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Rakesh C.K vs P.K. Premraj
2024 Latest Caselaw 13331 Ker

Citation : 2024 Latest Caselaw 13331 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Rakesh C.K vs P.K. Premraj on 23 May, 2024

RSA No.36/2024                                1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
              Thursday, the 23rd day of May 2024 /2nd Jyaishta, 1946
                        IA.NO.1/2024 IN RSA NO. 36 OF 2024
                  OS 455/2013 OF PRINCIPAL MUNSIFF COURT, KANNUR
                         AS 49/2018 OF SUB COURT, KANNUR
   APPLICANT/APPELLANT:

          RAKESH C.K., AGED 54 YEARS, S/O. LATE C.H.KUNHIKRISHNAN, 'NANDANAM',
          GOVT.DIST.HQ HOSPITAL P.O., THAVAKARA, KANNUR- 670017.

   RESPONDENTS/RESPONDENTS:

      1. P.K.PREMRAJ, AGED 78 YEARS, S/O. LATE POOTHATTA GOPALAN, STATE
         SERVICE PENSIONER, RESIDING AT 'ANMOL', NEAR GOVT. ENGINEERING
         COLLEGE MEN'S HOSTEL, KANNUR DISTRICT - 670563.
      2. C.K.ROOPA HARIDAS, AGED 57 YEARS, D/O. LATE C.H.KUNHIKRISHNAN,
         'ANUGRAHA', GOVT.DIST.HQ HOSPITAL P.O., THAVAKARA, KANNUR - 670017.
      3. VARADARAJ P.K., AGED 69 YEARS, S/O. GOPALAN, RESIDING
         AT 'RATHNAPURAM GARDEN' NEAR BILATHIKULAM HOUSING COLONY, CALICUT -
         673006

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the Judgment and Decree in AS.49/2018 dated 30.09.2023 on the Sub
   Court,Kannur till the disposal of the appeal.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 06.03.2024 and upon hearing the arguments of M/S.ABDUL RAOOF
   PALLIPATH, K.R.AVINASH (KUNNATH), E.MOHAMMED SHAFI, KRISHNAPRIYA R.,
   Advocates for the petitioner,and SRI.M.RAMESH CHANDER,Senior Advocate
   along with M/S. BEJOY JOSEPH P.J.,BONNY BENNY,BALU TOM CHERUVALLY,GOVIND
   G.NAIR,Advocates for Respondent 1, the court passed the following:

                                  O R D E R

Post on 10.06.2024.Interim order will stand extended till then.

Sd/-C.PRATHEEP KUMAR,JUDGE

23-05-2024 /True Copy/ Assistant Registrar

 
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