Rasheed C vs The State Of Kerala
2024 Latest Caselaw 13262 Ker

Kerala High Court

Rasheed C vs The State Of Kerala on 23 May, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                  WP(C) NO. 41687 OF 2018
PETITIONERS:

    1    RASHEED C
         AGED 40 YEARS
         SON OF POCKER, HSST (ARABIC), MMM HIGHER
         SECONDARY SCHOOL, KUTTAYI, TIRUR 676 562,
         MALAPPURAM DISTRICT.
    2    JEMSEEL P
         HSST (SOCIAL WORK) M M M HIGHER SECONDARY SCHOOL
         KUTTAYI, TIRUR-676 562, MALAPPURAM DISTRICT.
    3    ANJU K
         HSST (STATISTICS), M M M HIGHER SECONDARY SCHOOL
         KUTTAYI, TIRUR-676 562, MALAPPURAM DISTRICT.
    4    REMYA A.J,
         HSST (PSYCHOLOGY) , M M M HIGHER SECONDARY SCHOOL
         KUTTAYI, TIRUR-676 562, MALAPPURAM DISTRICT.
    5    ANEESHA P.K,
         HSST (SOCIOLOGY), M M M HIGHER SECONDARY SCHOOL
         KUTTAYI, TIRUR-676 562, MALAPPURAM DISTRICT.
         BY ADVS.
         V.A.MUHAMMED
         SRI.M.SAJJAD


RESPONDENTS:

    1    THE STATE OF KERALA
         REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM 695 001
    2    THE DIRECTOR OF HIGHER SECONDARY EDUCATION,
         HOUSING BOARD BUILDINGS, SANTHI NAGAR,
         THIRUVANANTHAPURAM 695 001
    3    THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
         EDUCATION
         B2-BLOCK, CIVIL STATION, MALAPPURAM 676 505.
    4    THE DISTRICT EDUCATIONAL OFFICER,
 WP(C) NO. 41687 OF 2018
                                     -: 2 :-


             TIRUR, MALAPPURAM 676 101 (TEMPORARY MANAGER
             IN M M M HIGHER SECONDARY SCHOOL, KUTTAYI,
             TIRUR 676 562, MALAPPURAM DISTRICT)
     5       THE PRINCIPAL,
             M M M HIGHER SECONDARY SCHOOL KUTTAYI, TIRUR-
             676 562, MALAPPURAM DISTRICT.
     6       P.P.BAVA
             AGED 70 YEARSM SON OF P.K.N.KUNHAMMED,
             RESIDING AT NALAMKANDATHIL HOUSE, POST
             KUTTAYI, TIRUR TALUK, MALAPPURAM DISTRICT-676
             562
             BY ADVS.
             SMT.I.SHEELA DEVI
             C.M.MOHAMMED IQUABAL
             SHRI.PRADEEP BABU P.D.
             BY SR.GOVT.PLEADER:SRI.BIJOY CHANDRAN


         THIS   WRIT      PETITION   (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   23.05.2024,     THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                       Sathish Ninan, J.
                   ----------------------
                   WP(C).No.41687 of 2018
              -------------------------------
            Dated this the 23rd day of May, 2024

                           JUDGMENT

The writ petition was filed seeking direction to

the respondents to disburse the salary due to the

petitioners. On 27/09/2019, this Court had passed an

interim order stating that if the petitioners'

appointment have been approved, arrears of salary and

current salary shall also be paid.

2. In the light thereof, no further orders are

called for in the writ petition.

The writ petition is closed.

Sd/-

Sathish Ninan, Judge rsr

WP(C) NO.41687 OF 2018

APPENDIX OF WP(C) 41687/2018

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER NO.

E/128/2018/K.DIS DATED 25-10-2018 (1ST PETITIONER) ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF THE ORDER NO.

E/130/18/RDD/MLPM/HSE/K.DIS DATED 25-10- 2018 (PETITIONERS 2 TO 5) ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE LETTER NO.

243/T2/2018/G.EDN DATED 15-10-2018 OF THE GOVERNMENT EXHIBIT P4 TRUE COPY OF THE LETTER NO.

E/130/2018/RDD/HSE/MLPM DATED 18-12-2018 OF THE 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE G.O.(RT) NO.786/2015/G.EDN. DATED 25/02/2015.