M/S.Heera Construction Co. (P) Ltd vs Intelligence Officer, Squad No.Iii
2024 Latest Caselaw 13359 Ker

Kerala High Court

M/S.Heera Construction Co. (P) Ltd vs Intelligence Officer, Squad No.Iii on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                       WP(C) NO. 23605 OF 2015
PETITIONER:

            M/S.HEERA CONSTRUCTION CO. (P) LTD,
            AGED 35 YEARS,
            HEERA PARK, M.P.APPAN ROAD, VAZHUTHACAUD,
            THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
            DIRECTOR SRI. A.ABDUL RASHEED.
            BY ADVS.
            SRI.S.SURESH BABU (CHERUNNIYOOR)
            SRI.AJI V.DEV


RESPONDENTS:

    1       THE INTELLIGENCE OFFICER, SQUAD NO.III,
            COMMERCIAL TAXES, NEYYATTINKARA-695 121,
            THIRUVANANTHAPURAM.
    2       THE ASSISTANT COMMISSIONER (WORKS CONTRACT),
            COMMERCIAL TAXES, TAX TOWERS, KARAMANA,
            THIRUVANANTHAPURAM-695 002.

            BY ADVS.

            SMT. THUSHARA JAMES (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 23605 OF 2015
                                2

                          JUDGMENT

It is submitted that the petitioner Company is now under

liquidation. It is submitted that the writ petition may be closed,

leaving open all contentions taken by the petitioner.

The writ petition is accordingly closed, leaving open all

contentions taken by the petitioner.

Sd/-

GOPINATH P. JUDGE DK