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Nirmalan Janaki vs K.Chandran
2024 Latest Caselaw 13351 Ker

Citation : 2024 Latest Caselaw 13351 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Nirmalan Janaki vs K.Chandran on 23 May, 2024

RSA No.484/2023                               1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
              Thursday, the 23rd day of May 2024 /2nd Jyaishta, 1946
                       IA.NO.1/2023 IN RSA NO. 484 OF 2023
                 OS 168/2015 OF ADDITIONAL MUNSIFF COURT, KANNUR
                          AS 37/2018 OF SUB COURT,KANNUR
   APPLICANTS/APPELLANTS:

      1. NIRMALAN JANAKI, AGED 70 YEARS, W/O.GOVINDAN, RESIDING AT KUNDUNKARA
         HOUSE, MANIYOR AMSOM AND DESOM, POST CHEKKIKULAM, KANNUR DISTRICT,
         PIN - 670592

    And others

   RESPONDENTS/RESPONDENTS:

      1. K.CHANDRAN, AGED 60 YEARS, S/O.KUMARAN, RESIDING AT THEJ NIVAS,
         KUTTIYATTOOR AMSOM AND DESOM, POST CHATTUVAPPARA, KANNUR DISTRICT,
         PIN - 670592

    And another

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree passed in AS.No.37/2018 dated 17.03.2023 by the
   Court of Subordinate Judge, Kannur, confirming the judgment and decree
   passed by the Court of Munsiff, Kannur in OS.No.168/2015 dated 30.11.2017
   and to pass an ad-interim order to that effect till the disposal of the
   Regular Second Appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 12.03.2024 and upon hearing the arguments of M/S.R.SREEHARI,
   HAMZA A.V., RAJESH SUKUMARAN, Advocates for the petitioners and of
   M/S.C.MURALIKRISHNAN, ABRAHAM GEORGE JACOB,RAHEENA P.I.,SHAHNA, Advocates
   for the Respondents, the court passed the following:


                                         ORDER

Post on 10.06.2024. Interim order will stand extended till then.

Sd/- C.PRATHEEP KUMAR, JUDGE

23-05-2024 /True Copy/ Assistant Registrar

 
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