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P.K.K.Constructions vs Director, Inland Navigation ...
2024 Latest Caselaw 13360 Ker

Citation : 2024 Latest Caselaw 13360 Ker
Judgement Date : 23 May, 2024

Kerala High Court

P.K.K.Constructions vs Director, Inland Navigation ... on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                        WP(C) NO. 34542 OF 2015
PETITIONER/S:

            P.K.K.CONSTRUCTIONS
            REPRESENTED BY MANAGING PARTNER, P.K.KAMMAKDKUTTY, S/O.
            MOHAMMED HAJI, AGED 61 YEARS PEZHUNGADAN KALATHINKKEL
            HOUSE, P.O. KEEZEPARAMBA, AREACODE, MALAPPURAM
            DISTRICT, PIN-673639.

            BY ADVS.
            SRI.K.V.PAVITHRAN
            SRI.JAYANANDAN MADAYI PUTHIYAVEETTIL
            SRI.NIAS MOOPAN
            SRI.P.SAJU
            SRI.E.M.UNNIKRISHNAN MANJERI

RESPONDENT/S:

    1       DIRECTOR, INLAND NAVIGATION DIRECTORATE
            ASRAMAM P.O., KOLLAM DISTRICT, PIN-691002.

    2       CHIEF ENGINEER IRRIGATION
            THIRUVANANTHAPURAM-695001.

    3       EXECUTIVE ENGINEER
            INLAND NAVIGATION DIVISION, KANNUR-670001.

    4       THE STATE OF KERALA
            REPRESENTED BY SECRETARY TO GOVT. IRRIGATION
            DEPARTMENT, THIRUVANANTHAPURAM-695001.


OTHER PRESENT:

            SRI. VENUGOPAL V (GP)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.34542/2015                 -2-

                              JUDGMENT

Learned counsel for the petitioner submits that this writ petition has

become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 34542/2015

PETITIONER EXHIBITS

EXHIBIT P1- TRUE COPY OF THE PARTNERSHIP DEED WITH REGISTRATION CERTIFICATE.

EXHIBIT P2- TURE COPY OF THE TENDER DOCUMENTS FOR E-TENDERING

EXHIBIT P3- TRUE COPY OF THE TECHNICAL BID OPENING SUMMARY.

EXHIBIT P4- TRUE COPY OF THE TENDER SUMMARY REPORTS.

EXHIBIT P5- TRUE COPY OF THE 1ST RESPONDENT AND CREDENTIALS OF THE PETITIONER IN UNDERTAKING MAJOR WORKS.

 
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