B Gopnathan vs The Managing Director
2024 Latest Caselaw 13366 Ker

Kerala High Court

B Gopnathan vs The Managing Director on 23 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
    THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                      WP(C) NO. 38402 OF 2015
PETITIONER:

          B GOPNATHAN
          AGED 44 YEARS
          S/O.BALACHANDRAN,ELICKATTU VELI,POOCHACKAL.P.O,
          CHERTHALA,(DRIVER,KSTRCT,ERNAKULAM DEPOT).
          BY ADV SRI.K.P.JUSTINE (KARIPAT)


RESPONDENTS:

    1     THE MANAGING DIRECTOR
          KERALA STATE ROAD TRANSPORT CORPORATION,
          TRANSPORT BHAVAN,EAST FORT,
          THIRUVANANTHAPURAM-695023.
    2     THE FINANCIAL ADVISOR CHIEF ACCOUNTS OFFICER
          KSRTC,THIRUVANANTHAPURAM-695023.
    3     THE DISTRICT TRANSPORT OFFICER
          KERALA STATE ROAD TRANSPORT CORPORATION,
          ERNAKULAM-682011.
    4     THE SECRETARY
          ERNAKULAM DISTRICT TRANSPORT EMPLOYEES CO-OPERATIVE
          SOCIETYE NO.E 631,
          ERNAKULAM -682011.
          BY ADV SRI.SAKIR.K.H.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38402 OF 2015

                                  2


                            JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous .

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms