURE A11 TRUE COPY OF THE REPLY NO.A1/17207/2018
DATED 29.11.2018 ISSUED FROM THE OFFICE
OF THE 4TH RESPONDENT
ANNEXURE A12 TRUE COPY OF THE ORDER NO.A15266/2014
DATED 17.8.2019 AT THE OFFICE OF THE 4TH
RESPONDENT
ANNEXURE A13 TRUE COPY OF THE ORDER DATED 3.9.2019
ISSUED BY THE 2ND RESPONDENT
ANNEXURE A14 TRUE COPY OF THE ORDER NO.A1/15369/2018
DATED 19.11.2018 OF THE 4TH RESPONDENT
ANNEXURE A15 TRUE COPY OF THE APPLICATION DATED
21.10.2019 WITH FORWARDING NOTE DATED
22.10.2019 SUBMITTED BY THE APPLICANT
ANNEXURE A16 TRUE COPY OF THE COMMUNICATION
NO.A4/15112/2019 DATED 30.10.2019 ISSUED
BY THE 4TH RESPONDENT
ANNEXURE A17 TRUE COPY OF THE GO(P)NO.36/91/P&ARD
DATED 2.12.1991
ANNEXURE A18 TRUE COPY OF THE LETTER NO.A1/3067/DDE
DATED 23.11.2022 ISSUED BY THE DEPUTY
DIRECTOR OF EDUCATION WAYANAD ALONG WITH
THE SENIORITY LIST OF OA & FTM OF WAYANAD
DISTRICT
ANNEXURE A19 TRUE COPY OF THE ORDER
NO.A1/3067/2022/DDE DATED 05.12.2022
ALONG WITH THE FINAL SENIORITY LIST OF OA
& FTM FROM 01.11.1995 TO 31.10.2022
ANNEXURE A20 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER OF VACANCY OF OFFICE ATTENDANT
OF WAYANAD DISTRICT OBTAINED BY WAY OF
RTI
ANNEXURE A21 TRUE COPY OF THE NOTIFICATION ISSUED BY
THE KERALA PUBLIC SERVICE COMMISSION
DATED 15.12.2022
ANNEXURE A22 TRUE COPY OF THE NOTIFICATION DATED
22.12.2023 IN CATEGORY NO.534/2022 BY
THE KERALA PUBLIC SERVICE COMMISSION,
DISTRICT OFFICE, KOZHIKODE
ANNEXURE A23 TRUE COPY OF THE RELEVANT EXTRACT OF
MESSAGE BOX OF THE APPLICANT IN WEB
PORTAL OF THE KERALA PUBLIC SERVICE
COMMISSION
ANNEXURE A24 TRUE COPY OF THE NOTIFICATION ISSUED BY
THE KERALA PUBLIC SERVICE COMMISSION
DATED 30.11.2022 IN CATEGORY NO.498/2022
ANNEXURE A25 TRUE COPY OF THE ADMISSION TICKET ISSUED
BY THE 5TH RESPONDENT
ANNEXURE A26 TRUE COPY OF THE NOTIFICATION DATED
25.1.2024 IN CATEGORY NO.498/2022 BY THE
KERALA PUBLIC SERVICE COMMISSION,
DISTRICT OFFICE, KASARAGOD
ANNEXURE A27 TRUE COPY OF THE RELEVANT EXTRACT OF
MESSAGE BOX OF THE APPLICANT IN WEB
PORTAL OF THE KERALA PUBLIC SERVICE
COMMISSION
ANNEXURE A28 TRUE COPY OF THE INTERVIEW SCHEDULE
ISSUED BY THE KERALA PUBLIC SERVICE
COMMISSION
ANNEXURE A29 TRUE COPY OF THE G.O.(P0NO.05/2013/P&ARD
DATED 6.2.2013
ANNEXURE A30 TRUE COPY OF THE INTERVIEW SCHEDULE
ISSUED BY THE KERALA PUBLIC SERVICE
COMMISSION
