Paul Kurian vs The Station House Officer
2024 Latest Caselaw 13250 Ker

Kerala High Court

Paul Kurian vs The Station House Officer on 23 May, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                         WP(C) NO. 4697 OF 2024
PETITIONER:

            PAUL KURIAN,
            AGED 70 YEARS,
            S/O. KURIAN, ANGADIYATH VILLA NO.22,
            AQUACITY PALM VILLA ASSOCIATION,
            KOTTAPPURAM, ALANGAD P.O.,
            ERNAKULAM, PIN - 683 511

            BY ADV P.K.ANIL



RESPONDENTS :

    1       THE STATION HOUSE OFFICER
            ALUVA WEST POLICE STATION, ALANGAD P.O.,
            KOTTAPPURAM, PIN - 683511

    2       THE SUPERINTENDENT OF POLICE
            RURAL, POWER HOUSE, JUNCTION,
            SUB JAIL ROAD, PERIYAR NAGAR,
            ALUVA, KERALA, PIN - 683 101

    3       STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 682 031

    4       PARAMESHWARAN
            MANAGING DIRECTOR, SHWAS HOMES PVT LTD,
            SHWAS MAJESTIC HEIGHTS, KANIYAMPURAM ROAD,
            VYTTILA, ERNAKULAM, PIN - 682 028


            SREEJA V., GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4697 OF 2024
                                      2

                     BECHU KURIAN THOMAS, J.
                   =-=-=-=-=-=-=-=-=-=-=-=-=-=
                     W.P.(C).No.4697 of 2024
                   =-=-=-=-=-=-=-=-=-=-=-=-=-=
                 Dated this the 23rd day of May, 2024


                                JUDGMENT

Petitioner seeks for a direction to register an FIR pursuant to Ext.P2

complaint.

2. A statement has been filed by the 2 nd respondent pointing out

that pursuant to the complaint of the petitioner, FIR No.144 of 2024 has

been registered for the offences under Sections 406 and 420 of the Indian

Penal Code, 1860 before the Aluva Police Station on 18.03.2024 and the

same is under investigation.

In view of the above statement, the relief claimed for in this petition

has become infructuous. Accordingly, this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM WP(C) NO. 4697 OF 2024

APPENDIX OF WP(C) 4697/2024

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE COPY OF THE LETTER RECEIVED FROM THE DEPUTY LABOUR OFFICER, FORT KOCHI DATED

3.10.2023

Exhibit P2 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 10.12.2023

Exhibit P3 TRUE COPY OF THE RECEIPT RECEIVED FROM THE 1ST RESPONDENT INDICATING THE FILING OF THE COMPLAINT DATED 13.12.2023

Exhibit P4 TRUE COPY OF THE FINANCIAL STATEMENT GIVEN BY THE BUILDER