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Adarsh Parthan vs The Local Level Committee (Under The ...
2024 Latest Caselaw 13371 Ker

Citation : 2024 Latest Caselaw 13371 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Adarsh Parthan vs The Local Level Committee (Under The ... on 23 May, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.385/2024                                1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                         &
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
              Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                                 WA NO. 385 OF 2024
       AGAISNT JUDGMENT DATED 15.01.2024 IN WP(C) 36682/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

      1. ADARSH PARTHAN, AGED 43 YEARS, S/O. GOKUL DAS, ESAVASYAM,
         THAMARAYOOR POST, HARIDAS NAGAR, GURUVAYOOR, THRISSUR, PIN - 680505
      2. USHA T.A, AGED 64 YEARS, ESAVASYAM, THAMARAYOOR POST, HARIDAS NAGAR,
         GURUVAYOOR, THRISSUR, PIN - 680505

    BY   ADV. S.SREEKUMAR(SR.) & ADVS.M/S.MARTIN JOSE.P & ARUN THOMAS

   RESPONDENT(S)/RESPONDENTS:

      1. THE LOCAL LEVEL COMMITTEE (UNDER THE NATIONAL TRUST ACT), ERNAKULAM,
         REPRESENTED BY ITS CHAIRMAN- DISTRICT COLLECTOR, COLLECTORATE,
         ERNAKULAM, PIN - 682030
      2. THE CHAIRMAN, LOCAL LEVEL COMMITTEE (UNDER THE NATIONAL TRUST ACT),
         COLLECTORATE, ERNAKULAM, PIN - 682030
      3. JAYALAKSHMI, AGED 41 YEARS, PADINJATEDATH HOUSE, AKG ROAD, PERUVARAM
         WEST, N. PARAVUR, PIN - 683513

    BY GOVERNMENT PLEADER FOR R1 & R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the implementation and operation of judgment in W.P.(C).No.36682
   of 2023 dated 15-01-2024 , pending disposal of the Writ Appeal.
        This Writ Appeal coming on for orders on 23.05.2024 upon perusing
   the appeal memorandum the court on the same day passed the following:
                                      ORDER

Post on 03.06.2024.

Fresh steps to be taken in the meanwhile to complete the service.

Sd/- A.J.DESAI , CHIEF JUSTICE

Sd/- V.G.ARUN , JUDGE

23-05-2024 /True Copy/ Assistant Registrar

 
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