Sarojini Balan vs State Of Kerala
2024 Latest Caselaw 13374 Ker

Kerala High Court

Sarojini Balan vs State Of Kerala on 23 May, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                  WP(C) NO. 19724 OF 2016
PETITIONER:

         SAROJINI BALAN
         AGED 70 YEARS
         W/O (LATE) BALAN, URITYIL HOUSE, KABALAPARAMBA
         ROAD, EDATHURUTHY VILLAGE, KDUNGALLUR TALUK,
         THRISSUR DISTRICT
         BY ADVS.
         SRI.LINDONS C.DAVIS
         SMT.E.U.DHANYA


RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
         GENERAL EDUCATION, THIRUVANANTHAPURAM
    2    DIRECTOR OF POLICE INSTRUCTIONS
         THIRUVANANTHAPURAM
    3    DEPUTY DIRECTOR OF EDUCATION
         THRISSUR
    4    ASSISTANT EDUCATIONAL OFFICER
         VALAPPAD, THRISSUR DISTRICT
    5    SCHOOL NOON FEEDING COMMITTEE
         REPRESENTED BY ITS MEMBER SECRETARY,
         HEADMISTRESS, R.C.U.P SCHOOL, EDATHURUTHY,
         PALLINADA
    6    HEADMISTRESS
         R.C.U.P. SCHOOL, EDATHURUTHY, PALLINAD
         BY ADVS.
         SRI.M.PREMKUMAR


OTHER PRESENT:

         SRI. BIJOY CHANDRAN, SR.GP.
 WP(C) NO. 19724 OF 2016
                                     -: 2 :-



       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP    FOR
ADMISSION      ON    23.05.2024,     THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                      Sathish Ninan, J.
                  ----------------------
                  WP(C).No.19724 of 2016
             -------------------------------
           Dated this the 23rd day of May, 2024

                         JUDGMENT

It is reported that the petitioner is no more.

The writ petition is closed.

Sd/-

Sathish Ninan, Judge rsr WP(C) 19724/2016

APPENDIX OF WP(C) 19724/2016

PETITIONER EXHIBITS P1 TRUE COPY OF THE CIRCULAR DT. 29/5/15 ISSUED BY THE 2ND RESPONDENT P2 TRUE COPY OF THE REPRESENTATION DT.

31/3/16 SUBMITTED BEFORE THE 4TH RESPONDENT P3 TRUE COPY OF THE ORDER DT. 29/14/16 OF THE 4TH RESPONDENT