Soniya vs State Of Kerala
2024 Latest Caselaw 13376 Ker

Kerala High Court

Soniya vs State Of Kerala on 23 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                        WP(C) NO. 23541 OF 2016
PETITIONER:

            SONIYA
            AGED 33 YEARS, D/O.SREEDHARAN,ALINGAL PUTHEN
            PURAYIL,KARUVAMBRAM WEST P.O, NARUKARA VILLAGE,MANJERI,
            MALAPPURAM DISTRICT, PIN-676123.

            BY ADV SRI.GOKUL DAS V.V.H.



RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY ITS PRINCIPAL SECRETARY,DEPARTMENT OF
            REVENUE, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM, PIN
            - 695 001.

    2       THE LOCAL LEVEL MONITORING COMMITTEE
            REPRESENTED BY ITS CONVENOR,MANJERI MUNICIPALITY,
            MANJERI,MALAPPURAM DISTRICT, PIN-676 121.

    3       MANJERI MUNICIPALITY
            REPRESENTED BY ITS SECRETARY, MANJERI,MALAPPURAM, PIN -
            676 121.

            BY ADV SRI.K.SHIBILI NAHA, SC, MANJERI MUNICIPALITY



OTHER PRESENT:

            SRI.RIYAL DEVASSY, GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.23541 of 2014


                               2

                  P.V.KUNHIKRISHNAN,J.
              ---------------------
                 W.P (C) No.23541 of 2014
           ---------------------------
             Dated this the 23rd day of May, 2024

                           JUDGMENT

When this writ petition came up for consideration, the

counsel for the petitioner submitted that this writ petition may

be allowed to withdraw with liberty to file appropriate

application as per Kerala Conservation of Paddy Land and

Wetland Act, 2008 before the appropriate authority. Liberty is

granted. Therefore, this writ petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng