P.K.Shanavas Khan vs The Assistant Executive Engineer
2024 Latest Caselaw 13365 Ker

Kerala High Court

P.K.Shanavas Khan vs The Assistant Executive Engineer on 23 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                       WP(C) NO. 13607 OF 2017
PETITIONERS:

    1       P.K.SHANAVAS KHAN
            AGED 38 YEARS
            S/O.MOHAMMED, POLLAKKUNAN HOUSE,THIRUVIZHAMKUNNU PO,
            MANNARKKAD,PALAKKAD

    2       SHEENA
            D/O.MOHAMMAED, PARETHODI HOUSE,THIRUVIZHAMKUNNU PO,
            MANNARKAD, PALAKKAD

    3       NOORJAHAN
            W/O.HAMZA MASTER, OTHUKKUMPURATH HOUSE,
            THIRUVIZHAMKUNNU PO, MANNARKKAD, PALAKAKD

            BY ADV SRI.M.C.JOHN



RESPONDENTS:

    1       THE ASSISTANT EXECUTIVE ENGINEER
            (ROADS) MANNARKKAD, PALAKKAD 678582

    2       THE ADDITIONAL TAHASILDAR
            MANNARKKAD, PALAKKAD 678582

    3       THE TALUK SURVEYOR
            TALUK OFFICE, MANNARKKAD, PALAKKAD 678582

            SRI.RIYAL DEVASSY, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.13607 of 2017


                                2

                  P.V.KUNHIKRISHNAN,J.
              ---------------------
                 W.P (C) No.13607 of 2017
           ---------------------------
             Dated this the 23rd day of May, 2024

                           JUDGMENT

The counsel for the petitioners submitted that this writ

petition is infructuous. Hence, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng